High Courts08 Dec 2025Disposed Of
Prithi Pal Singh Vs HRTC And Ors
High Court Of Himachal Pradesh · (2025) 12 SHI CK 1801
COURT ARCHIVE
High Court Of Himachal Pradesh judgments
31,415 judgments · page 76 of 1,571
High Courts08 Dec 2025Disposed Of
Himachal Pradesh State Electricity Board Ltd. & Another Vs Govind Singh Pathania
High Court Of Himachal Pradesh · (2025) 12 SHI CK 1800
Code Of Civil Procedure, 1908-Section 151, Order 41 Rule 22Land Acquisition Act, 1894-Section 4, 4(1), 6, 7, 18, 23, 54
High Courts05 Dec 2025Disposed Of
Devinder Singh Negi Vs State of Himachal Pradesh & Ors
High Court Of Himachal Pradesh · (2025) 12 SHI CK 1803
Constitution Of India, 1950-Article 14, 16, 226, 243, 243B, 243(2), 243C, 243D, 243k, 243O, 243ZA, 243ZG, 327, 328, 329, 329(A)Himachal Pradesh Panchayati Raj (Election) Rules, 1994-Rule 9, 9(2), 10Himachal Pradesh Panchayati Raj Act, 1994-Section 3, 3(1), 4, 8, 9, 10(1), 10(2), 78, 89, 89(2), 182, 183, 186, 186(3), 189
High Courts05 Dec 2025Allowed
Vikram Singh Vs State Of H.P. & Others
High Court Of Himachal Pradesh · (2025) 12 SHI CK 1802
Constitution Of India, 1950-Article 226Code Of Criminal Procedure, 1973-Section 155(2), 156(1), 161, 164, 482Indian Penal Code, 1860-Section 90, 375, 376, 506
High Courts05 Dec 2025Partly Allowed
National Insurance Company Ltd Vs Chinta Mani And Others
High Court Of Himachal Pradesh · (2025) 12 SHI CK 1799
Motor Vehicles Act, 1988-Section 166Evidence Act, 1872-Section 138, 146
High Courts05 Dec 2025Disposed Of
Devinder Singh Negi Vs State Of Himachal Pradesh & Ors
High Court Of Himachal Pradesh · (2025) 12 SHI CK 1798
High Courts04 Dec 2025Allowed
Neelam Kapoor Vs Competent Authority Land Acquisition-Cumland Acquisition Collector-Cum-Sub Divisional Officer (Civil) And Others
High Court Of Himachal Pradesh · (2025) 12 SHI CK 1805
Arbitration And Conciliation Act, 1996-Section 11, 23(4), 29(4), 29A, 29A(1), 29A(3), 29A(4), 29A(5), 294A(6), 29A(7), 29A(8), 29A(9)National Highways Act, 1956-Section 3G(5)
High Courts04 Dec 2025Disposed Of
BBMB Through S.E. Pong Dam Circle Talwara Township & Another Vs Ashwani Kumar & Others
High Court Of Himachal Pradesh · (2025) 12 SHI CK 1804
Land Acquisition Act, 1894-Section 4, 4(1), 18, 23, 54Evidence Act, 1872-Section 25, 30, 35
High Courts04 Dec 2025Allowed
Krishan Chand Vs Amar Chand (Deceased) Through Lrs. & Another
High Court Of Himachal Pradesh · (2025) 12 SHI CK 1788
Code Of Civil Procedure, 1908- Section 151, Order 6 Rule 17
High Courts04 Dec 2025Dismissed
State Of H.P Vs Anant Ram Negi
High Court Of Himachal Pradesh · (2025) 12 SHI CK 1787
Indian Penal Code, 1860-Section 323, 354, 451Code Of Criminal Procedure, 1973-Section 313, 378
High Courts04 Dec 2025Disposed Of
Neelma & Ors Vs State Of Himachal Pradesh & Anr
High Court Of Himachal Pradesh · (2025) 12 SHI CK 1786
High Courts04 Dec 2025Allowed
Sohan Lal Vs State Of H.P
High Court Of Himachal Pradesh · (2025) 12 SHI CK 1785
Indian Penal Code, 1860-Section 323, 325, 341, 504, 506Code Of Criminal Procedure, 1973-Section 313, 397, 398, 399, 400, 401, 437A, 482Bharatiya Nagarik Suraksha Sanhita, 2023-Section 481
High Courts04 Dec 2025Disposed Of
Rajesh Kaushal & Ors Vs State Of Himachal Pradesh & Anr
High Court Of Himachal Pradesh · (2025) 12 SHI CK 1784
High Courts04 Dec 2025Disposed Of
Nitesh Kumar & Ors Vs State Of Himachal Pradesh & Anr
High Court Of Himachal Pradesh · (2025) 12 SHI CK 1783
High Courts04 Dec 2025Allowed
Vinay Kumar Vs State Of H.P. & Others
High Court Of Himachal Pradesh · (2025) 12 SHI CK 1782
High Courts03 Dec 2025Dismissed
Vijay Kumar Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2025) 12 SHI CK 1826
Constitution Of India, 1950-Article 21Bharatiya Nagarik Suraksha Sanhita, 2023-Section 483Indian Penal Code, 1860-Section 120B, 420
High Courts03 Dec 2025Dismissed
M/S Maa Vande Matram And Another Vs M/S Bhagwati Plywood
High Court Of Himachal Pradesh · (2025) 12 SHI CK 1781
Negotiable Instruments Act, 1881-Section 138, 148Code Of Criminal Procedure, 1973-Section 482Bharatiya Nagarik Suraksha Sanhita, 2023-Section 528
High Courts03 Dec 2025Disposed Of
Pradeep Kumar Chopra & Anr Vs Municipal Council Chamba & Ors
High Court Of Himachal Pradesh · (2025) 12 SHI CK 1780
Code Of Civil Procedure, 1908-Section 47, 115, Order 21 Rule 97, Order 21 Rule 101
High Courts03 Dec 2025Dismissed
Municipal Council, Chamba And Others Yogeshwar Lal Chopra & Another
High Court Of Himachal Pradesh · (2025) 12 SHI CK 1779
Code Of Civil Procedure, 1908- Section 96, Order 21 Rule 32
High Courts03 Dec 2025
Pawan Kumar @ Pammi Vs State Of HP
High Court Of Himachal Pradesh · (2025) 12 SHI CK 1778
Indian Penal Code, 1860-Section 323, 354, 375, 376Code Of Criminal Procedure, 1973-Section 313, 397, 398, 399, 401, 437A, 482Evidence Act, 1872-Section 113A, 113B, 114A