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High Court Of Himachal Pradesh judgments

31,399 judgments · page 838 of 1,570

High Courts06 May 2013

Yash Pal Singh Vs State of Himachal Pradesh

High Court Of Himachal Pradesh · (2013) 05 SHI CK 0092

Criminal Procedure Code, 1973 (CrPC) — Section 313, 397, 401Motor Vehicles Act, 1988 — Section 184, 187Penal Code, 1860 (IPC) — Section 279, 304A
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High Courts06 May 2013Dismissed

State of Himachal Pradesh Vs Hans Raj

High Court Of Himachal Pradesh · (2013) 2 ShimLC 1039

Criminal Procedure Code, 1973 (CrPC) — Section 313Evidence Act, 1872 — Section 35Penal Code, 1860 (IPC) — Section 366, 376
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High Courts06 May 2013Dismissed

State of Himachal Pradesh Vs Pappu Kumar

High Court Of Himachal Pradesh · (2013) 05 SHI CK 0003

Criminal Procedure Code, 1973 (CrPC) — Section 154, 313Evidence Act, 1872 — Section 27Penal Code, 1860 (IPC) — Section 201, 302
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High Courts03 May 2013Dismissed

Tarun Mahant and Others Vs Surbhi Mahant

High Court Of Himachal Pradesh · (2013) 2 ShimLC 1092

Constitution of India, 1950 — Article 14, 15, 21Criminal Procedure Code, 1973 (CrPC) — Section 397, 468, 482Dowry Prohibition Act, 1961 — Section 4
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