High Courts01 Aug 2012
Ashok Kumar, Suresh Kumar and Anista Fishta Vs State of H.P.
High Court Of Himachal Pradesh · (2012) 08 SHI CK 0028
COURT ARCHIVE
High Court Of Himachal Pradesh judgments
31,399 judgments · page 875 of 1,570
High Courts01 Aug 2012Allowed
Dhyan Singh Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2013) 1 ShimLC 147 : (2012) 3 ShimLC 1741
Himachal Pradesh Tenancy and Land Reforms Act, 1972 — Section 118(1)
High Courts31 Jul 2012Dismissed
Brij Dei and Inder Lal Dass Vs Ajay Sharma
High Court Of Himachal Pradesh · (2012) 07 SHI CK 0163
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27
High Courts31 Jul 2012Dismissed
Sh. Parmanand Kanwar Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2012) 07 SHI CK 0083
Land Acquisition Act, 1894 — Section 3, 4, 5A
High Courts31 Jul 2012
Ranjeet Singh Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2012) 07 SHI CK 0082
High Courts31 Jul 2012
Karishan Kumar and Others Vs Land Acquisition Collector, HPPWD Central Zone Mandi, (HP). and State of Himachal Pradesh
High Court Of Himachal Pradesh · (2012) 07 SHI CK 0045
Land Acquisition Act, 1894 — Section 23(1a), 23(2), 28, 35, 4
High Courts31 Jul 2012Dismissed
Nazakat Ali Hashmi Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2012) 07 SHI CK 0040
Criminal Procedure Code, 1973 (CrPC) — Section 179Penal Code, 1860 (IPC) — Section 420, 467, 468
High Courts31 Jul 2012
Rosy and Others Vs Jusaf and P.O Bhadroya, Basheer Mohamd, Bardu and Jusaf State of H.P. Vs Jusaf and Others
High Court Of Himachal Pradesh · (2012) 07 SHI CK 0037
Civil Procedure Code, 1908 (CPC) — Order 20 Rule 5
High Courts31 Jul 2012Dismissed
State of Himachal Pradesh Vs Rattan @ Ratto, Jarmo, Smt. Dumni and Smt. Dilo
High Court Of Himachal Pradesh · (2012) 07 SHI CK 0030
Penal Code, 1860 (IPC) — Section 323, 34, 376, 451, 506II
High Courts31 Jul 2012
Nanak Chand alias Nanu Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2012) 07 SHI CK 0018
Criminal Procedure Code, 1973 (CrPC) — Section 313, 428Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 15, 20(b)(ii)(B)
High Courts31 Jul 2012
Jaitri Devi, Davinder Kumar, Reeta Kumari and Sanjay Kumar Vs Gulabi Devi
High Court Of Himachal Pradesh · (2012) 3 ShimLC 1572
Civil Procedure Code, 1908 (CPC) — Section 100Hindu Marriage Act, 1955 — Section 16
High Courts30 Jul 2012Dismissed
Surender Lal Vs State of H.P.
High Court Of Himachal Pradesh · (2012) 07 SHI CK 0150
Administrative Tribunals Act, 1985 — Section 19
High Courts30 Jul 2012Dismissed
Shri Ram Lok Vs Shri Gian Chand and Sh. Prakash Chand
High Court Of Himachal Pradesh · (2012) 07 SHI CK 0149
High Courts30 Jul 2012
Jagdish Chand and Others Vs State of H.P. and others
High Court Of Himachal Pradesh · (2012) 07 SHI CK 0120
High Courts30 Jul 2012Dismissed
State of Himachal Pradesh Vs Rajesh Kumar alias Banti
High Court Of Himachal Pradesh · (2012) 07 SHI CK 0081
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 323, 354, 451, 452, 506
High Courts30 Jul 2012
Sh. Yashwant Singh Vs Himachal Pradesh Subordinate Services Selection Board
High Court Of Himachal Pradesh · (2012) 07 SHI CK 0061
High Courts30 Jul 2012
Nika Ram Vs Himachal Pradesh Tourism Development Corporation
High Court Of Himachal Pradesh · (2012) 07 SHI CK 0050
High Courts30 Jul 2012Dismissed
Nirmala Devi Vs State of H.P.
High Court Of Himachal Pradesh · (2012) 07 SHI CK 0049
High Courts30 Jul 2012
Khub Singh Chandel Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2012) 07 SHI CK 0025
High Courts27 Jul 2012Allowed
Prakash Chand Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2012) 3 ShimLC 1529
Criminal Procedure Code, 1973 (CrPC) — Section 446Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 18, 20, 29