High Courts21 Jun 2013
R.N. Madan Vs Executive Engineer
High Court Of Himachal Pradesh · (2013) 06 SHI CK 0144
Arbitration and Conciliation Act, 1996 — Section 34
COURT ARCHIVE
High Court Of Himachal Pradesh judgments
31,399 judgments · page 829 of 1,570
High Courts21 Jun 2013Disposed Off
Maina Devi Vs Jia Lal and Others
High Court Of Himachal Pradesh · (2013) 06 SHI CK 0143
Civil Procedure Code, 1908 (CPC) — Section 100
High Courts21 Jun 2013Dismissed
Jeet Chand Vs Amar Nath
High Court Of Himachal Pradesh · (2013) 06 SHI CK 0142
High Courts21 Jun 2013Dismissed
Krishan Lal and Another Vs Ram Ditta and Others
High Court Of Himachal Pradesh · (2013) 06 SHI CK 0141
Civil Procedure Code, 1908 (CPC) — Section 100
High Courts21 Jun 2013Dismissed
Mst. Devli Vs Shri Kalyan Chand and Others
High Court Of Himachal Pradesh · (2013) 06 SHI CK 0140
Civil Procedure Code, 1908 (CPC) — Section 100
High Courts21 Jun 2013Disposed Off
Ram Rakhi Vs Sudam Singh and Others
High Court Of Himachal Pradesh · (2013) 06 SHI CK 0139
Civil Procedure Code, 1908 (CPC) — Section 100
High Courts21 Jun 2013Allowed
Rajan Kumar Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2013) 06 SHI CK 0044
Criminal Procedure Code, 1973 (CrPC) — Section 438Penal Code, 1860 (IPC) — Section 120B, 363, 366, 366A, 376Protection of Children from Sexual Offences Act, 2012 — Section 12
High Courts21 Jun 2013Allowed
Bangalu Ram Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2013) 06 SHI CK 0043
High Courts21 Jun 2013Allowed
Shri Gurbax Singh Vs The Shimla Urban Cooperative Bank and Another
High Court Of Himachal Pradesh · (2013) 06 SHI CK 0042
Himachal Pradesh Co-operative Societies Act, 1968 — Section 87
High Courts21 Jun 2013Dismissed
Mohinderjeet Singh and Another Vs Kamla Devi and Others
High Court Of Himachal Pradesh · (2013) 2 ShimLC 1144
Motor Vehicles Act, 1988 — Section 147, 147(1)
High Courts21 Jun 2013Allowed
Asa Ram Vs Medh Ram alias Medh Chand and Others
High Court Of Himachal Pradesh · (2013) 06 SHI CK 0010
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27, Order 41 Rule 27(1)(b)
High Courts20 Jun 2013
Ashwani Kumar Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2013) 3 ShimLC 1271
High Courts20 Jun 2013Allowed
Kaul Singh Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2013) 06 SHI CK 0160
Himachal Pradesh Ceiling on Land Holdings Act, 1972 — Section 20Himachal Pradesh Holdings (Consolidation and Prevention of Fragmentation) Act, 1971 — Section 34, 54
High Courts20 Jun 2013Dismissed
Changez Daniel and Others Vs The Church of Scotland
High Court Of Himachal Pradesh · (2013) 06 SHI CK 0158
High Courts20 Jun 2013Allowed
Kishori Lal Vs State of H.P.
High Court Of Himachal Pradesh · (2013) 3 ShimLC 1210
Prevention of Food Adulteration Act, 1954 — Section 13, 13(2), 13(20, 16(1)(a)(i)
High Courts20 Jun 2013Dismissed
Narainu Devi Vs State of H.P. and Another
High Court Of Himachal Pradesh · (2013) 06 SHI CK 0155
Civil Procedure Code, 1908 (CPC) — Section 100, 80
High Courts20 Jun 2013Disposed Off
Prem Chand and Others Vs Hardip Singh and Others
High Court Of Himachal Pradesh · (2013) 06 SHI CK 0154
Civil Procedure Code, 1908 (CPC) — Section 100
High Courts20 Jun 2013Allowed
Hem Chand Vs Sh. Dila Ram and Others
High Court Of Himachal Pradesh · (2013) 06 SHI CK 0153
High Courts20 Jun 2013
Meena Vaidya Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2013) 06 SHI CK 0152
High Courts20 Jun 2013Dismissed
The Momta Agricultural Cooperative Society Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2013) 06 SHI CK 0151
Himachal Pradesh Co-operative Societies Act, 1968 — Section 72, 94, 94(2)(b)