High Courts03 Dec 2025Dismissed
Yadupati Thakur Vs State Of H.P And Others
High Court Of Himachal Pradesh · (2025) 12 SHI CK 1777
Constitution Of India, 1950-Article 12, 21, 32, 226Code Of Civil Procedure, 1908- Order 23 Rule 1
COURT ARCHIVE
High Court Of Himachal Pradesh judgments
31,415 judgments · page 77 of 1,571
High Courts03 Dec 2025Dismissed
Arush Gupta And Others Vs Shruti Bhardwaj
High Court Of Himachal Pradesh · (2025) 12 SHI CK 1776
Protection Of Women From Domestic Violence Act, 2005-Section 12, 12(1), 31, 33Indian Penal Code, 1860-Section 406, 417, 468, 498ACode Of Criminal Procedure, 1973-Section 482
High Courts03 Dec 2025Disposed Of
Oriental Insurance Company Ltd And Others Vs Satya Thakur & Others
High Court Of Himachal Pradesh · (2025) 12 SHI CK 1775
Motor Vehicles Act, 1988-Section 166
High Courts02 Dec 2025Allowed
Dr. Parkash Chand Daroch Vs State Of H.P. And Others
High Court Of Himachal Pradesh · (2025) 12 SHI CK 1827
Constitution Of India, 1950-Article 226, 300ACentral Civil Services (Classification, Control And Appeal) Rules, 1965-Rule 14, 15Central Civil Services (Pension) Rules, 1972-Rule 8(5), 9
High Courts02 Dec 2025Disposed Of
Ramesh Chand Vs State Of H.P. And Others
High Court Of Himachal Pradesh · (2025) 12 SHI CK 1797
High Courts02 Dec 2025Disposed Of
Sanjeev Sood And Another Vs Faquir Singh And Others
High Court Of Himachal Pradesh · (2025) 12 SHI CK 1796
Code Of Civil Procedure, 1908- Section 9, Order 6 Rule 2, Order 9 Rule 7
High Courts02 Dec 2025Dismissed
Ramesh Kumar Vs Ramesh Thakur & Another
High Court Of Himachal Pradesh · (2025) 12 SHI CK 1795
High Courts02 Dec 2025Allowed
State Of H.P & Others Vs Roma Devi
High Court Of Himachal Pradesh · (2025) 12 SHI CK 1794
High Courts02 Dec 2025Disposed Of
Ravinder Kumar Vs State Of Himachal Pradesh & Anr
High Court Of Himachal Pradesh · (2025) 12 SHI CK 1793
High Courts02 Dec 2025Dismissed
Shrikant Shekri Vs Kumari Seema & Others
High Court Of Himachal Pradesh · (2025) 12 SHI CK 1792
Code Of Civil Procedure, 1908-Order 7, Rule 11, Order 7, Rule 11(a)(d)
High Courts02 Dec 2025Disposed Of
Subhadra Devi Vs State Of H.P. And Others
High Court Of Himachal Pradesh · (2025) 12 SHI CK 1791
High Courts02 Dec 2025Disposed Of
Dushyant Kumar Vs State Of Himachal Pradesh & Anr.
High Court Of Himachal Pradesh · (2025) 12 SHI CK 1790
High Courts02 Dec 2025Dismissed
Sohan Singh & Another Vs State Of Himachal Pradesh & Others
High Court Of Himachal Pradesh · (2025) 12 SHI CK 1789
Himachal Pradesh Land Revenue Act, 1954-Section 14
High Courts02 Dec 2025Dismissed
H.P. Housing & Urban Development Authority & Another Vs Sohan Singh (Since Deceased Through His Lrs) & Others
High Court Of Himachal Pradesh · (2025) 12 SHI CK 1774
Land Acquisition Act, 1894-Section 4, 4(1), 6, 7, 18, 23, 54
High Courts02 Dec 2025Dismissed
Rajnish Kumar Vs Poonam Dhiman
High Court Of Himachal Pradesh · (2025) 12 SHI CK 1773
Protection Of Women From Domestic Violence Act, 2005-Section 12, 12(1), 23, 31, 33Code Of Criminal Procedure, 1973-Section 227, 468, 482
High Courts01 Dec 2025Disposed Of
Mukesh Kumar Vs State Of H.P. And Others
High Court Of Himachal Pradesh · (2025) 12 SHI CK 1772
High Courts01 Dec 2025Disposed Of
Geetanjli Thaku Vs State Of H.P. And Others
High Court Of Himachal Pradesh · (2025) 12 SHI CK 1771
High Courts01 Dec 2025Disposed Of
Gaurav Kumar @ Jolly Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2025) 12 SHI CK 1770
Constitution Of India, 1950-Article 21Narcotic Drugs And Psychotropic Substances Act, 1985-Section 18, 20, 27A, 29, 37, 67Bharatiya Nyaya Sanhita, 2023-Section 238, 249
High Courts01 Dec 2025Disposed Of
Dilawar Singh & Another Vs State Of H.P.
High Court Of Himachal Pradesh · (2025) 12 SHI CK 1769
Indian Penal Code, 1860-Section 34, 120B, 419, 420, 465, 467, 468, 471Code Of Criminal Procedure, 1973-Section 313, 397, 398, 399, 400, 401, 482Evidence Act, 1872-Section 35, 68, 114
High Courts01 Dec 2025Dismissed
State Of H.P. Vs Jaissa Devi
High Court Of Himachal Pradesh · (2025) 12 SHI CK 1768
Punjab Excise Act, 1914-Section 61(1)(a)Code Of Criminal Procedure, 1973-Section 100(3), 313, 378, 437AIndian Penal Code, 1860-Section 379