High Courts18 Nov 2025Allowed
Ramesh Chand Vs State Of Himachal Pradesh & Ors
High Court Of Himachal Pradesh · (2025) 11 SHI CK 1905
COURT ARCHIVE
High Court Of Himachal Pradesh judgments
31,415 judgments · page 81 of 1,571
High Courts18 Nov 2025Dismissed
National Highways Authority Of India Vs Bhagat Ram [Deceased] Through Lrs: (A) Ram Dass (Deceased) Through Lrs: Indira Devi And Others
High Court Of Himachal Pradesh · (2025) 11 SHI CK 1904
Arbitration And Conciliation Act, 1996-Section 34, 37
High Courts18 Nov 2025Allowed
Anuradha Sharma Vs State Of H.P. And Ors
High Court Of Himachal Pradesh · (2025) 11 SHI CK 1903
Constitution Of India, 1950-Article 15, 21, 42, 51, 51(c)Central Civil Service (Leave) Rules, 1972-Rule 19, 30, 30(1), 43, 43(1), 43(3)Maternity Benefit Act, 1961-Section 5, 5(3), 27
High Courts17 Nov 2025
Birender Singh Vs State Of H.P.& Anr.
High Court Of Himachal Pradesh · (2025) 11 SHI CK 1902
Bharatiya Nagarik Suraksha Sanhita, 2023-Section 183, 483Bharatiya Nyaya Sanhita, 2023-Section 64, 351(2)
High Courts17 Nov 2025
Gaurav Nadda Vs State Of H.P
High Court Of Himachal Pradesh · (2025) 11 SHI CK 1901
Bharatiya Nagarik Suraksha Sanhita, 2023-Section 483Bharatiya Nyaya Sanhita, 2023-Section 64, 87, 115(2), 137(2), 180, 183, 324(4), 351(2)
High Courts17 Nov 2025Dismissed
Gaurav Gupta And Another Vs State Of H.P. And Another
High Court Of Himachal Pradesh · (2025) 11 SHI CK 1900
Indian Penal Code, 1860-Section 34, 498A, 506
High Courts17 Nov 2025Dismissed
State Of Himachal Pradesh Vs Haminder Chauna
High Court Of Himachal Pradesh · (2025) 11 SHI CK 1899
Indian Penal Code, 1860-Section 279, 337, 338Code Of Criminal Procedure, 1973-Section 313, 378, 437ABharatiya Nagarik Suraksha Sanhita, 2023-Section 481
High Courts17 Nov 2025
Anil Sharma Vs State Of H.P
High Court Of Himachal Pradesh · (2025) 11 SHI CK 1898
Bharatiya Nagarik Suraksha Sanhita, 2023-Section 483Prevention Of Corruption Act, 1988-Section 8
High Courts14 Nov 2025
Sahil Rana Vs State Of Himachal Pradesh & Another
High Court Of Himachal Pradesh · (2025) 11 SHI CK 1896
Bharatiya Nagarik Suraksha Sanhita, 2023-Section 183, 483Bharatiya Nyaya Sanhita, 2023-Section 64(1), 74, 78, 132, 351(2), 351(3)
High Courts14 Nov 2025Allowed
Naveen Jaswal @ Veenu Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2025) 11 SHI CK 1895
Bharatiya Nagarik Suraksha Sanhita, 2023-Section 483Narcotic Drugs And Psychotropic Substances Act, 1985-Section 21, 37, 42(2)Indian Penal Code, 1860-Section 24, 323, 451, 504, 506
High Courts14 Nov 2025Disposed Of
Richa Sharma And Others Vs State Of H.P And Others
High Court Of Himachal Pradesh · (2025) 11 SHI CK 1894
Bharatiya Nagarik Suraksha Sanhita, 2023-Section 35(3), 180, 483Bharatiya Nyaya Sanhita, 2023-Section 3(5), 115(2), 126(2), 238Scheduled Castes And The Scheduled Tribes (Prevention Of Atrocities) Act, 1989-Section 3(1)(r), 3(1)(s)
High Courts14 Nov 2025Dismissed
Deepak Minhas Vs State Of H.P
High Court Of Himachal Pradesh · (2025) 11 SHI CK 1893
Narcotic Drugs And Psychotropic Substances Act, 1985-Section 18, 20, 29, 42(2), 61Bharatiya Nagarik Suraksha Sanhita, 2023-Section 482
High Courts13 Nov 2025Allowed
Brij Mohan Vs Subhash Jain
High Court Of Himachal Pradesh · (2025) 11 SHI CK 1892
High Courts13 Nov 2025Dismissed
State Of Himachal Pradesh Vs Avinash Sood
High Court Of Himachal Pradesh · (2025) 11 SHI CK 1891
Indian Penal Code, 1860-Section 279, 337, 338Code Of Criminal Procedure, 1973-Section 313, 378, 437AMotor Vehicles Act, 1988-Section 118
High Courts13 Nov 2025Dismissed
Shyam Lal Vs Gagan Vasudeva
High Court Of Himachal Pradesh · (2025) 11 SHI CK 1890
Limitation Act, 1963- Article 21Negotiable Instruments Act, 1881-Section 118, 118(a), 138, 139Code Of Criminal Procedure, 1973-Section 313, 378
High Courts13 Nov 2025Dismissed
Arvind Kumar @ Chahna Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2025) 11 SHI CK 1889
Constitution Of India, 1950-Article 21, 22, 22(1)Narcotic Drugs And Psychotropic Substances Act, 1985-Section 21, 37, 52, 57Evidence Act, 1872-Section 106
High Courts13 Nov 2025Allowed
Dheeraj Kumar Vs State Of H.P. & Another
High Court Of Himachal Pradesh · (2025) 11 SHI CK 1888
Bharatiya Nyaya Sanhita, 2023-Section 125(a), 281Indian Penal Code, 1860-Section 279, 337
High Courts13 Nov 2025Disposed Of
Shashi Pal Vs State Of H.P And Anr
High Court Of Himachal Pradesh · (2025) 11 SHI CK 1887
Indian Penal Code, 1860-Section 341, 345D, 354, 354D, 506Code Of Criminal Procedure, 1973-Section 320
High Courts13 Nov 2025Dismissed
Rajinder Singh Vs State Of H.P.
High Court Of Himachal Pradesh · (2025) 11 SHI CK 1886
Indian Penal Code, 1860-Section 201, 328, 342, 420, 465, 467, 468, 471
High Courts13 Nov 2025Dismissed
State Of H.P Vs Charan Dass And Another
High Court Of Himachal Pradesh · (2025) 11 SHI CK 1885
Prevention Of Food Adulteration Act, 1954-Section 13(2), 16(1)(a)(i)Code Of Criminal Procedure, 1973-Section 313, 378, 437ABharatiya Nagarik Suraksha Sanhita, 2023-Section 481