Bharatiya Nagarik Suraksha Sanhita, 2023-Section 180, 183(3)(1), 483Bharatiya Nyaya Sanhita, 2023-Section 64, 351(2)Protection Of Children From Sexual Offences Act, 2012-Section 6

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High Courts28 Nov 2025

Ankush Bawa Vs State Of Himachal Pradesh

High Court Of Himachal Pradesh · (2025) 11 SHI CK 1960

Bharatiya Nagarik Suraksha Sanhita, 2023-Section 483Narcotic Drugs And Psychotropic Substances Act, 1985-Section 15, 29, 37, 42(2), 52A

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High Courts28 Nov 2025Dismissed

Satpal Raizada And Others Vs State Of H.P

High Court Of Himachal Pradesh · (2025) 11 SHI CK 1959

Constitution Of India, 1950-Article 226Indian Penal Code, 1860-Section 141, 143, 341Code Of Criminal Procedure, 1973-Section 155(2), 156(1), 227, 397, 482

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High Courts28 Nov 2025Dismissed

State Of Himachal Pradesh Vs Sarwan Kumar

High Court Of Himachal Pradesh · (2025) 11 SHI CK 1958

Indian Penal Code, 1860-Section 34, 279, 302, 326, 337, 436Code Of Criminal Procedure, 1973-Section 313, 328, 342Code Of Criminal Procedure, 1898-Section 313(1), 313(2), 313(3), 313(4), 342(1)

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High Courts28 Nov 2025Dismissed

Prateek Singh And Others Vs State Of H.P. And Another

High Court Of Himachal Pradesh · (2025) 11 SHI CK 1957

Protection Of Women From Domestic Violence Act, 2005-Section 2(q), 12, 12(1), 27, 31, 33Code Of Criminal Procedure, 1973-Section 227, 482Indian Penal Code, 1860-Section 498A

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High Courts28 Nov 2025Dismissed

Samrit Dhiman Vs State Of Himachal Pradesh

High Court Of Himachal Pradesh · (2025) 11 SHI CK 1956

Bharatiya Nagarik Suraksha Sanhita, 2023-Section 483Narcotic Drugs And Psychotropic Substances Act, 1985-Section 20, 29, 37, 37(1)(b), 52A, 54Evidence Act, 1872-Section 27

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High Courts28 Nov 2025Dismissed

Rakesh Chand @ Rakesh Kumar Vs State Of H.P

High Court Of Himachal Pradesh · (2025) 11 SHI CK 1955

Constitution Of India, 1950-Article 21, 22Indian Penal Code, 1860-Section 376(2)(f)Protection Of Children From Sexual Offences Act, 2012-Section 6

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High Courts27 Nov 2025Dismissed

Land Acquisition Collector & Another Vs Sant Ram (Since Deceased Through His Lrs) & Another

High Court Of Himachal Pradesh · (2025) 11 SHI CK 1954

Code Of Civil Procedure, 1908-Section 96Land Acquisition Act, 1894-Section 4, 4(1), 6, 7, 9, 23(1A), 18, 23, 54

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High Courts27 Nov 2025Dismissed

Vibhuti Vs Saurabh & Others

High Court Of Himachal Pradesh · (2025) 11 SHI CK 1953

Indian Penal Code, 1860-Section 34, 403, 406, 418, 498A, 504, 506Code Of Criminal Procedure, 1973-Section 313, 378, 437ABharatiya Nagarik Suraksha Sanhita, 2023-Section 481

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High Courts27 Nov 2025Dismissed

Rakesh Kumar Vs State Of H.P. & Others

High Court Of Himachal Pradesh · (2025) 11 SHI CK 1952

Indian Penal Code, 1860-Section 34, 201, 302Code Of Criminal Procedure, 1973-Section 161(3), 164, 173, 182, 227, 238, 239, 240, 244, 244(1), 244(2), 245, 245(1), 245(2), 482

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High Courts27 Nov 2025Disposed Of

Akshay Kumar Vs State Of H.P. And Another

High Court Of Himachal Pradesh · (2025) 11 SHI CK 1951

Indian Penal Code, 1860-Section 380, 427, 457, 511Code Of Criminal Procedure, 1973-Section 320

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High Courts27 Nov 2025Allowed

Mohit Singh @ Toni Vs State Of Himachal Pradesh

High Court Of Himachal Pradesh · (2025) 11 SHI CK 1950

Constitution Of India, 1950-Article 21, 22(1)Narcotic Drugs And Psychotropic Substances Act, 1985-Section 2(viiia), 2(viiia)(iii), 8, 8(c), 20, 21, 22, 23, 27A, 29, 37, 107

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High Courts27 Nov 2025Allowed

Bidhi Chand Vs Rohit Kumar

High Court Of Himachal Pradesh · (2025) 11 SHI CK 1949

Constitution Of India, 1950-Article 142, 226Code Of Civil Procedure, 1908- Order 7 Rule 6, Order 23 Rule 2Negotiable Instruments Act, 1881-Section 138

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High Courts27 Nov 2025Disposed Of

Navjyoti Kumari Vs State Of H.P. And Ors

High Court Of Himachal Pradesh · (2025) 11 SHI CK 1948

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High Courts27 Nov 2025(2021) 5 SCC 283: (2021) 3 SCC (Civ) 25: (2021) 2 SCC (Cri) 555: 2021 SCC OnLine SC 75

Padam Chand Verma Vs Supriya Atwal And Another

High Court Of Himachal Pradesh · (2025) 11 SHI CK 1947

Negotiable Instruments Act, 1881-Section 118(a), 138, 139, 146, 147Code Of Criminal Procedure, 1973-Section 313, 397, 398, 399, 401, 482Evidence Act, 1872-Section 114

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High Courts26 Nov 2025Dismissed

Ashwani Kumar Vs Sapna Devi

High Court Of Himachal Pradesh · (2025) 11 SHI CK 1946

Negotiable Instruments Act, 1881-Section 118, 118(A), 138, 138(a), 138(b), 139, 146, 147Code Of Criminal Procedure, 1973-Section 313, 397, 398, 399, 400, 401, 482General Clauses Act, 1897-Section 27

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