High Courts19 Jun 2013Disposed Off
Smt. Tara Kumari Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2013) 06 SHI CK 0088
COURT ARCHIVE
High Court Of Himachal Pradesh judgments
31,399 judgments · page 831 of 1,570
High Courts19 Jun 2013Disposed Off
Ramesh Lal Thakur and Another Vs State of H.P. and Another
High Court Of Himachal Pradesh · (2013) 06 SHI CK 0087
High Courts19 Jun 2013Dismissed
Smt. Surekha Gupta Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2013) 06 SHI CK 0085
Industrial Disputes Act, 1947 — Section 12
High Courts19 Jun 2013Disposed Off
Nasib Singh Vs Himat (dead) through LRs and Others
High Court Of Himachal Pradesh · (2013) 06 SHI CK 0084
Civil Procedure Code, 1908 (CPC) — Section 100
High Courts19 Jun 2013Disposed Off
Shailza Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2013) 06 SHI CK 0083
High Courts18 Jun 2013Disposed Off
Amar Chand Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2013) 3 ShimLC 1213
High Courts18 Jun 2013Disposed Off
M/s. Tripura Colonizers Pvt. Ltd. Vs State of H.P. and Another
High Court Of Himachal Pradesh · (2013) CriLJ 4952 : (2013) 3 ShimLC 1258
Criminal Procedure Code, 1973 (CrPC) — Section 451Motor Vehicles Act, 1988 — Section 39Penal Code, 1860 (IPC) — Section 34, 379, 451, 506
High Courts18 Jun 2013Disposed Off
Meena Devi Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2013) 06 SHI CK 0082
High Courts18 Jun 2013
Balak Ram Vs Manjeet Singh
High Court Of Himachal Pradesh · (2013) 06 SHI CK 0081
Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts18 Jun 2013Disposed Off
State of Himachal Pradesh Vs Shamsher Singh
High Court Of Himachal Pradesh · (2013) 06 SHI CK 0080
Criminal Procedure Code, 1973 (CrPC) — Section 313, 378Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 2(iii)(a), 20
High Courts18 Jun 2013Disposed Off
Durga Dass Vs State of H.P.
High Court Of Himachal Pradesh · (2013) 06 SHI CK 0079
Penal Code, 1860 (IPC) — Section 109, 363, 366A
High Courts18 Jun 2013Disposed Off
State of H.P. Vs Diwan Thapa @ Ramji
High Court Of Himachal Pradesh · (2013) 06 SHI CK 0078
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 363, 366, 376
High Courts18 Jun 2013Disposed Off
Dina Nath Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2013) 06 SHI CK 0077
Constitution of India, 1950 — Article 226
High Courts18 Jun 2013Dismissed
Dhrub Dev Sharma and Others Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2013) 4 SCT 264 : (2014) 1 ShimLC 153
Constitution of India, 1950 — Article 14, 226
High Courts18 Jun 2013Dismissed
Smt. Tripta Devi Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2013) 06 SHI CK 0075
Constitution of India, 1950 — Article 226
High Courts18 Jun 2013Dismissed
Rattan Lal and Others Vs Naseem Jan and Others
High Court Of Himachal Pradesh · (2013) 06 SHI CK 0071
Motor Vehicles Act, 1988 — Section 6Penal Code, 1860 (IPC) — Section 279, 304A
High Courts18 Jun 2013Dismissed
Balak Ram Vs Harvinder Singh
High Court Of Himachal Pradesh · (2013) 06 SHI CK 0034
Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts18 Jun 2013Allowed
Surinder Mohan Katwal Vs Kaul Singh Thakur
High Court Of Himachal Pradesh · (2013) 06 SHI CK 0031
Civil Procedure Code, 1908 (CPC) — Order 16 Rule 10, Order 16 Rule 10(2), Order 16 Rule 12, Order 16 Rule 20, Order 17 Rule 3
High Courts18 Jun 2013Disposed Off
State of H.P. Vs Parveen Kumar and Others
High Court Of Himachal Pradesh · (2013) 06 SHI CK 0030
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 2(iii)(a), 20
High Courts18 Jun 2013
Mohan Meakin Limited Vs The State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2013) 06 SHI CK 0029
Punjab Excise Act, 1914 — Section 20, 20(2), 21, 31, 36