High Courts07 Aug 2012
Himachal Road Transport Corporation (HRTC) Vs Tikkam Ram
High Court Of Himachal Pradesh · (2012) 08 SHI CK 0027
COURT ARCHIVE
High Court Of Himachal Pradesh judgments
31,399 judgments · page 873 of 1,570
High Courts07 Aug 2012
National Insurance Company Ltd. Vs Sh. Baldev, Sh. Shiv Partap and Sh. Suresh Kumar
High Court Of Himachal Pradesh · (2013) 5 ALLMR 20 : (2012) 3 ShimLC 1527
Motor Vehicles Act, 1988 — Section 147, 165
High Courts07 Aug 2012Dismissed
Smt. Rajni Devi Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2012) 08 SHI CK 0016
High Courts06 Aug 2012
Ajay Kumar alias Aju Vs State of H.P.
High Court Of Himachal Pradesh · (2012) 08 SHI CK 0109
Criminal Procedure Code, 1973 (CrPC) — Section 154, 313Penal Code, 1860 (IPC) — Section 279, 304A, 337, 338, 397
High Courts06 Aug 2012
Sh. Nalinakshana Kolangardath and Sh. Gyan Chordia Vs M/s Avron Chemicals Pvt. Limited
High Court Of Himachal Pradesh · (2012) 08 SHI CK 0098
Criminal Procedure Code, 1973 (CrPC) — Section 178(d), 179, 180, 482Negotiable Instruments Act, 1881 (NI) — Section 138, 141, 142(b), 3, 72
High Courts06 Aug 2012
Amar Singh Vs Himachal Pradesh State Electricity Board Limited, Managing Director, Bias Valley Power Corporation Ltd., Jogindernagar, District Mandi, Himachal Pradesh, Smt. Sangeeta Sharma, Private Secretary Office of Chief Engineer (Op.) Central Zone, Mandi, District Mandi, H.P. and Sh. Rajesh Kumar Sharma, Additional Private Secretary in the office of Bias Valley Power Corporation Ltd.
High Court Of Himachal Pradesh · (2012) 08 SHI CK 0095
High Courts06 Aug 2012Dismissed
Ranbir Singh Vs The State of H.P.
High Court Of Himachal Pradesh · (2012) 08 SHI CK 0094
High Courts06 Aug 2012Dismissed
Neena Kumari Modgil Vs State of H.P.
High Court Of Himachal Pradesh · (2012) 08 SHI CK 0092
High Courts06 Aug 2012Dismissed
Raj Kumar Vs State of H.P.
High Court Of Himachal Pradesh · (2012) 08 SHI CK 0089
High Courts06 Aug 2012Dismissed
Raj Kumar Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2012) 08 SHI CK 0087
High Courts06 Aug 2012Dismissed
Manmohan Gautam Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2012) 08 SHI CK 0082
Constitution of India, 1950 — Article 309
High Courts06 Aug 2012Dismissed
State of Himachal Pradesh Vs Ashwani Kumar
High Court Of Himachal Pradesh · (2012) 3 ShimLC 1733
Criminal Procedure Code, 1973 (CrPC) — Section 154, 161Evidence Act, 1872 — Section 118
High Courts03 Aug 2012
Shiv Ram Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2012) 08 SHI CK 0103
Criminal Procedure Code, 1973 (CrPC) — Section 313, 428Penal Code, 1860 (IPC) — Section 376
High Courts03 Aug 2012Dismissed
Raj Kumari Vs State of H.P.
High Court Of Himachal Pradesh · (2012) 08 SHI CK 0084
Criminal Procedure Code, 1973 (CrPC) — Section 439, 475Evidence Act, 1872 — Section 27Penal Code, 1860 (IPC) — Section 201, 302, 34, 364
High Courts03 Aug 2012Dismissed
State of Himachal Pradesh Vs Naresh Alias Chuhra
High Court Of Himachal Pradesh · (2012) 08 SHI CK 0060
Criminal Procedure Code, 1973 (CrPC) — Section 154, 313Penal Code, 1860 (IPC) — Section 302, 34, 452
High Courts03 Aug 2012
Shri Rajeshwar Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2012) 08 SHI CK 0054
High Courts03 Aug 2012Allowed
Sh. Suresh Kumar Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2012) 08 SHI CK 0015
High Courts02 Aug 2012
Ramesh Kumar Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2012) 08 SHI CK 0110
Prevention of Food Adulteration Act, 1954 — Section 16(1)(a)(I)
High Courts02 Aug 2012Dismissed
State of Himachal Pradesh Vs Suresh Kumar Alias Golu, Narinder Kumar Alias Bitu and Rajesh
High Court Of Himachal Pradesh · (2012) 08 SHI CK 0107
Criminal Procedure Code, 1973 (CrPC) — Section 154, 313Penal Code, 1860 (IPC) — Section 34, 341, 342, 376, 457
High Courts02 Aug 2012Dismissed
State of H.P. Vs Gurmail Singh Alias Baba
High Court Of Himachal Pradesh · (2012) 08 SHI CK 0106
Criminal Procedure Code, 1973 (CrPC) — Section 154Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 15, 2(xvii), 2(xviii), 42(2)