High Courts08 Apr 2013Dismissed
Rajpal Singh Vs Jagdish Chand
High Court Of Himachal Pradesh · (2013) 2 ShimLC 860
COURT ARCHIVE
High Court Of Himachal Pradesh judgments
31,399 judgments · page 842 of 1,570
High Courts08 Apr 2013
Pawan Kumar Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2013) CriLJ 4733 : (2013) 2 ShimLC 782
Criminal Procedure Code, 1973 (CrPC) — Section 161, 313, 428Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 15, 18, 42
High Courts05 Apr 2013
Vinodbhai Vs State of H.P and Another
High Court Of Himachal Pradesh · (2013) 04 SHI CK 0068
High Courts05 Apr 2013Allowed
Tikam Ram Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2013) 04 SHI CK 0067
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 18
High Courts05 Apr 2013Allowed
Hari Om Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2013) 04 SHI CK 0066
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20(b)(ii)(B)
High Courts05 Apr 2013Allowed
Tarun Chaudhary Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2013) 04 SHI CK 0065
Criminal Procedure Code, 1973 (CrPC) — Section 154, 161, 438Evidence Act, 1872 — Section 114APenal Code, 1860 (IPC) — Section 149, 34, 376, 406, 90
High Courts05 Apr 2013Dismissed
State of H.P. Vs Rajinder Kumar
High Court Of Himachal Pradesh · (2014) CriLJ 1538 : (2013) 2 ShimLC 854
Criminal Procedure Code, 1973 (CrPC) — Section 154Evidence Act, 1872 — Section 119Penal Code, 1860 (IPC) — Section 376, 452
High Courts05 Apr 2013Dismissed
Beer Pal Vs The State of Himachal Pradesh
High Court Of Himachal Pradesh · (2013) 2 ShimLC 847
High Courts05 Apr 2013Dismissed
Nazar Deen Vs Sadar Deen
High Court Of Himachal Pradesh · AIR 2013 HP 52 : (2013) 2 ShimLC 834
High Courts04 Apr 2013
Mahender Kumar Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2013) LabIC 3125
High Courts04 Apr 2013
Mukesh Sharma Vs State of Himachal Pradesh and others
High Court Of Himachal Pradesh · (2013) 04 SHI CK 0057
High Courts04 Apr 2013Dismissed
Navin Kumar Verma Vs State of H.P. State of H.P. Vs Ajay Verma, Navin Kumar Verma, Abhinav Verma and Mukul Sharma
High Court Of Himachal Pradesh · (2013) 2 ShimLC 691
Criminal Procedure Code, 1973 (CrPC) — Section 161, 164, 233, 311, 313Penal Code, 1860 (IPC) — Section 302, 304, 323, 34, 342
High Courts04 Apr 2013Dismissed
State of H.P. Vs Baljinder Kumar alias Billa
High Court Of Himachal Pradesh · (2013) 04 SHI CK 0027
High Courts04 Apr 2013Allowed
Puran Chand Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2013) 2 ShimLC 831
High Courts04 Apr 2013
Hem Raj and Others Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2013) 2 ShimLC 851
High Courts03 Apr 2013
Suresh Kumar and Others Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2013) CriLJ 4860 : (2013) 2 ShimLC 754
High Courts03 Apr 2013
State of Himachal Pradesh Vs Pawan Kumar
High Court Of Himachal Pradesh · (2013) 04 SHI CK 0045
High Courts03 Apr 2013
Himachal Pradesh Road Transport Corporation and Another Vs Smt. Santosh Devi and Others Smt. Santosh Devi and Others Vs Himachal Pradesh Road Transport Corporation and Others
High Court Of Himachal Pradesh · (2014) ACJ 1107 : (2013) 2 ShimLC 1166
High Courts03 Apr 2013
Shri Bala Ram Vs Shri Devi Singh and Another
High Court Of Himachal Pradesh · (2013) 04 SHI CK 0031
Civil Procedure Code, 1908 (CPC) — Section 100Registration Act, 1908 — Section 60
High Courts02 Apr 2013Dismissed
Dev Dutt and Others Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2013) 04 SHI CK 0053