Criminal Procedure Code, 1973 (CrPC) — Section 161, 313, 60Penal Code, 1860 (IPC) — Section 109, 420Prevention of Corruption Act, 1988 — Section 13(1)(d)

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High Courts21 Aug 2012Dismissed

Narotam Singh Vs State of Himachal Pradesh and Another

High Court Of Himachal Pradesh · (2013) 1 ShimLC 500

Himachal Pradesh Fire Services, Fireman Class-III (Non-Gazetted) (Technical Services) Recruitment and Promotion Rules, 2007 — Rule 7

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High Courts21 Aug 2012

Rajesh Rana Vs State of Himachal Pradesh

High Court Of Himachal Pradesh · (2012) 3 ShimLC 1766

Criminal Procedure Code, 1973 (CrPC) — Section 156(3), 161, 173, 375Evidence Act, 1872 — Section 114APenal Code, 1860 (IPC) — Section 376, 406, 420, 493

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High Courts17 Aug 2012Dismissed

Sarwan Singh Alias Lalu Vs State of Himachal Pradesh

High Court Of Himachal Pradesh · (2012) 3 ShimLC 1416

Arms Act, 1959 — Section 27, 27(1), 30Criminal Procedure Code, 1973 (CrPC) — Section 154, 162, 313, 428Evidence Act, 1872 — Section 27

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High Courts17 Aug 2012Allowed

M/s. Negi Builders Pvt. Ltd. Vs Fozal Power Pvt. Ltd.

High Court Of Himachal Pradesh · (2013) 1 ShimLC 211

Arbitration and Conciliation Act, 1996 — Section 11, 11(6)

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High Courts16 Aug 2012Allowed

Sandeep Chauhan Vs H.P. State Electricity Board Ltd.

High Court Of Himachal Pradesh · (2013) 1 ShimLC 505

Income Tax Act, 1961 — Section 234C

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High Courts14 Aug 2012

Ramesh Chand Prasher Vs State of Himachal Pradesh and Others

High Court Of Himachal Pradesh · (2013) 111 BC 646 : (2012) 3 ShimLC 1456

Constitution of India, 1950 — Article 12, 14, 162, 21, 39(b)

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High Courts14 Aug 2012Dismissed

Shishi Ram Vs Shri Megh Chand and Others

High Court Of Himachal Pradesh · AIR 2013 HP 65 : (2012) 3 ShimLC 1751

Civil Procedure Code, 1908 (CPC) — Section 100

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High Courts14 Aug 2012

Neel Kumar @ Neelu Vs State of H.P.

High Court Of Himachal Pradesh · (2013) 1 Crimes 99

Criminal Procedure Code, 1973 (CrPC) — Section 161Penal Code, 1860 (IPC) — Section 354, 376, 377, 511

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High Courts13 Aug 2012

Anjana Mahendroo Vs State of Himachal Pradesh and Another

High Court Of Himachal Pradesh · (2012) 3 ShimLC 1437

Constitution of India, 1950 — Article 226

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High Courts12 Aug 2012Allowed

Sanjay Hindwan Vs State Information Commission and Others

High Court Of Himachal Pradesh · AIR 2013 HP 30 : (2013) 1 ShimLC 579

Right to Information Act, 2005 — Section 20, 20(1), 7

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High Courts09 Aug 2012Dismissed

State of Himachal Pradesh Vs Naresh Kumar and Others

High Court Of Himachal Pradesh · (2012) 08 SHI CK 0102

Criminal Procedure Code, 1973 (CrPC) — Section 154, 313Penal Code, 1860 (IPC) — Section 147, 148, 149, 307, 323

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High Courts09 Aug 2012

Jagdish Kumar Vs State of H.P.

High Court Of Himachal Pradesh · (2012) 08 SHI CK 0090

Constitution of India, 1950 — Article 226

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High Courts09 Aug 2012Dismissed

Kanwar Abhay Bhadur Singh through his GPA and Sh. Sangram Singh Vs Union of India and Others

High Court Of Himachal Pradesh · (2012) 08 SHI CK 0078

Constitution of India, 1950 — Article 226

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High Courts09 Aug 2012Dismissed

Kanchana Devi Vs Sh. Arun Kumar

High Court Of Himachal Pradesh · (2012) 3 ShimLC 1691

Civil Procedure Code, 1908 (CPC) — Section 114, 115Constitution of India, 1950 — Article 215Himachal Pradesh Urban Rent Control Act, 1987 — Section 14, 14(2), 14(3), 18, 24

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