High Courts02 Apr 2013
Smt. Vidya Sharma Vs State of H.P.
High Court Of Himachal Pradesh · (2013) 04 SHI CK 0052
COURT ARCHIVE
High Court Of Himachal Pradesh judgments
31,399 judgments · page 843 of 1,570
High Courts02 Apr 2013
Virender Kumar Vs State of H.P.
High Court Of Himachal Pradesh · (2013) 04 SHI CK 0032
High Courts02 Apr 2013Dismissed
Himachal Pradesh Housing and Urban Development Authority Vs Sunder Singh Chandel
High Court Of Himachal Pradesh · (2013) 04 SHI CK 0028
High Courts01 Apr 2013
Basia Ram Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2013) 04 SHI CK 0058
Criminal Procedure Code, 1973 (CrPC) — Section 125, 313Penal Code, 1860 (IPC) — Section 120, 193, 196, 420
High Courts01 Apr 2013
Khawaja Khallilullah Vs Mrs. Shamem Butt and Others
High Court Of Himachal Pradesh · (2013) 04 SHI CK 0056
High Courts01 Apr 2013
Anil Kumar Vs Himachal Road Transport Corporation and Another
High Court Of Himachal Pradesh · (2013) 04 SHI CK 0055
High Courts01 Apr 2013
Shri Prem Parkash Khatri Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2013) 04 SHI CK 0050
High Courts28 Mar 2013Allowed
Shri Attar Singh and others Vs Shri Bhup Singh and others
High Court Of Himachal Pradesh · (2013) 2 ShimLC 917
Constitution of India, 1950 — Article 227Evidence Act, 1872 — Section 65, 74
High Courts26 Mar 2013Dismissed
Prem Kumar Vs Tek Singh
High Court Of Himachal Pradesh · (2013) 2 ShimLC 1153
Constitution of India, 1950 — Article 227Evidence Act, 1872 — Section 63(2), 64, 65
High Courts26 Mar 2013Dismissed
Sippi Devi Vs Laja Devi
High Court Of Himachal Pradesh · (2013) 03 SHI CK 0020
High Courts25 Mar 2013
Smt. Santosh Sharma and Another Vs The ICICI Bank Ltd. and Others
High Court Of Himachal Pradesh · AIR 2013 HP 62 : (2013) 4 BC 294
High Courts25 Mar 2013Dismissed
Shri Amar Nath Vs The ICICI Bank Ltd. and Others
High Court Of Himachal Pradesh · AIR 2013 HP 63 : (2013) 4 BC 568
Constitution of India, 1950 — Article 226Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 (SARFAESI) — Section 13(2), 14
High Courts25 Mar 2013
Abhilasha Mudhar Vs Sh. Surinder Mudhar
High Court Of Himachal Pradesh · (2013) 03 SHI CK 0003
High Courts23 Mar 2013
Charu Gupta and Others Vs State of H.P.
High Court Of Himachal Pradesh · (2013) 03 SHI CK 0050
High Courts23 Mar 2013
Dr. Y.S. Parmar University of Horticulture and Forestry Vs Smt. Kanta Devi and Others.
High Court Of Himachal Pradesh · (2013) 2 ShimLC 1126
Constitution of India, 1950 — Article 227Land Acquisition Act, 1894 — Section 18, 28A, 30
High Courts23 Mar 2013
Mohan Singh Vs State of Himachal Pradesh and Another
High Court Of Himachal Pradesh · (2013) 03 SHI CK 0048
Himachal Pradesh Police Act, 2007 — Section 82(2), 86(2)
High Courts23 Mar 2013
Basant Ram Vs State of H.P.
High Court Of Himachal Pradesh · (2013) 2 ShimLC 741
Criminal Procedure Code, 1973 (CrPC) — Section 154, 161, 162Evidence Act, 1872 — Section 145Prevention of Corruption Act, 1988 — Section 11, 12, 13, 13(1)(d), 13(1)(d)(ii)
High Courts23 Mar 2013
Sulender Singh and Others Vs Pritam and Others
High Court Of Himachal Pradesh · (2013) 03 SHI CK 0006
Contract Act, 1872 — Section 16, 17, 18Evidence Act, 1872 — Section 111Registration Act, 1908 — Section 16, 60, 60(2), 92
High Courts23 Mar 2013
Narvada Chauhan Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2013) 03 SHI CK 0001
Constitution of India, 1950 — Article 21
High Courts22 Mar 2013
Himachal Road Transport Corporation and Another Vs Sangeeta
High Court Of Himachal Pradesh · (2014) 2 ACC 641 : (2014) ACJ 595 : (2014) 1 AnWR 804