High Courts26 Apr 2013Dismissed
State of Himachal Pradesh Vs Deep Ram
High Court Of Himachal Pradesh · (2013) 04 SHI CK 0039
COURT ARCHIVE
High Court Of Himachal Pradesh judgments
31,399 judgments · page 840 of 1,570
High Courts26 Apr 2013Dismissed
Smt. Roopan Devi Vs State of H.P. and Another
High Court Of Himachal Pradesh · (2013) 04 SHI CK 0026
High Courts26 Apr 2013Dismissed
State of H.P. Vs Mahanand
High Court Of Himachal Pradesh · (2013) 2 ShimLC 971
High Courts26 Apr 2013Dismissed
State of Himachal Pradesh Vs Ashok Kumar
High Court Of Himachal Pradesh · (2013) 04 SHI CK 0023
High Courts26 Apr 2013
Himachal Pradesh State Industrial Development Corporation Vs M/s. Napa Papers Limited and Others
High Court Of Himachal Pradesh · (2013) 2 ShimLC 839
High Courts26 Apr 2013
Ashwani Kumar Vs Reena Devi
High Court Of Himachal Pradesh · (2013) 04 SHI CK 0006
Criminal Procedure Code, 1973 (CrPC) — Section 397, 401Protection of Women From Domestic Violence Act, 2005 — Section 12
High Courts26 Apr 2013Dismissed
Des Raj Vs Waryam Singh
High Court Of Himachal Pradesh · (2013) 04 SHI CK 0001
Civil Procedure Code, 1908 (CPC) — Section 151, 152, 96(1)
High Courts25 Apr 2013
Shadi Ram and Others Vs Kamal Dutt
High Court Of Himachal Pradesh · AIR 2013 HP 80
High Courts23 Apr 2013
H.P. Khadi and Village Industries Board Vs Sh. Tek Chand
High Court Of Himachal Pradesh · (2013) 04 SHI CK 0070
High Courts23 Apr 2013Dismissed
State of Himachal Pradesh Vs Dinesh Kumar and Others
High Court Of Himachal Pradesh · (2013) 04 SHI CK 0069
High Courts23 Apr 2013Dismissed
Chaman Lal Vs Madan Lal and Another
High Court Of Himachal Pradesh · (2013) 04 SHI CK 0046
High Courts22 Apr 2013
Dalip Singh Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2013) 2 ShimLC 1148
Himachal Pradesh Panchayati Raj Act, 1994 — Section 122(c)Himachal Pradesh Public Premises and Land (Eviction and Rent Recovery) Act, 1971 — Section 4
High Courts22 Apr 2013
M/s. Vidya Infrastructure and Developers Vs Guardian Water Resources Pvt. Ltd.
High Court Of Himachal Pradesh · (2013) 04 SHI CK 0047
High Courts22 Apr 2013Dismissed
Shri Bhag Chand Vs The State of H.P. and Others
High Court Of Himachal Pradesh · (2013) 04 SHI CK 0025
Himachal Pradesh Panchayati Raj Act, 1994 — Section 135
High Courts18 Apr 2013
Sanjay Kumar Alias Sanju Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2013) 04 SHI CK 0044
Criminal Procedure Code, 1973 (CrPC) — Section 161, 313, 428Penal Code, 1860 (IPC) — Section 299, 300, 302, 302, 303
High Courts18 Apr 2013Dismissed
Anjana Sood Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2013) 3 LLN 218
High Courts18 Apr 2013
Sh. Brij Lal Vs Sh. Rakesh Kumar and Others
High Court Of Himachal Pradesh · (2013) 04 SHI CK 0010
High Courts18 Apr 2013
National Insurance Co. Ltd. Vs Hukam Chand
High Court Of Himachal Pradesh · (2014) ACJ 1843 : (2013) 2 AnWR 114
High Courts17 Apr 2013Dismissed
Alka Agnihotri Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2013) 2 ShimLC 778
High Courts17 Apr 2013Dismissed
Sukhvinder Singh Vs Jaspal Singh
High Court Of Himachal Pradesh · (2013) 2 RCR(Rent) 112
Himachal Pradesh Urban Rent Control Act, 1987 — Section 14