High Courts14 Jun 2013
Kehar Singh Vs HPSEB Limited and Others
High Court Of Himachal Pradesh · (2013) 06 SHI CK 0130
Constitution of India, 1950 — Article 226
COURT ARCHIVE
High Court Of Himachal Pradesh judgments
31,399 judgments · page 833 of 1,570
High Courts14 Jun 2013Dismissed
Manoj Rajan Vs State of HP and Another
High Court Of Himachal Pradesh · (2013) 06 SHI CK 0129
High Courts13 Jun 2013
Jiwan Lal Vs State of Himachal Pradesh and Another
High Court Of Himachal Pradesh · (2013) 3 ShimLC 1254
High Courts13 Jun 2013Dismissed
Prem Singh Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2013) 06 SHI CK 0128
Constitution of India, 1950 — Article 14, 19, 19(1)(f), 21, 226Himachal Pradesh Ceiling on Land Holdings Act, 1972 — Section 14, 3(f)
High Courts13 Jun 2013
Rajeev Kumar and Others Vs State of H.P. and Another
High Court Of Himachal Pradesh · (2013) 06 SHI CK 0127
Criminal Procedure Code, 1973 (CrPC) — Section 156(3), 173, 320, 321, 482Hindu Marriage Act, 1955 — Section 13(B)Penal Code, 1860 (IPC) — Section 323, 34, 406, 498A
High Courts13 Jun 2013
Janak Singh Rana Vs HPSEB Limited and Others
High Court Of Himachal Pradesh · (2013) 06 SHI CK 0122
Constitution of India, 1950 — Article 226
High Courts13 Jun 2013Dismissed
Kishore Kumar @ Kishore Vs State of Himachal Pradesh and Another
High Court Of Himachal Pradesh · (2013) 3 ShimLC 1220
High Courts13 Jun 2013Dismissed
Manish Kumar Vs H.P. Public Service Commission and Others
High Court Of Himachal Pradesh · (2014) LabIC 1137
High Courts12 Jun 2013
Khushi Ram Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2013) 06 SHI CK 0126
Penal Code, 1860 (IPC) — Section 120B, 201
High Courts12 Jun 2013Dismissed
Tula Ram Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2013) 06 SHI CK 0125
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 15(4)Constitution of India, 1950 — Article 226, 227Himachal Pradesh Panchayati Raj Act, 1994 — Section 163, 164, 164(1)(C), 164(2), 165
High Courts12 Jun 2013
Himachal Pradesh Tourism Dev. Corp. Ltd. Vs Commissioner of Income Tax and Another
High Court Of Himachal Pradesh · (2013) 06 SHI CK 0124
Expenditure Tax Act, 1987 — Section 11, 11(a), 11(b), 8, 9
High Courts12 Jun 2013
Dharam Pal Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2013) 06 SHI CK 0123
Criminal Procedure Code, 1973 (CrPC) — Section 313, 374Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 2(iii)(a), 20
High Courts12 Jun 2013
Sukh Dayal Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2014) CriLJ 222 : (2013) 3 ShimLC 1261
High Courts12 Jun 2013
State of Himachal Pradesh Vs Chander Parkash alias Pinku
High Court Of Himachal Pradesh · (2013) 3 ShimLC 1327
High Courts11 Jun 2013
M/s. Satya and Company and Others Vs Indian Oil Corporation Limited and Another
High Court Of Himachal Pradesh · AIR 2013 HP 75
High Courts11 Jun 2013
Vinod Karnal Vs State of H.P.
High Court Of Himachal Pradesh · AIR 2013 HP 68 : (2014) 1 ARBLR 9
Arbitration and Conciliation Act, 1996 — Section 34
High Courts10 Jun 2013
Rajeev Verma (AR.) and Others Vs Chief Secretary, Government of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2013) 3 ShimLC 1214
High Courts31 May 2013
State of H.P. Vs Surinder Pal Singh and etc.
High Court Of Himachal Pradesh · (2013) CriLJ 3670 : (2013) 3 ShimLC 1356
High Courts30 May 2013
Chander Shekhar Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2013) 3 ShimLC 1227
High Courts30 May 2013Dismissed
Joginder Singh @ Jean Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2013) 2 ShimLC 990
Criminal Procedure Code, 1973 (CrPC) — Section 154, 397, 401, 482Immoral Traffic (Prevention) Act, 1956 — Section 5Penal Code, 1860 (IPC) — Section 120B, 342, 354, 376, 506