CourtKutchehry.com

COURT ARCHIVE

High Court Of Himachal Pradesh judgments

31,415 judgments · page 75 of 1,571

High Courts10 Dec 2025Dismissed

Balwinder Katoch And Another Vs State Of H.P

High Court Of Himachal Pradesh · (2025) 12 SHI CK 1825

Indian Penal Code, 1860-Section 279, 304A, 337, 338Motor Vehicles Act, 1988-Section 180, 181, 192, 192ACode Of Criminal Procedure, 1973-Section 255(3), 313, 397, 398, 399, 400, 401, 482
Read judgment
High Courts10 Dec 2025Allowed

Harish Kumar Vs State Of H.P

High Court Of Himachal Pradesh · (2025) 12 SHI CK 1824

Indian Penal Code, 1860-Section 353, 503, 504, 506Code Of Criminal Procedure, 1973-Section 313, 397, 398, 399, 400, 401, 437A, 482Bharatiya Nagarik Suraksha Sanhita, 2023-Section 481
Read judgment
High Courts10 Dec 2025Dismissed

Tapinder Singh Vs State Of Himachal Pradesh

High Court Of Himachal Pradesh · (2025) 12 SHI CK 1822

Indian Penal Code, 1860-Section 279, 304A, 337, 338Code Of Criminal Procedure, 1973-Section 313, 397, 398, 399, 400, 401, 482Evidence Act, 1872-Section 154
Read judgment
High Courts10 Dec 2025

Kanta Devi Vs State Of H.P. And Another

High Court Of Himachal Pradesh · (2025) 12 SHI CK 1820

Constitution Of India, 1950-Article 226Indian Penal Code, 1860-Section 420, 467, 468Code Of Criminal Procedure, 1973-Section 155(2), 156(1), 439, 439(1), 439(2), 482
Read judgment
High Courts10 Dec 2025Disposed Of

Madan Gopal Vs State Of H.P. & Others

High Court Of Himachal Pradesh · (2025) 12 SHI CK 1818

Himachal Pradesh Building And Other Construction Workers (Regulation Of Employment And Conditions Of Service) Rules, 2008-Rule 285
Read judgment
High Courts09 Dec 2025Dismissed

Surinder Singh Vs State Of H.P. & Anr

High Court Of Himachal Pradesh · (2025) 12 SHI CK 1816

Constitution Of India, 1950-Article 226Bharatiya Nagarik Suraksha Sanhita, 2023-Section 482, 528Indian Penal Code, 1860-Section 354C, 376, 377, 506
Read judgment
High Courts09 Dec 2025Dismissed

State Of H.P Vs Shiv Darshan

High Court Of Himachal Pradesh · (2025) 12 SHI CK 1814

Indian Penal Code, 1860-Section 279, 304A, 337, 338Code Of Criminal Procedure, 1973-Section 313, 378, 386
Read judgment
High Courts09 Dec 2025Dismissed

Kushal Kumar Vs State Of H.P

High Court Of Himachal Pradesh · (2025) 12 SHI CK 1813

Indian Penal Code, 1860-Section 279, 304A, 337, 338Code Of Criminal Procedure, 1973-Section 313, 397, 398, 399, 400, 401, 482Probation Of Offenders Act, 1958-Section 4
Read judgment
High Courts09 Dec 2025(2025) 5 SCC 799

Kamal Kumar Vs State Of Himachal Pradesh

High Court Of Himachal Pradesh · (2025) 12 SHI CK 1812

Constitution Of India, 1950-Article 22Bharatiya Nagarik Suraksha Sanhita, 2023-Section 180, 483Narcotic Drugs And Psychotropic Substances Act, 1985-Section 22, 29, 37, 37(1)(b)(ii), 42(2), 52A, 52A(2)(iv), 54
Read judgment