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High Court Of Himachal Pradesh judgments

31,415 judgments · page 72 of 1,571

High Courts23 Dec 2025Dismissed

Yashpal And Others Vs State Of H.P.

High Court Of Himachal Pradesh · (2025) 12 SHI CK 1892

Bharatiya Nagarik Suraksha Sanhita, 2023-Section 180, 482Bharatiya Nyaya Sanhita, 2023-Section 3(5), 115(2), 126(2), 309(4), 332(C), 333, 351(2)
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High Courts20 Dec 2025Allowed

Vishal Thakur Vs State Of H.P

High Court Of Himachal Pradesh · (2025) 12 SHI CK 1880

Bharatiya Nagarik Suraksha Sanhita, 2023-Section 483Narcotic Drugs And Psychotropic Substances Act, 1985-Section 21, 29, 37, 42(2)Bharatiya Nyaya Sanhita, 2023-Section 35(3)
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High Courts20 Dec 2025Disposed Of

Aqbal Bhatia Vs State Of Himachal Pradesh

High Court Of Himachal Pradesh · (2025) 12 SHI CK 1879

Constitution Of India, 1950-Article 21Bharatiya Nagarik Suraksha Sanhita, 2023-Section 180, 183, 483Bharatiya Nyaya Sanhita, 2023-Section 64(2)(B), 64(2)(F), 65(2), 351(1), 351(2)
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High Courts20 Dec 2025Disposed Of

Ram Prakash Vs State of Himachal Pradesh

High Court Of Himachal Pradesh · (2025) 12 SHI CK 1867

Constitution Of India, 1950-Article 20(3)Indian Forest Act, 1927-Section 32, 33, 41, 42Explosive Substances Act, 1908-Section 5
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High Courts20 Dec 2025Allowed

Yasin And Others Vs State Of Himachal Pradesh

High Court Of Himachal Pradesh · (2025) 12 SHI CK 1866

Bharatiya Nyaya Sanhita, 2023-Section 61(2), 96, 137(2), 142, 249Bharatiya Nagarik Suraksha Sanhita, 2023-Section 183Indian Penal Code, 1860-Section 34, 149
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High Courts20 Dec 2025Allowed

Rakshpal Vs State Of Himachal Pradesh & Ors

High Court Of Himachal Pradesh · (2025) 12 SHI CK 1865

Bharatiya Nagarik Suraksha Sanhita, 2023-Section 183, 483Bharatiya Nyaya Sanhita, 2023-Section 123, 332(c), 351(2)Protection Of Children From Sexual Offences Act, 2012-Section 6, 10
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High Courts20 Dec 2025Disposed Of

Nadeem S/O Jahir Vs State Of Himachal Pradesh

High Court Of Himachal Pradesh · (2025) 12 SHI CK 1863

Himachal Pradesh Registration Of Births And Deaths Rules, 2003-Rule 8, 15Juvenile Justice (Care And Protection Of Children) Rules 2016-Rule 12Code Of Civil Procedure, 1908-Section Order 41 Rule 27
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