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High Court Of Himachal Pradesh judgments

31,399 judgments · page 836 of 1,570

High Courts17 May 2013Dismissed

Sher Singh Vs State of Himachal Pradesh

High Court Of Himachal Pradesh · (2013) 2 ShimLC 1023

Criminal Procedure Code, 1973 (CrPC) — Section 161, 391, 428, 482Drugs and Cosmetics Act, 1940 — Section 25(4)Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 2, 2(iii), 2(iii)(a), 2(iii)(b), 2(iii)(c)
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High Courts14 May 2013Allowed

Parminder Singh Vs Jagdev Singh

High Court Of Himachal Pradesh · (2013) 05 SHI CK 0027

Civil Procedure Code, 1908 (CPC) — Order 9 Rule 7Limitation Act, 1963 — Section 5Protection of Women From Domestic Violence Act, 2005 — Section 12
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