High Courts02 Aug 2012Dismissed
State of Himachal Pradesh Vs Parshotam Lal
High Court Of Himachal Pradesh · (2012) 08 SHI CK 0105
Criminal Procedure Code, 1973 (CrPC) — Section 161Penal Code, 1860 (IPC) — Section 306, 498A
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High Court Of Himachal Pradesh judgments
31,399 judgments · page 874 of 1,570
High Courts02 Aug 2012Dismissed
Sunil Chandel Vs State of H.P.
High Court Of Himachal Pradesh · (2012) 08 SHI CK 0097
Criminal Procedure Code, 1973 (CrPC) — Section 439Penal Code, 1860 (IPC) — Section 306, 34, 354, 498A
High Courts02 Aug 2012
Jagdev Singh, Nand Singh (Ex-Ward Panch) and Radha Devi Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2012) 08 SHI CK 0096
Criminal Procedure Code, 1973 (CrPC) — Section 156(3), 438, 439Penal Code, 1860 (IPC) — Section 120(B), 406, 419, 420, 465Prevention of Corruption Act, 1988 — Section 13(2)
High Courts02 Aug 2012Allowed
Ashok Kumar Vs The Managing Director, M.B.D. Printographics Pvt. Ltd. Gagret, Una, Distt. Una, H.P. and Others
High Court Of Himachal Pradesh · (2012) 135 FLR 34
Industrial Disputes Act, 1947 — Section 2A, 33C, 33C(1), 33C(2)
High Courts02 Aug 2012
Ravinder Kumar Dhawaj Vs The Himachal Pradesh State Civil Supplies Corporation Ltd.
High Court Of Himachal Pradesh · (2012) 08 SHI CK 0080
High Courts02 Aug 2012
Sunka Ram Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2012) 08 SHI CK 0064
Criminal Procedure Code, 1973 (CrPC) — Section 154Prevention of Corruption Act, 1988 — Section 13(2), 13(i)(d), 7
High Courts02 Aug 2012Dismissed
Biri Singh Vs Bharat Khera, Managing Director, Himachal Road Transport Corporation, Main Bus Stand, 1st Floor, Shimla and Sh. Dhruv Vashist, Managing Director, HRTC, Shimla, H.P.
High Court Of Himachal Pradesh · (2012) 08 SHI CK 0059
High Courts02 Aug 2012
Sh. Ajay Kumar Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2012) 08 SHI CK 0037
High Courts02 Aug 2012Dismissed
Dharamjit Singh Vs Himachal Pradesh Transport Corporation
High Court Of Himachal Pradesh · (2012) 08 SHI CK 0035
High Courts02 Aug 2012
Sh. Devinder Singh Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2012) 08 SHI CK 0030
High Courts02 Aug 2012Dismissed
Ajay Kumar Thakur and Others Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2012) 08 SHI CK 0029
Constitution of India, 1950 — Article 14, 16, 226, 309
High Courts02 Aug 2012
Union of India Vs Smt. Badamo Devi
High Court Of Himachal Pradesh · (2012) 08 SHI CK 0025
Letters Patent Act, 1865 — Clause 10
High Courts02 Aug 2012
Ashok Kumar Vs Managing Director, M.B.D. Printographics Pvt. Ltd. and Others
High Court Of Himachal Pradesh · (2012) 135 FLR 34
Industrial Disputes Act, 1947 — Section 2A, 33C, 33C(1), 33C(2)
High Courts01 Aug 2012Dismissed
Ashif Ali alias Bhura Vs State of H.P.
High Court Of Himachal Pradesh · (2012) 08 SHI CK 0111
Criminal Procedure Code, 1973 (CrPC) — Section 439, 82, 83Penal Code, 1860 (IPC) — Section 34, 379
High Courts01 Aug 2012Dismissed
State of H.P. Vs Ankur Sood
High Court Of Himachal Pradesh · (2012) 08 SHI CK 0104
Criminal Procedure Code, 1973 (CrPC) — Section 100(4), 313Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20, 50
High Courts01 Aug 2012
Sher Singh Vs State of H.P.
High Court Of Himachal Pradesh · (2012) 08 SHI CK 0093
High Courts01 Aug 2012Dismissed
Shri Puran Chand Vs Shri Sagar Chand and Others
High Court Of Himachal Pradesh · (2012) 08 SHI CK 0085
Motor Vehicles Act, 1988 — Section 166
High Courts01 Aug 2012Allowed
Garib Dass Sama Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2012) 135 FLR 33
High Courts01 Aug 2012Dismissed
State of Himachal Pradesh Vs Santokh Singh
High Court Of Himachal Pradesh · (2012) 08 SHI CK 0063
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 302, 34
High Courts01 Aug 2012Dismissed
Satya Devi Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2012) 08 SHI CK 0032