High Courts14 Mar 2013Dismissed
State of Himachal Pradesh Vs Parkash Chand
High Court Of Himachal Pradesh · (2013) 03 SHI CK 0019
Civil Procedure Code, 1908 (CPC) — Section 80
COURT ARCHIVE
High Court Of Himachal Pradesh judgments
31,399 judgments · page 845 of 1,570
High Courts14 Mar 2013Allowed
Sh. Kripal Singh Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2013) 03 SHI CK 0013
Constitution of India, 1950 — Article 14, 21
High Courts13 Mar 2013
State of Himachal Pradesh Vs Gopal Singh Sisodia
High Court Of Himachal Pradesh · (2013) LabIC 3106
High Courts13 Mar 2013Dismissed
State of Himachal Pradesh and Executive Engineer, Irrigation and Public Health Division Vs Shri Nokhi Ram
High Court Of Himachal Pradesh · (2013) 03 SHI CK 0029
Constitution of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 25B, 25F, 25G, 25H
High Courts12 Mar 2013
Oriental Insurance Co. Ltd. Vs Gurnam Singh and Others
High Court Of Himachal Pradesh · (2014) ACJ 554
High Courts12 Mar 2013
Oriental Insurance Company Ltd. Vs Gautam Singh and Others
High Court Of Himachal Pradesh · (2013) 2 ShimLC 1178
Constitution of India, 1950 — Article 226
High Courts08 Mar 2013Allowed
Balak Ram Negi Vs State of H.P.
High Court Of Himachal Pradesh · (2013) 03 SHI CK 0038
Criminal Procedure Code, 1973 (CrPC) — Section 161, 313, 397, 482Displaced Persons (Compensation and Rehabilitation) Act, 1954 — Section 19(3), 24, 24(4), 33Evidence Act, 1872 — Section 73
High Courts07 Mar 2013Dismissed
New Krishna Fruit Agency Vs Sat Pal Sharma
High Court Of Himachal Pradesh · (2013) 2 RCR(Rent) 114
Himachal Pradesh Urban Rent Control Act, 1971 — Section 14
High Courts07 Mar 2013Dismissed
State of H.P. Vs Kuldeep Kumar
High Court Of Himachal Pradesh · (2013) 03 SHI CK 0039
High Courts06 Mar 2013
Ved Prakash Vs State Information Commissioner, The Addl. Deputy Commissioner, The Public Information Officer-Cum-Block Development Officer and Shri Pratap Chand, Ex-Pradhan
High Court Of Himachal Pradesh · (2013) 03 SHI CK 0037
Constitution of India, 1950 — Article 19(1)(a), 21, 226, 227, 239Right to Information Act, 2005 — Section 12, 12(5), 15, 15(1)(h), 18
High Courts06 Mar 2013
Sh. Sukru Ram Vs The State of H.P. and Others
High Court Of Himachal Pradesh · (2013) 03 SHI CK 0026
High Courts06 Mar 2013
Kuldeep Singh Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2013) 03 SHI CK 0015
High Courts05 Mar 2013
Ram Singh Vs Indian Railways, Divisional Railway Manager, Northern Railway, Station Superintendent, Northern Railway and Municipal Corporation, Shimla
High Court Of Himachal Pradesh · (2013) 03 SHI CK 0002
High Courts04 Mar 2013
State of Himachal Pradesh Vs Hans Raj
High Court Of Himachal Pradesh · (2013) CriLJ 3971
High Courts04 Mar 2013Dismissed
Dev Raj Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2013) CriLJ 4922 : (2013) 2 Crimes 637 : (2013) 2 ShimLC 726
Evidence Act, 1872 — Section 3Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20, 35, 42, 50
High Courts02 Mar 2013
Madan Gopal Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2013) CriLJ 4749 : (2014) 1 DMC 569 : (2013) 2 ShimLC 789
Evidence Act, 1872 — Section 113A, 113B, 4Penal Code, 1860 (IPC) — Section 201, 304B, 306, 498A
High Courts02 Mar 2013Disposed Off
Roop Singh Vs Amar Singh
High Court Of Himachal Pradesh · (2013) 3 ShimLC 1237
High Courts01 Mar 2013
Swapan Kumar Thakur Vs Himachal Pradesh Public Service Commission and Another
High Court Of Himachal Pradesh · (2013) 3 ShimLC 1239
High Courts01 Mar 2013Dismissed
Kanshi Ram Vs State of Himachal Pradesh and Director General of Police, H.P.
High Court Of Himachal Pradesh · (2013) 03 SHI CK 0040
Constitution of India, 1950 — Article 226, 311(2)
High Courts01 Mar 2013Dismissed
M.L. Ghoria Vs State of Himachal Pradesh and Another
High Court Of Himachal Pradesh · (2013) LabIC 1717
Constitution of India, 1950 — Article 20(2)Prevention of Corruption Act, 1988 — Section 13(2), 7