High Courts20 Jun 2013Disposed Off
Naveen Kumar Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2013) 06 SHI CK 0150
Criminal Procedure Code, 1973 (CrPC) — Section 154, 313, 397, 401Penal Code, 1860 (IPC) — Section 279, 304A, 337, 338
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High Court Of Himachal Pradesh judgments
31,399 judgments · page 830 of 1,570
High Courts20 Jun 2013Dismissed
Lal Chand Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2013) 3 ShimLC 1206
Criminal Procedure Code, 1973 (CrPC) — Section 313, 374(2)Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 2(iii), 20
High Courts20 Jun 2013Dismissed
Bhagwan Singh @ Bhagwanu Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2013) 06 SHI CK 0148
Criminal Procedure Code, 1973 (CrPC) — Section 154, 313, 391Evidence Act, 1872 — Section 27, 32(1)Penal Code, 1860 (IPC) — Section 302
High Courts20 Jun 2013Allowed
Lekh Ram Kaundal Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2013) 06 SHI CK 0147
Civil Procedure Code, 1908 (CPC) — Order 18 Rule 18, 151Constitution of India, 1950 — Article 227Himachal Pradesh Panchayati Raj Act, 1994 — Section 163
High Courts19 Jun 2013Allowed
Mahender Singh Chandel Vs General Manager and Another
High Court Of Himachal Pradesh · (2013) 06 SHI CK 0159
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17Constitution of India, 1950 — Article 131, 14
High Courts19 Jun 2013Dismissed
State of H.P. Vs Aehsan
High Court Of Himachal Pradesh · (2013) 06 SHI CK 0156
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 2(iii), 20
High Courts19 Jun 2013Allowed
Harpal Singh and Others Vs HRTC and Another
High Court Of Himachal Pradesh · (2013) LabIC 4422 : (2013) 3 ShimLC 1222
Constitution of India, 1950 — Article 226
High Courts19 Jun 2013Dismissed
Smt. Savita Vs Sh. Surinder Kumar and Others
High Court Of Himachal Pradesh · (2013) 06 SHI CK 0137
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 101, Order 21 Rule 58, Order 21 Rule 97, 151, 47Himachal Pradesh Urban Rent Control Act, 1987 — Section 14
High Courts19 Jun 2013Dismissed
Jagat Ram Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2013) 06 SHI CK 0136
High Courts19 Jun 2013Allowed
Hans Raj and Another Vs State of H.P.
High Court Of Himachal Pradesh · (2013) 06 SHI CK 0135
Evidence Act, 1872 — Section 113APenal Code, 1860 (IPC) — Section 304B, 306, 34, 498A
High Courts19 Jun 2013Dismissed
Ramesh Chander Vs Nand Kishore and Others
High Court Of Himachal Pradesh · (2013) 06 SHI CK 0134
High Courts19 Jun 2013Dismissed
Manjit Singh Vs Smt. Chiter Lekha and Another
High Court Of Himachal Pradesh · (2013) 06 SHI CK 0133
Registration Act, 1908 — Section 17, 49Transfer of Property Act, 1882 — Section 106, 107, 113, 116
High Courts19 Jun 2013Disposed Off
Mrs. Asha Sharma and Another Vs The State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2013) 06 SHI CK 0132
Constitution of India, 1950 — Article 21
High Courts19 Jun 2013
Balwant Thakur Vs General Manager Telecom Bharat Sanchar Nigam Limited and Another
High Court Of Himachal Pradesh · (2013) 06 SHI CK 0131
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17Constitution of India, 1950 — Article 131, 14
High Courts19 Jun 2013Dismissed
Rohtash Vs State of H.P.
High Court Of Himachal Pradesh · (2013) 06 SHI CK 0094
Criminal Procedure Code, 1973 (CrPC) — Section 100(4), 313Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20, 20(b)(ii)(B)
High Courts19 Jun 2013Dismissed
State of H.P. Vs Shyam Lal
High Court Of Himachal Pradesh · (2013) 06 SHI CK 0093
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 2(Hi)(a), 20
High Courts19 Jun 2013Disposed Off
Ghamo Devi Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2013) 06 SHI CK 0092
Criminal Procedure Code, 1973 (CrPC) — Section 439Penal Code, 1860 (IPC) — Section 364
High Courts19 Jun 2013Disposed Off
Vishav Raj Singh (dead) through LRs. Vs Harshwardhan Singh and Others
High Court Of Himachal Pradesh · (2013) 06 SHI CK 0091
Civil Procedure Code, 1908 (CPC) — Section 100
High Courts19 Jun 2013Disposed Off
Kamal Singh Vs State of H.P.
High Court Of Himachal Pradesh · (2013) 06 SHI CK 0090
Criminal Procedure Code, 1973 (CrPC) — Section 313, 428Penal Code, 1860 (IPC) — Section 325, 333, 451
High Courts19 Jun 2013Disposed Off
Pyare Lal Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2013) 06 SHI CK 0089
Constitution of India, 1950 — Article 226Forest Act, 1927 — Section 33, 41, 42Penal Code, 1860 (IPC) — Section 109, 120B, 379, 420, 467