High Courts16 Dec 2025Dismissed
Roshan Lal Vs Kishori Lal
High Court Of Himachal Pradesh · (2025) 12 SHI CK 1846
Negotiable Instruments Act, 1881-Section 138Code Of Criminal Procedure, 1973-Section 313
COURT ARCHIVE
High Court Of Himachal Pradesh judgments
31,415 judgments · page 74 of 1,571
High Courts16 Dec 2025Partly Allowed
State Of H.P Vs Mohan Singh Alias Sethi
High Court Of Himachal Pradesh · (2025) 12 SHI CK 1845
Rules For Road Regulations, 1989- Rule 31Indian Penal Code, 1860-Section 279,302, 304A, 341, 365Motor Vehicles Act, 1988-Section 2(21), 3(1), 10(2)(d), 10(2)(e), 181
High Courts16 Dec 2025Dismissed
Union of India Vs Tek Ram and Ors
High Court Of Himachal Pradesh · (2025) 12 SHI CK 1844
High Courts16 Dec 2025Disposed Of
Harminder Singh Vs State Of H.P
High Court Of Himachal Pradesh · (2025) 12 SHI CK 1843
Indian Penal Code, 1860-Section 279Code Of Criminal Procedure, 1973-Section 313, 397, 398, 399, 400, 401, 437A, 482Bharatiya Nagarik Suraksha Sanhita, 2023-Section 481
High Courts16 Dec 2025Dismissed
Sanjeev Kumar Vs State Of H.P.
High Court Of Himachal Pradesh · (2025) 12 SHI CK 1851
Indian Penal Code, 1860-Section 201, 279, 304A, 337, 338Code Of Criminal Procedure, 1973-Section 313, 397, 398, 399, 400, 401, 482Evidence Act, 1872-Section 155(3)
High Courts16 Dec 2025Dismissed
Daljeet Singh Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2025) 12 SHI CK 1842
Prevention Of Food Adulteration Rules, 1955- Rule 50Prevention Of Food Adulteration Act, 1954-Section 7(v), 16(1)(c), 16(1)(a)(ii)Code Of Criminal Procedure, 1973-Section 313, 342, 397, 398, 399, 400, 401, 482
High Courts15 Dec 2025Dismissed
Dalip Singh Thaur Vs Brij Bhushan
High Court Of Himachal Pradesh · (2025) 12 SHI CK 1841
Negotiable Instruments Act, 1881-Section 20, 87, 118(a), 138, 138(b), 138(c), 139, 142Code Of Criminal Procedure, 1973-Section 313, 357(3), 379, 397, 398, 399, 400, 401, 482General Clauses Act, 1897-Section 27
High Courts15 Dec 2025Disposed Of
Ankush Kango Vs PNB & Others
High Court Of Himachal Pradesh · (2025) 12 SHI CK 1840
Negotiable Instruments Act, 1881-Section 20, 87, 118(a), 138, 139Code Of Criminal Procedure, 1973-Section 313, 397, 398, 399, 400, 401, 482Evidence Act, 1872-Section 146, 147
High Courts15 Dec 2025Allowed/Disposed Of
Hasan Ali Vs State Of H.P
High Court Of Himachal Pradesh · (2025) 12 SHI CK 1839
Indian Penal Code, 1860-Section 380, 457Payment of Bonus Act, 1965-Sector 4, 6Probation Of Offenders Act, 1958-Section 4, 4(1)
High Courts15 Dec 2025Dismissed
Dharmender Vs Prem Chand & Others
High Court Of Himachal Pradesh · (2025) 12 SHI CK 1838
Himachal Pradesh Urban Rent Control Act, 1987-Section 14, 14(2), 14(2)(I) , 24(5)Himachal Pradesh Urban Rent Control Act, 1971-Section 28(2)
High Courts15 Dec 2025Partly Allowed
Sameel Deenn Vs State Of H.P
High Court Of Himachal Pradesh · (2025) 12 SHI CK 1837
Indian Penal Code, 1860-Section 302, 307, 324, 326, 376Code Of Criminal Procedure, 1973-Section 161(1), 162, 162(1), 164, 201, 313Evidence Act, 1872-Section 6, 145, 155(3)
High Courts15 Dec 2025(xi) Gulam Sarbar v. State of Bihar
Akshya Kumar Alias Ankush And Others Vs State Of HP
High Court Of Himachal Pradesh · (2025) 12 SHI CK 1836
Indian Penal Code, 1860-Section 34, 380, 457Code Of Criminal Procedure, 1973-Section 100, 100(4), 100(5), 161, 313, 380, 397, 398, 399, 400, 401, 482Evidence Act, 1872-Section 26, 27, 134
High Courts12 Dec 2025(2021) 5 SCC 283: (2021) 3 SCC (Civ) 25: (2021) 2 SCC (Cri) 555: 2021 SCC OnLine SC 75
Rakesh Kumar Vs Ashok Kumar Bansal
High Court Of Himachal Pradesh · (2025) 12 SHI CK 1835
Negotiable Instruments Act, 1881-Section 118(a), 138, 138(b), 139, 146, 147Code Of Criminal Procedure, 1973-Section 313, 397, 398, 399, 400, 401, 482General Clauses Act, 1897-Section 27
High Courts12 Dec 2025Disposed Of
Paramjeet Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2025) 12 SHI CK 1834
Constitution Of India, 1950-Article 21Narcotic Drugs And Psychotropic Substances Act, 1985-Section 21, 21(b), 37Code Of Criminal Procedure, 1973-Section 309
High Courts12 Dec 2025Dismissed
Ashwani Kumar Vs Raj Kumar
High Court Of Himachal Pradesh · (2025) 12 SHI CK 1833
Negotiable Instruments Act, 1881-Section 138Code Of Criminal Procedure, 1973-Section 313, 378, 386, 437ABharatiya Nagarik Suraksha Sanhita, 2023-Section 481
High Courts11 Dec 2025Dismissed
Balwinder Katoch And Another Vs State Of H.P
High Court Of Himachal Pradesh · (2025) 12 SHI CK 1832
Indian Penal Code, 1860-Section 304A, 279, 337, 338Motor Vehicles Act, 1988-Section 180, 181, 192, 192ACode Of Criminal Procedure, 1973-Section 255(3), 313, 397, 398, 399, 400, 401, 482
High Courts11 Dec 2025Disposed Of
Prem Kumar Vs HRTC And Ors
High Court Of Himachal Pradesh · (2025) 12 SHI CK 1831
High Courts11 Dec 2025Disposed Of
Vikas Pathania And Ors Vs State Of H.P. And Others
High Court Of Himachal Pradesh · (2025) 12 SHI CK 1830
High Courts11 Dec 2025Allowed
Harish Kumar Vs State Of H.P
High Court Of Himachal Pradesh · (2025) 12 SHI CK 1829
Indian Penal Code, 1860-Section 353, 503, 504, 506Code Of Criminal Procedure, 1973-Section 313, 397, 398, 399, 400, 401, 437A, 482Bharatiya Nagarik Suraksha Sanhita, 2023-Section 481
High Courts11 Dec 2025Dismissed
Himachal Pradesh State Co-Operative Bank Limited Vs National Insurance Company Limited & Another
High Court Of Himachal Pradesh · (2025) 12 SHI CK 1828
Indian Penal Code, 1860-Section 120b, 378, 408, 409, 418, 420, 463, 464Himachal Pradesh Co-Operative Societies Act, 1968-Section 69