High Courts16 Apr 2013Allowed
Sanjeev Kumar Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2013) 2 ShimLC 775
Criminal Procedure Code, 1973 (CrPC) — Section 313, 397, 401Penal Code, 1860 (IPC) — Section 279, 302, 304A, 342
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High Court Of Himachal Pradesh judgments
31,399 judgments · page 841 of 1,570
High Courts16 Apr 2013
Parma Ram Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2013) 2 ShimLC 965
High Courts11 Apr 2013
Garja Ram Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2013) 04 SHI CK 0060
Criminal Procedure Code, 1973 (CrPC) — Section 313, 397, 401Penal Code, 1860 (IPC) — Section 290, 510
High Courts11 Apr 2013Dismissed
State of Himachal Pradesh Vs Parminder Singh Alias Pinku
High Court Of Himachal Pradesh · (2013) CriLJ 4736 : (2013) 2 ShimLC 856
High Courts11 Apr 2013
Kamal Thapa Vs State Bank of Patiala and Others
High Court Of Himachal Pradesh · (2013) 2 ShimLC 864
High Courts10 Apr 2013
Raj Kumar and Another Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2013) LabIC 4505
High Courts10 Apr 2013Dismissed
Varinder Kumar Vs Smt. Kamla Sethi
High Court Of Himachal Pradesh · (2013) 2 ShimLC 805
High Courts10 Apr 2013Dismissed
Sant Ram Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2013) 04 SHI CK 0007
High Courts09 Apr 2013
Smt. Meera Chandel Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2013) 04 SHI CK 0077
Civil Procedure Code, 1908 (CPC) — Order 47 Rule 1
High Courts09 Apr 2013
Radhey Shyam Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2013) 04 SHI CK 0076
Criminal Procedure Code, 1973 (CrPC) — Section 313, 397, 401, 482Motor Vehicles Act, 1988 — Section 187Penal Code, 1860 (IPC) — Section 201, 279, 337, 338
High Courts09 Apr 2013
Shri Tilak Raj Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2013) 04 SHI CK 0063
Criminal Procedure Code, 1973 (CrPC) — Section 313, 397, 401Penal Code, 1860 (IPC) — Section 323, 452, 506
High Courts09 Apr 2013Allowed
Balak Ram Vs Dr. Y.S. Parmar University
High Court Of Himachal Pradesh · (2013) 04 SHI CK 0061
High Courts09 Apr 2013
Sh. Harjeet Singh Vs Sh. Devinder Kishore Bansal
High Court Of Himachal Pradesh · (2013) 2 ShimLC 848
High Courts09 Apr 2013
Kishan Lal Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2013) 04 SHI CK 0022
Criminal Procedure Code, 1973 (CrPC) — Section 154, 313Evidence Act, 1872 — Section 27Penal Code, 1860 (IPC) — Section 302
High Courts09 Apr 2013Dismissed
State of H.P. Vs Sarwan Singh
High Court Of Himachal Pradesh · (2013) 2 ShimLC 771
High Courts09 Apr 2013
Anil Kumar Bharwal Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2013) 04 SHI CK 0005
Criminal Procedure Code, 1973 (CrPC) — Section 313, 397, 401, 482Penal Code, 1860 (IPC) — Section 279, 337, 338
High Courts09 Apr 2013
Bhuvneshwari Education Society Vs Deputy Commissioner Cum Registrar and Others
High Court Of Himachal Pradesh · (2013) 04 SHI CK 0004
Himachal Pradesh Societies Registration Act, 2006 — Section 41
High Courts08 Apr 2013
Bhajan Dev Negi Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2013) LabIC 3182
Constitution of India, 1950 — Article 14, 15, 16, 16(1), 16(4)
High Courts08 Apr 2013
Ramesh Kumar Sood Vs Veena Sood
High Court Of Himachal Pradesh · (2013) 04 SHI CK 0062
Civil Procedure Code, 1908 (CPC) — Section 10Constitution of India, 1950 — Article 227
High Courts08 Apr 2013Dismissed
Viresh Kumar Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2013) 2 ShimLC 798
Constitution of India, 1950 — Article 14, 16