High Courts22 Jul 2013
State of Himachal Pradesh Vs Ajay Kumar Garg
High Court Of Himachal Pradesh · (2013) 3 ShimLC 1747
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High Court Of Himachal Pradesh judgments
31,399 judgments · page 825 of 1,570
High Courts18 Jul 2013Dismissed
Mrs. Jyotsana Chauhan and Another Vs Suneel Chauhan
High Court Of Himachal Pradesh · (2013) 3 ShimLC 1712
High Courts17 Jul 2013
Raj Pal Kapil Vs State of Himachal Pradesh and Another
High Court Of Himachal Pradesh · (2013) 3 ShimLC 1248
High Courts17 Jul 2013
Vinod Kumar Vs H.P. Wakf Board and Others
High Court Of Himachal Pradesh · (2013) 2 RCR(Rent) 644
High Courts15 Jul 2013
Guman Singh Vs State of H.P.
High Court Of Himachal Pradesh · (2013) CriLJ 4973
High Courts12 Jul 2013Dismissed
Ved Parkash Kalia Vs Anjana Rani
High Court Of Himachal Pradesh · (2013) 2 RCR(Rent) 630
High Courts12 Jul 2013
Sunder Lal Vs Smt. Nisha Devi
High Court Of Himachal Pradesh · (2013) 3 ShimLC 1679
High Courts11 Jul 2013
Suresh Kumar Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2013) 3 ShimLC 1415
High Courts09 Jul 2013Allowed
Ramesh Sharma Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2013) 3 ShimLC 1386
High Courts08 Jul 2013Dismissed
Madan Mohan Vs Ishwar Chand
High Court Of Himachal Pradesh · (2014) 2 RCR(Rent) 136
High Courts08 Jul 2013
State of Himachal Pradesh Vs Surender Kumar and Another
High Court Of Himachal Pradesh · (2013) 3 ShimLC 1350
High Courts08 Jul 2013Dismissed
M/s. R.S. Puran Mull Trust Vs M/s. Dyal Sons
High Court Of Himachal Pradesh · (2013) 2 RCR(Rent) 507
High Courts05 Jul 2013
Sanjay Kumar Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2014) LabIC 457 : (2013) 3 ShimLC 1373
High Courts04 Jul 2013
State of Himachal Pradesh Vs Hari Singh
High Court Of Himachal Pradesh · (2013) 3 ShimLC 1369
High Courts02 Jul 2013Dismissed
Court on its Own Motion and Dungar Singh Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · AIR 2013 HP 97 : (2013) 3 ShimLC 1229
High Courts02 Jul 2013
Joginder Singh Verma Vs State of Himachal Pradesh and Another
High Court Of Himachal Pradesh · (2013) 139 FLR 250 : (2013) 2 ShimLC 898
High Courts02 Jul 2013Allowed
Harbhajan Singh Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2013) 3 ShimLC 1539
High Courts01 Jul 2013
Major Vikalp Purohit (IC-69578N) Vs Union of India and Others
High Court Of Himachal Pradesh · (2013) 2 ShimLC 912
High Courts28 Jun 2013Dismissed
Dr. Rajesh Sharma and Another Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2013) 3 ShimLC 1528
Constitution of India, 1950 — Article 14Indian Medical Council Act, 1956 — Section 20, 33
High Courts28 Jun 2013Partly Allowed
Mahesh Kumar and Others Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2013) 06 SHI CK 0065
Constitution of India, 1950 — Article 14, 162, 166, 19, 21Criminal Procedure Code, 1973 (CrPC) — Section 357, 357A, 4Himachal Pradesh Good Conduct Prisoners (Temporary Release) Act, 1968 — Section 3, 6