High Courts14 May 2013
State of Himachal Pradesh Vs Kartar Chand
High Court Of Himachal Pradesh · (2013) 2 ShimLC 1032
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 323, 354, 452, 500, 506
COURT ARCHIVE
High Court Of Himachal Pradesh judgments
31,399 judgments · page 837 of 1,570
High Courts14 May 2013Dismissed
State of Himachal Pradesh Vs Bal Krishan @ Bali and Others
High Court Of Himachal Pradesh · (2013) 05 SHI CK 0008
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 307, 332, 506(II)Prevention of Corruption Act, 1988 — Section 3
High Courts14 May 2013
Faquir Chand Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2013) 05 SHI CK 0007
High Courts13 May 2013
Chhaju and Others Vs Gian Chand and Another
High Court Of Himachal Pradesh · (2013) 2 ShimLC 1095
Civil Procedure Code, 1908 (CPC) — Order 20 Rule 3, Order 7 Rule 3
High Courts13 May 2013Dismissed
State of Himachal Pradesh Vs Atma Ram and Another
High Court Of Himachal Pradesh · (2013) 05 SHI CK 0052
Criminal Procedure Code, 1973 (CrPC) — Section 313, 378Penal Code, 1860 (IPC) — Section 336, 429
High Courts13 May 2013Dismissed
State of Himachal Pradesh Vs Naresh Chauhan and Another
High Court Of Himachal Pradesh · (2013) 05 SHI CK 0051
Criminal Procedure Code, 1973 (CrPC) — Section 313, 378Penal Code, 1860 (IPC) — Section 323, 34, 341, 506
High Courts13 May 2013
Dev Raj Vs Shri Jonki Ram
High Court Of Himachal Pradesh · (2013) 2 ShimLC 952
Civil Procedure Code, 1908 (CPC) — Section 11
High Courts10 May 2013
Joginder Singh and Others Vs Desh Raj
High Court Of Himachal Pradesh · (2013) 2 ShimLC 1073
High Courts10 May 2013
Surender Singh Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2013) 2 ShimLC 992
Criminal Procedure Code, 1973 (CrPC) — Section 313, 397, 401Punjab Excise Act, 1914 — Section 1, 14, 61
High Courts09 May 2013
State of Himachal Pradesh Vs Rajinder Kumar
High Court Of Himachal Pradesh · (2013) CriLJ 4147 : (2013) 2 ShimLC 1056
Hindu Marriage Act, 1955 — Section 11, 17, 5, 7Penal Code, 1860 (IPC) — Section 34, 494, 495, 498A
High Courts08 May 2013
Sai Ram Education Trust Vs Asstt. CIT
High Court Of Himachal Pradesh · (2013) 05 SHI CK 0111
High Courts08 May 2013Dismissed
Sh. Mohinder Singh Vs Aditya and Others.
High Court Of Himachal Pradesh · (2013) 05 SHI CK 0096
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 9, Order 32 Rule 10, Order 32 Rule 11, Order 32 Rule 12, Order 32 Rule 9Constitution of India, 1950 — Article 227Limitation Act, 1963 — Section 5
High Courts08 May 2013Dismissed
Fatima Vs Imtiyaz Khan
High Court Of Himachal Pradesh · (2013) 05 SHI CK 0061
Himachal Pradesh Tenancy and Land Reforms Act, 1972 — Section 118
High Courts08 May 2013Dismissed
Edward Samuel Charlton Hayes Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2013) CriLJ 4706
Criminal Procedure Code, 1973 (CrPC) — Section 313Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20, 50, 54
High Courts08 May 2013Dismissed
State of H.P. Vs Khattar Singh
High Court Of Himachal Pradesh · (2013) 05 SHI CK 0029
Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 — Section 3(1)(ii)
High Courts07 May 2013
Mohd. Akhtar and Another Vs Municipal Council and Others
High Court Of Himachal Pradesh · (2013) 05 SHI CK 0090
High Courts07 May 2013Dismissed
State of Himachal Pradesh Vs Pyare Lal
High Court Of Himachal Pradesh · (2013) 05 SHI CK 0089
Criminal Procedure Code, 1973 (CrPC) — Section 313, 391, 482, 91Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 18, 19, 20, 21, 22
High Courts07 May 2013Dismissed
Sukh Dev Vs Amar Nath and Others
High Court Of Himachal Pradesh · (2013) 05 SHI CK 0070
Criminal Procedure Code, 1973 (CrPC) — Section 313, 397, 401Penal Code, 1860 (IPC) — Section 147, 149, 323, 427, 447
High Courts07 May 2013Dismissed
Jagdish Chand and Another Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2013) 05 SHI CK 0054
Constitution of India, 1950 — Article 300ALand Acquisition Act, 1894 — Section 4, 6, 7
High Courts06 May 2013Allowed
Sashi Pal Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2013) 05 SHI CK 0093