High Courts26 Nov 2025Disposed Of
Naresh Kumar Vs State Of H.P. And Others
High Court Of Himachal Pradesh · (2025) 11 SHI CK 1945
COURT ARCHIVE
High Court Of Himachal Pradesh judgments
31,415 judgments · page 79 of 1,571
High Courts26 Nov 2025Allowed
Rakesh Kumar Vs Meena Kumari & Anr
High Court Of Himachal Pradesh · (2025) 11 SHI CK 1944
High Courts26 Nov 2025Dismissed
Ashok Kumar Ranga & Anr Vs State of H.P. & Anr
High Court Of Himachal Pradesh · (2025) 11 SHI CK 1943
Protection Of Women From Domestic Violence Act, 2005-Section 12(1), 18, 20, 22, 22D, 31Indian Penal Code, 1860-Section 120B, 420, 467, 468, 471Code Of Criminal Procedure, 1973-Section 156(3), 468, 482
High Courts26 Nov 2025Dismissed
Thore Co-Operative Agriculture Service Society Ltd Vs Milap Chand
High Court Of Himachal Pradesh · (2025) 11 SHI CK 1942
Negotiable Instruments Act, 1881-Section 118(a), 138Code Of Criminal Procedure, 1973-Section 313
High Courts25 Nov 2025Disposed Of
Ranjeet Singh Vs HPSEBL & Anr
High Court Of Himachal Pradesh · (2025) 11 SHI CK 1941
High Courts25 Nov 2025Allowed
Nek Mohammad & Ors Vs Mather Cooperative Agriculture Service Society, Bhalair
High Court Of Himachal Pradesh · (2025) 11 SHI CK 1940
Limitation Act, 1963- Article 75Code Of Civil Procedure, 1908-Order 7 Rule 11, Order 7 Rule 11(d), Order 7 Rule 12Code Of Criminal Procedure, 1973-Section 156
High Courts25 Nov 2025Disposed Of
Gambhari Vs Ved Prakash & Another
High Court Of Himachal Pradesh · (2025) 11 SHI CK 1939
Code Of Civil Procedure, 1908- Section 115, Order 5 Rule 9(1), Order 5 Rule 10, Order 5 Rule 19(a), Order 9 Rule 13, Order 43 Rule 1Limitation Act, 1963-Section 5General Clauses Act, 1897-Section 27
High Courts25 Nov 2025
Shubham Kashyap Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2025) 11 SHI CK 1938
Bharatiya Nagarik Suraksha Sanhita, 2023-Section 483Narcotic Drugs And Psychotropic Substances Act, 1985-Section 21, 29, 37, 42(2), 52A(2)Indian Penal Code, 1860-Section 34, 323, 341, 506
High Courts25 Nov 2025Dismissed
Durga Singh Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2025) 11 SHI CK 1937
Bharatiya Nagarik Suraksha Sanhita, 2023-Section 483Narcotic Drugs And Psychotropic Substances Act, 1985-Section 21, 22, 25, 37(1)(b), 42(2)Motor Vehicles Act, 1988-Section 181, 192, 196
High Courts24 Nov 2025Dismissed
Dharam Pal Vs State Of H.P
High Court Of Himachal Pradesh · (2025) 11 SHI CK 1936
Road Regulations, 1989- Rule 2, 15(1), 15(2)(Ix)Indian Penal Code, 1860-Section 279, 304A, 337, 338Code Of Criminal Procedure, 1973-Section 313, 397, 398, 399, 400, 401, 482
High Courts24 Nov 2025Dismissed
Tilak Raj Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2025) 11 SHI CK 1935
Bharatiya Nyaya Sanhita, 2023-Section 64, 74, 75Indian Penal Code, 1860-Section 420, 467, 468
High Courts24 Nov 2025Dismissed
Amandeep Singh Alias Amandeep Oshan Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2025) 11 SHI CK 1934
Constitution Of India, 1950-Article 21Bharatiya Nyaya Sanhita, 2023-Section 3(5), 115(2), 238, 309(4), 324(4)
High Courts24 Nov 2025Dismissed
Shankar Lal Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2025) 11 SHI CK 1933
Bharatiya Nyaya Sanhita, 2023-Section 64(2)M, 65(2), 351(2)Protection Of Children From Sexual Offences Act, 2012-Section 6
High Courts24 Nov 2025Dismissed
Vidya Nath Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2025) 11 SHI CK 1932
Constitution Of India, 1950-Article 21Narcotic Drugs And Psychotropic Substances Act, 1985-Section 19, 20, 20(b), 24, 27A, 29, 35, 37, 37(1), 37(1)(b), 37(1)(b)(ii), 54Code Of Criminal Procedure, 1973-Section 439
High Courts21 Nov 2025Disposed Of
Salochna Devi & Others Vs State Of H.P & Another
High Court Of Himachal Pradesh · (2025) 11 SHI CK 1931
Indian Penal Code, 1860-Section 34, 149, 201, 323, 451, 504Code Of Criminal Procedure, 1973-Section 173, 320(3)
High Courts21 Nov 2025Disposed Of
Aim Raj And Others Vs Himachal Pradesh State Electricity Board Limited And Others
High Court Of Himachal Pradesh · (2025) 11 SHI CK 1930
High Courts21 Nov 2025Disposed Of
Sehdev Thakur & Others Vs State Of H.P & Others
High Court Of Himachal Pradesh · (2025) 11 SHI CK 1929
Indian Penal Code, 1860-Section 34, 147, 148, 149, 323, 341, 506Code Of Criminal Procedure, 1973-Section 320, 320(3)
High Courts21 Nov 2025
Amar Dutt Sharma Vs Himachal Pradesh Horticultural Produce Marketing And Processing Corporation Limited
High Court Of Himachal Pradesh · (2025) 11 SHI CK 1928
High Courts21 Nov 2025Disposed Of
National Insurance Company Limited Vs Rakesh Bhardwaj & Another
High Court Of Himachal Pradesh · (2025) 11 SHI CK 1927
Employee's Compensation Act,1923-Section 22, 30Employees' State Insurance Act, 1948-Section 3, 4A, 4A(3)(a), 4A(3)(b), 53
High Courts21 Nov 2025Disposed Of
Om Prakash Verma Vs State Of H.P. And Others
High Court Of Himachal Pradesh · (2025) 11 SHI CK 1926