High Courts28 Jun 2013Allowed
In Re: M/s. Saboo Ispat Private Limited; M/s. Saboo Alloy Private Limited; M/s. Saboo Tor Private Limited
High Court Of Himachal Pradesh · (2013) 06 SHI CK 0064
COURT ARCHIVE
High Court Of Himachal Pradesh judgments
31,399 judgments · page 826 of 1,570
High Courts28 Jun 2013Disposed Off
Shanti Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2013) 06 SHI CK 0063
Criminal Procedure Code, 1973 (CrPC) — Section 313, 482Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 2, 2(iii), 2(iii)(a), 2(iii)(b), 2(iii)(c)
High Courts28 Jun 2013Dismissed
State of Himachal Pradesh Vs Tinchu Ram L.Rs.
High Court Of Himachal Pradesh · (2013) 06 SHI CK 0058
Civil Procedure Code, 1908 (CPC) — Section 80, 80(2)
High Courts28 Jun 2013Dismissed
State of Himachal Pradesh Vs Ruldu Ram L.Rs.
High Court Of Himachal Pradesh · (2013) 06 SHI CK 0057
Civil Procedure Code, 1908 (CPC) — Section 80(2)
High Courts28 Jun 2013Partly Allowed
Diwan Chand Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2013) 06 SHI CK 0009
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 302, 307, 308, 452
High Courts28 Jun 2013Dismissed
Sachin and Others Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2013) 2 ShimLC 938
Constitution of India, 1950 — Article 14
High Courts28 Jun 2013Disposed Off
Hans Raj Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2013) 06 SHI CK 0007
Penal Code, 1860 (IPC) — Section 307, 498A
High Courts28 Jun 2013Dismissed
Bal Krishan Verma Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2013) 06 SHI CK 0006
Income Tax Act, 1961 — Section 67Penal Code, 1860 (IPC) — Section 376, 66(E)
High Courts28 Jun 2013Disposed Off
Baldev Singh and Another Vs Saroj Devi
High Court Of Himachal Pradesh · (2013) 06 SHI CK 0005
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2Constitution of India, 1950 — Article 227
High Courts27 Jun 2013Dismissed
Ajay Kumar Vs State of H.P. and Another
High Court Of Himachal Pradesh · (2013) 06 SHI CK 0105
High Courts27 Jun 2013Dismissed
M/s. A.G. Construction Co. Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2013) 06 SHI CK 0104
High Courts27 Jun 2013Dismissed
Arjun Singh and Others Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2013) 06 SHI CK 0103
High Courts27 Jun 2013Dismissed
Harfe Ram Vs State of H.P.
High Court Of Himachal Pradesh · (2013) 06 SHI CK 0101
Penal Code, 1860 (IPC) — Section 376, 452
High Courts27 Jun 2013Disposed Off
Amar Singh and Others Vs State of H.P.
High Court Of Himachal Pradesh · (2013) 3 ShimLC 1640
Criminal Procedure Code, 1973 (CrPC) — Section 313, 374(2)Penal Code, 1860 (IPC) — Section 307, 323, 325, 34, 341
High Courts27 Jun 2013Dismissed
State of H.P. Vs Gopi Singh
High Court Of Himachal Pradesh · (2013) 06 SHI CK 0061
Criminal Procedure Code, 1973 (CrPC) — Section 154Penal Code, 1860 (IPC) — Section 201, 279, 337, 338
High Courts27 Jun 2013
Raj Kumar and Another Vs State of H.P.
High Court Of Himachal Pradesh · (2013) 3 ShimLC 1246
Criminal Procedure Code, 1973 (CrPC) — Section 154Penal Code, 1860 (IPC) — Section 332, 34, 353
High Courts27 Jun 2013Dismissed
Jagdish Chand Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2013) 06 SHI CK 0059
Constitution of India, 1950 — Article 14, 16
High Courts27 Jun 2013Allowed
Duni Chand Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2013) CriLJ 4867 : (2013) 2 ShimLC 934
Criminal Procedure Code, 1973 (CrPC) — Section 313Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 2, 2(iii), 2(iii)(a), 2(iii)(b), 2(iii)(c)
High Courts27 Jun 2013Dismissed
State of Himachal Pradesh Vs Suresh Kumar
High Court Of Himachal Pradesh · (2013) 2 ShimLC 1114
Arms Act, 1959 — Section 27Criminal Procedure Code, 1973 (CrPC) — Section 154, 313Evidence Act, 1872 — Section 27
High Courts27 Jun 2013Dismissed
Subhash Chand Sood (HUF) Vs Commissioner of Income Tax
High Court Of Himachal Pradesh · (2013) 06 SHI CK 0037