High Courts27 Jul 2012
The State of H.P. Vs Sh. Nand Lal
High Court Of Himachal Pradesh · (2012) 07 SHI CK 0157
COURT ARCHIVE
High Court Of Himachal Pradesh judgments
31,399 judgments · page 876 of 1,570
High Courts27 Jul 2012Dismissed
Sh. Santa Singh Vs Kanwar Charanjit Singh
High Court Of Himachal Pradesh · (2012) 3 ShimLC 1728
Criminal Procedure Code, 1973 (CrPC) — Section 190, 210, 482Penal Code, 1860 (IPC) — Section 34, 355, 447, 451, 452
High Courts27 Jul 2012Dismissed
Dhani Ram Vs Financial Commissioner (Appeals), Government of Himachal Pradesh, Shimla-2 and Rajmal
High Court Of Himachal Pradesh · (2012) 07 SHI CK 0136
High Courts27 Jul 2012
Sh. Ajay Kumar Vs Union of India
High Court Of Himachal Pradesh · (2012) 07 SHI CK 0108
Penal Code, 1860 (IPC) — Section 325, 34
High Courts27 Jul 2012
Archana Singh Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2012) 07 SHI CK 0056
Criminal Procedure Code, 1973 (CrPC) — Section 439Penal Code, 1860 (IPC) — Section 120B, 34, 420, 467, 468
High Courts27 Jul 2012
Shri. Tara Chand Alias Taru Vs Shri. Rameshwar Dass and Others
High Court Of Himachal Pradesh · (2012) 07 SHI CK 0052
High Courts27 Jul 2012Dismissed
Salig Ram Dayal Vs State of H.P.
High Court Of Himachal Pradesh · (2012) 07 SHI CK 0020
Criminal Procedure Code, 1973 (CrPC) — Section 428, 53Penal Code, 1860 (IPC) — Section 376(1)
High Courts27 Jul 2012
Naresh Kumar Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2012) 07 SHI CK 0013
High Courts26 Jul 2012
Lalman (dead) through Kuldeep Chand Vs The State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2012) 07 SHI CK 0137
Civil Procedure Code, 1908 (CPC) — Section 100
High Courts26 Jul 2012
Gauri Sharma and Others Vs Himachal Pradesh University, Summer Hill, Shimla-5 and University Grants Commission, New Delhi
High Court Of Himachal Pradesh · (2012) 07 SHI CK 0104
High Courts26 Jul 2012
State of Himachal Pradesh Vs Ram Parkash and Others
High Court Of Himachal Pradesh · (2012) 07 SHI CK 0079
Punjab Land Revenue Act, 1887 — Section 150Punjab Village Common Lands (Regulation) Act, 1961 — Section 10, 10A, 11, 15, 5
High Courts26 Jul 2012Dismissed
Shri Lal Hussain Vs State of H.P., The Chief Executive Engineer, Kangra, District Kangra, H.P., Superintending Engineer, Fetahpur, Tehsil Jawali, District Kangra, H.P. and Sub Divisional Officer Irrigation and Public Health, Thakurdwara, Indora, District Kangra, H.P. Shri Jagdish Singh Vs State of H.P., The Chief Executive Engineer (IPH), Kangra, District Kangra, H.P., Superintending Engineer(IPH), Fetahpur, Tehsil Jawali, District Kangra, H.P. and Land Acquisition Collector, Shah Nahar/Sidartha Nehar Pariyogna, Fetahpur, Tehsil Jawali, District Kangra, H.P.
High Court Of Himachal Pradesh · (2012) 07 SHI CK 0033
Land Acquisition Act, 1894 — Section 17(4)
High Courts26 Jul 2012
Gopal Singh Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2012) 07 SHI CK 0011
High Courts25 Jul 2012
Chanchla Bhardwaj Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2012) 3 ShimLC 1511
High Courts25 Jul 2012Allowed
Fateh Singh Vs Sh. Ram Rattan and Others
High Court Of Himachal Pradesh · (2012) 3 ShimLC 1441
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 3, Order 6 Rule 2, Order 6 Rule 4Contract Act, 1872 — Section 15, 16, 17, 18, 20
High Courts25 Jul 2012
Vinod Kumar Vs Ranjit Kumar, State of Himachal Pradesh and Nagar Panchayat Talai Ranjit Kumar Vs State of Himachal Pradesh, Director Urban Development, Government of Himachal Pradesh, Shimla, H.P., Nagar Panchayat, Talai and Sh. Vinod Kumar
High Court Of Himachal Pradesh · (2012) 07 SHI CK 0186
High Courts25 Jul 2012Allowed
Chandersheel Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2012) 07 SHI CK 0182
High Courts25 Jul 2012
Sh. Fateh Singh Vs Sh. Ram Rattan and Others
High Court Of Himachal Pradesh · (2012) 07 SHI CK 0170
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 3, Order 6 Rule 2, Order 6 Rule 4Contract Act, 1872 — Section 15, 16, 17, 18, 20
High Courts25 Jul 2012Dismissed
Harmohini Thakur Vs State of H.P.
High Court Of Himachal Pradesh · (2012) 07 SHI CK 0119
High Courts25 Jul 2012
Ram Bahadur Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2012) 07 SHI CK 0117