High Courts22 Mar 2013Dismissed
Bhupinder Kumar Sharma Vs Shri Rattan Singh
High Court Of Himachal Pradesh · (2013) 2 ShimLC 780
COURT ARCHIVE
High Court Of Himachal Pradesh judgments
31,399 judgments · page 844 of 1,570
High Courts21 Mar 2013
Indira Devi Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2013) 03 SHI CK 0051
High Courts21 Mar 2013Allowed
Bhim Singh Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2013) 2 ShimLC 763
High Courts21 Mar 2013Dismissed
Land Acquisition Collector and Another Vs Narda Devi and Another
High Court Of Himachal Pradesh · (2013) 03 SHI CK 0012
Constitution of India, 1950 — Article 14, 300ALand Acquisition Act, 1894 — Section 4
High Courts20 Mar 2013
Bega Nand Vs State of H.P., Principal Chief Conservator of Forests, Conservator of Forests and Divisional Forest Officer
High Court Of Himachal Pradesh · (2013) 03 SHI CK 0036
High Courts20 Mar 2013
State of Himachal Pradesh Vs Manjeet Singh Alias Manju
High Court Of Himachal Pradesh · (2013) 2 ShimLC 887
High Courts20 Mar 2013Dismissed
State of H.P. Vs Kuldeep Kumar Alias Kaku
High Court Of Himachal Pradesh · (2013) 03 SHI CK 0008
Criminal Procedure Code, 1973 (CrPC) — Section 378Penal Code, 1860 (IPC) — Section 376
High Courts19 Mar 2013
Messrs. Sudarshna Wire Industries Pvt. Ltd. and Messrs. Reliance Capital Limited Vs Messrs Sudarshna Wire Industries Pvt. Ltd.
High Court Of Himachal Pradesh · (2013) 03 SHI CK 0035
Companies Act, 1956 — Section 433, 434, 439
High Courts18 Mar 2013Dismissed
Parmod Chand Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2014) CriLJ 405
High Courts18 Mar 2013Dismissed
Lekh Ram, Jeet Singh and Mohan Singh Vs Shri Durga and Others
High Court Of Himachal Pradesh · (2013) 03 SHI CK 0007
High Courts15 Mar 2013Dismissed
Krishan Gopal Sharma and Others Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2013) 03 SHI CK 0045
Constitution of India, 1950 — Article 309
High Courts15 Mar 2013
Nitin Khanna Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2013) 03 SHI CK 0034
Criminal Procedure Code, 1973 (CrPC) — Section 313Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20, 29
High Courts15 Mar 2013
Jai Nand Sharma Vs H.P.S.E.B. Ltd. and Others
High Court Of Himachal Pradesh · (2013) LabIC 2521
Constitution of India, 1950 — Article 14, 19, 19(1)(f), 21, 300A
High Courts15 Mar 2013Allowed
Dushyant Kumar Sharma Vs Himachal Pradesh Civil Supplies Corporation Limited
High Court Of Himachal Pradesh · (2013) 2 ShimLC 787
High Courts15 Mar 2013Allowed
P.R. Rajpal Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2014) CriLJ 299 : (2014) 3 RCR(Criminal) 46 : (2014) 1 ShimLC 137
High Courts14 Mar 2013
Shri Surinder Kumar Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2013) 03 SHI CK 0047
High Courts14 Mar 2013Dismissed
Jarnail Singh, Jasveer Singh and Ramesh Kumar Vs Sh. Vinod, Shri Krishan Singh and Smt. Yashoda
High Court Of Himachal Pradesh · (2013) 03 SHI CK 0046
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, 151Constitution of India, 1950 — Article 227
High Courts14 Mar 2013
Gulshan alias Ajit Sadana Vs State of H.P.
High Court Of Himachal Pradesh · (2013) 03 SHI CK 0032
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20
High Courts14 Mar 2013
Sh. Nikku Ram and Others Vs State of HP, The Principal Chief Conservator of Forests, Government of Himachal Pradesh and The Divisional Forest Officer, Forest Division Bilaspur
High Court Of Himachal Pradesh · (2013) 03 SHI CK 0031
Constitution of India, 1950 — Article 14
High Courts14 Mar 2013Dismissed
Ranbir Singh Vs The Himachal Pradesh State Electricity Board and Others
High Court Of Himachal Pradesh · (2013) 03 SHI CK 0030