High Courts03 May 2013
M/s. Braham Dass and Another Vs National Insurance Company and Others Shri. Ramnik Kumar Vs Randhir Singh and Others
High Court Of Himachal Pradesh · (2013) 3 ACC 888 : (2013) 2 ShimLC 1171
COURT ARCHIVE
High Court Of Himachal Pradesh judgments
31,399 judgments · page 839 of 1,570
High Courts02 May 2013
Narender Singh and Another Vs State of H.P. and Another
High Court Of Himachal Pradesh · (2013) 05 SHI CK 0059
High Courts02 May 2013
Anil Kumar Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2013) LabIC 2943
Constitution of India, 1950 — Article 14, 16
High Courts01 May 2013Dismissed
Mohan Bag Vs R.P. Singh and Another
High Court Of Himachal Pradesh · (2013) 05 SHI CK 0095
Constitution of India, 1950 — Article 215Contempt of Courts Act, 1971 — Section 10
High Courts01 May 2013Dismissed
State of Himachal Pradesh Vs Hemant Mahashwari and Others
High Court Of Himachal Pradesh · (2013) 2 ShimLC 1050
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 420, 467, 468
High Courts01 May 2013Dismissed
H.P. State Electricity Board and Another Vs Master Sumit
High Court Of Himachal Pradesh · (2013) 05 SHI CK 0031
High Courts01 May 2013
Dharam Singh Vs Bhag Singh and Another
High Court Of Himachal Pradesh · AIR 2013 HP 89
High Courts30 Apr 2013Dismissed
State of Himachal Pradesh Vs Pawan Kumar
High Court Of Himachal Pradesh · (2013) 2 ShimLC 948
High Courts30 Apr 2013Allowed
Kali Ram Vs State of H.P.
High Court Of Himachal Pradesh · (2013) 04 SHI CK 0071
High Courts30 Apr 2013
State of Himachal Pradesh Vs Piare Lal and Others
High Court Of Himachal Pradesh · (2013) 2 ShimLC 981
Criminal Procedure Code, 1973 (CrPC) — Section 164, 313Penal Code, 1860 (IPC) — Section 120B, 201, 306, 498A
High Courts30 Apr 2013Dismissed
State of Himachal Pradesh Vs Anuj Thakur
High Court Of Himachal Pradesh · (2014) CriLJ 212 : (2013) 2 ShimLC 955
High Courts29 Apr 2013Dismissed
Jiwan Lal Tandiyal Vs Sainik Schools Society and Others
High Court Of Himachal Pradesh · (2013) 04 SHI CK 0059
High Courts29 Apr 2013Dismissed
Shakuntla Devi Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2013) 04 SHI CK 0041
High Courts29 Apr 2013Dismissed
Chief Managing Director and Others Vs Smt. Bhadra Sheela Bharat Sanchar Nigam Limited and Others Vs Sh. Naresh Kumar
High Court Of Himachal Pradesh · (2013) 04 SHI CK 0040
High Courts29 Apr 2013Dismissed
Dharam Paul Gupta Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2013) 2 ShimLC 958
High Courts29 Apr 2013
Krishan Singh Vs The Comptroller and Auditor General of India and Others
High Court Of Himachal Pradesh · (2013) 2 ShimLC 978
High Courts29 Apr 2013Dismissed
EIH Associated Hotels Ltd. Vs Smt. Neema Bakshi
High Court Of Himachal Pradesh · (2013) 2 ShimLC 968
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10(2), Order 6 Rule 17, 115, 151Constitution of India, 1950 — Article 227Himachal Pradesh Urban Rent Control Act, 1987 — Section 11, 12, 13, 14, 14(3)(a)(iii)
High Courts29 Apr 2013
Jit Ram and Another Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2013) 04 SHI CK 0021
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 35, Order 21 Rule 36, Order 21 Rule 95, Order 21 Rule 96General Clauses Act, 1897 — Section 21Land Acquisition Act, 1894 — Section 11, 11A, 16, 17, 17(1)
High Courts26 Apr 2013Dismissed
Iqbal Kaur Vs The New India Assurance Company Limited and Others
High Court Of Himachal Pradesh · (2013) 04 SHI CK 0051
High Courts26 Apr 2013Dismissed
State of Himachal Pradesh Vs Gopi Chand
High Court Of Himachal Pradesh · (2013) 2 ShimLC 945