High Courts30 May 2013
Nirmala Alias Malaru and Another Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2013) 3 ShimLC 1424
COURT ARCHIVE
High Court Of Himachal Pradesh judgments
31,399 judgments · page 834 of 1,570
High Courts30 May 2013
Jaswinder Singh Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2013) 2 ShimLC 942
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 2, 21
High Courts29 May 2013Allowed
Smt. Urmil Verma Vs Smt. Veena Sharma and Another
High Court Of Himachal Pradesh · (2013) 05 SHI CK 0074
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17, 151Constitution of India, 1950 — Article 227Specific Relief Act, 1963 — Section 38, 39, 40
High Courts29 May 2013Allowed
Tej Singh Thakur Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2013) LabIC 4289
High Courts29 May 2013Dismissed
State of Himachal Pradesh Vs Sanjeev Kumar @ Sanju
High Court Of Himachal Pradesh · (2013) 05 SHI CK 0014
Penal Code, 1860 (IPC) — Section 376
High Courts28 May 2013Allowed
Rajeev Kumar Vs State of H.P.
High Court Of Himachal Pradesh · (2013) 05 SHI CK 0082
Criminal Procedure Code, 1973 (CrPC) — Section 154, 161Evidence Act, 1872 — Section 113A, 113B, 114, 4Penal Code, 1860 (IPC) — Section 304B, 306, 34, 498A
High Courts28 May 2013Dismissed
State of Himachal Pradesh Vs Karam Singh and Others
High Court Of Himachal Pradesh · (2013) 05 SHI CK 0081
Criminal Procedure Code, 1973 (CrPC) — Section 161, 313Penal Code, 1860 (IPC) — Section 307, 34, 341, 451
High Courts28 May 2013Dismissed
State of Himachal Pradesh Vs Sangat Ram and Another
High Court Of Himachal Pradesh · (2013) CriLJ 4954 : (2013) 2 ShimLC 1043
Criminal Procedure Code, 1973 (CrPC) — Section 161, 173Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20, 35, 54
High Courts28 May 2013
Rakhi Sharma Vs Himachal Pradesh University
High Court Of Himachal Pradesh · (2013) 05 SHI CK 0045
High Courts28 May 2013
Satnam Singh Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2013) 3 ShimLC 1243
High Courts28 May 2013
Narain Dass Naik Vs State of H.P. and Another
High Court Of Himachal Pradesh · (2013) 05 SHI CK 0021
Arbitration and Conciliation Act, 1996 — Section 11
High Courts28 May 2013Dismissed
State of Himachal Pradesh Vs Ishwar Singh Azad and Another
High Court Of Himachal Pradesh · (2013) 05 SHI CK 0020
Constitution of India, 1950 — Article 226, 227
High Courts28 May 2013Dismissed
State of H.P. Vs Jieu Nath
High Court Of Himachal Pradesh · (2014) CriLJ 1536
High Courts27 May 2013Dismissed
Mohinder Lal Puri Vs State of Himachal Pradesh and Another
High Court Of Himachal Pradesh · (2013) 2 ShimLC 1017
High Courts27 May 2013Allowed
Ankush Banyal Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2013) 05 SHI CK 0080
High Courts27 May 2013
Anshul Chauhan Vs State of H.P. and Others Surbhi Dadwal and Another Vs Ankush Pundir and Others
High Court Of Himachal Pradesh · (2013) 05 SHI CK 0079
Indian Medical Council Act, 1956 — Section 10A
High Courts27 May 2013Dismissed
Durgu Vs Collector Land Acquisition and Another
High Court Of Himachal Pradesh · (2013) 05 SHI CK 0078
Land Acquisition Act, 1894 — Section 12, 12(2), 18, 18(1), 18(2)Limitation Act, 1963 — Section 5
High Courts27 May 2013Allowed
Rakesh Kumar Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2013) CriLJ 3522 : (2014) 1 Crimes 335 : (2014) 1 RCR(Criminal) 279 : (2013) 2 ShimLC 985
Criminal Procedure Code, 1973 (CrPC) — Section 154, 313, 397, 401Motor Vehicles Act, 1988 — Section 184, 187Penal Code, 1860 (IPC) — Section 279, 304A
High Courts27 May 2013Dismissed
State of Himachal Pradesh Vs Jhor Singh and Others
High Court Of Himachal Pradesh · (2013) 05 SHI CK 0076
Criminal Procedure Code, 1973 (CrPC) — Section 154, 313, 378Penal Code, 1860 (IPC) — Section 147, 149, 435, 451, 506
High Courts27 May 2013
The Drang Salt Mine Labour Union Vs M/s. Hindustan Salt Ltd.
High Court Of Himachal Pradesh · (2013) 138 FLR 726 : (2013) 3 LLJ 695
Industrial Disputes Act, 1947 — Section 19, 19(2)