High Courts25 Jun 2013Disposed Off
Shalender Kumar Vs Kiranbir Sandhu and Others
High Court Of Himachal Pradesh · (2013) 06 SHI CK 0023
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17Constitution of India, 1950 — Article 227
COURT ARCHIVE
High Court Of Himachal Pradesh judgments
31,399 judgments · page 828 of 1,570
High Courts25 Jun 2013Disposed Off
State of Himachal Pradesh Vs Jagdeep Kumar and Others
High Court Of Himachal Pradesh · (2013) 3 ShimLC 1339 : (2013) 2 ShimLC 920
Criminal Procedure Code, 1973 (CrPC) — Section 174, 313Penal Code, 1860 (IPC) — Section 107, 306, 498A
High Courts25 Jun 2013Dismissed
State of Himachal Pradesh Vs Ramandeep Kaur
High Court Of Himachal Pradesh · (2013) 06 SHI CK 0021
High Courts25 Jun 2013Allowed
Vijay Kumar Vs Union of India and Others
High Court Of Himachal Pradesh · (2013) 06 SHI CK 0020
High Courts24 Jun 2013Dismissed
State of Himachal Pradesh Vs Daya Ram and Others
High Court Of Himachal Pradesh · (2013) 2 ShimLC 889
Criminal Procedure Code, 1973 (CrPC) — Section 313Evidence Act, 1872 — Section 27Penal Code, 1860 (IPC) — Section 201, 302, 34
High Courts24 Jun 2013Disposed Off
Devi Ram Vs The Managing Director and Others
High Court Of Himachal Pradesh · (2013) 06 SHI CK 0049
High Courts24 Jun 2013Disposed Off
Akshay Kumar and Others Vs H.P. Subordinate Services Selection Board Tigmanshu Vs State of H. P. and Another
High Court Of Himachal Pradesh · (2013) 06 SHI CK 0048
High Courts24 Jun 2013Disposed Off
HRTC Vs Smt. Simmi and Others
High Court Of Himachal Pradesh · (2013) 06 SHI CK 0047
Motor Vehicles Act, 1988 — Section 166
High Courts24 Jun 2013Disposed Off
Smt. Bimla Devi Vs Smt. Piyungla Devi
High Court Of Himachal Pradesh · (2013) 06 SHI CK 0046
Civil Procedure Code, 1908 (CPC) — Section 100, 35A
High Courts24 Jun 2013Disposed Off
Suresh Kumar Vs State of H.P.
High Court Of Himachal Pradesh · (2013) 06 SHI CK 0045
Prevention of Corruption Act, 1988 — Section 13(1)(E), 13(2)
High Courts24 Jun 2013Dismissed
Pawan Kumar Vs Anjana Kumari
High Court Of Himachal Pradesh · AIR 2014 HP 16 : (2013) 3 ShimLC 1201
Constitution of India, 1950 — Article 142Criminal Procedure Code, 1973 (CrPC) — Section 125Hindu Marriage Act, 1955 — Section 13, 13(1)(ia), 28
High Courts24 Jun 2013Disposed Off
Jagdish Chand Sankhyan Vs State of H.P. and Another
High Court Of Himachal Pradesh · (2013) 06 SHI CK 0019
High Courts24 Jun 2013Dismissed
Priyanka Dehal Vs H.P. Subordinate Services Selection Board and Others
High Court Of Himachal Pradesh · (2013) 06 SHI CK 0018
High Courts24 Jun 2013Allowed
Roop Kishore Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2013) 06 SHI CK 0017
High Courts24 Jun 2013Disposed Off
National Insurance Company Vs Shyam Lal and Others
High Court Of Himachal Pradesh · (2013) 06 SHI CK 0016
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 4Limitation Act, 1963 — Section 5Motor Vehicles Act, 1988 — Section 166
High Courts24 Jun 2013Dismissed
Raja Ram Vs Jagdish Singh
High Court Of Himachal Pradesh · (2013) 06 SHI CK 0015
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17, 151Constitution of India, 1950 — Article 131, 14
High Courts24 Jun 2013Dismissed
State of Himachal Pradesh Vs Rajeshwar Singh
High Court Of Himachal Pradesh · (2013) 06 SHI CK 0014
Criminal Procedure Code, 1973 (CrPC) — Section 154Penal Code, 1860 (IPC) — Section 201, 279, 337, 338
High Courts24 Jun 2013Dismissed
State of H.P. Vs Brijesh Kumar
High Court Of Himachal Pradesh · (2013) 06 SHI CK 0012
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20, 50, 52(a)
High Courts21 Jun 2013Disposed Off
Manish and Others Vs Bharat Bhushan and Others
High Court Of Himachal Pradesh · (2013) 06 SHI CK 0146
Civil Procedure Code, 1908 (CPC) — Order 2 Rule 2, Order 9 Rule 8, 100, 11
High Courts21 Jun 2013Disposed Off
Waryam Singh Vs Union of India and Others
High Court Of Himachal Pradesh · (2013) 06 SHI CK 0145