High Courts01 Jan 2026Disposed Of
Dr.Vijay Kumar Sharma And Others Vs Himachal Pradesh University
High Court Of Himachal Pradesh · (2026) 01 SHI CK 1485
Himachal Pradesh University Act, 1970-Section 2(15)
COURT ARCHIVE
High Court Of Himachal Pradesh judgments
31,415 judgments · page 71 of 1,571
High Courts01 Jan 2026Disposed Of
S.K.Shairfudeen Vs State Of H.P. & Others
High Court Of Himachal Pradesh · (2026) 01 SHI CK 1451
Bharatiya Nagarik Suraksha Sanhita, 2023-Section 528Indian Penal Code, 1860-Section 279, 337, 338
High Courts01 Jan 2026Disposed Of
Hem Chand Vs State Of Himachal Pradesh & Ors
High Court Of Himachal Pradesh · (2026) 01 SHI CK 1450
High Courts01 Jan 2026Disposed Of
Susheel Kumar Vs State Of Himachal Pradesh & Anr
High Court Of Himachal Pradesh · (2026) 01 SHI CK 1447
High Courts01 Jan 2026Disposed Of
Kanko Devi Vs State Of H.P. & Ors
High Court Of Himachal Pradesh · (2026) 01 SHI CK 1446
High Courts01 Jan 2026Dismissed
Gurmeet Singh@ Meeta Vs State Of HP
High Court Of Himachal Pradesh · (2026) 01 SHI CK 1445
Indian Penal Code, 1860-Section 34, 290, 302, 332, 353, 365Code Of Criminal Procedure, 1973-Section 313, 397, 398, 399, 400, 401, 482Terrorist And Disruptive Activities (Prevention) Act, 1987-Section 3(1), 3(5)
High Courts01 Jan 2026Dismissed
Prakash Chand Vs State Of H.P
High Court Of Himachal Pradesh · (2026) 01 SHI CK 1444
Indian Penal Code, 1860-Section 34, 307, 323, 324, 341Code Of Criminal Procedure, 1973-Section 313Evidence Act, 1872-Section 27, 114(g), 139
High Courts01 Jan 2026Dismissed
State Of HP Vs ABC
High Court Of Himachal Pradesh · (2026) 01 SHI CK 1442
Indian Penal Code, 1860-Section 201, 302, 304II, 325, 364, 468Evidence Act, 1872-Section 15, 25, 27, 60Code Of Criminal Procedure, 1973-Section 157, 162, 162(1), 293, 313, 397, 401, 401(3), 437A
High Courts01 Jan 2026Allowed
Rajinder Kumar And Others Vs State Of H.P
High Court Of Himachal Pradesh · (2026) 01 SHI CK 1441
Indian Penal Code, 1860-Section 34, 379Indian Forest Act, 1927-Section 26(f), 26(g), 41, 42, 69Code Of Criminal Procedure, 1973-Section 313, 397, 398, 399, 400, 401, 437A, 482
High Courts01 Jan 2026Allowed
Banita Choudhary Vs State Of Himachal Pradesh & Anr
High Court Of Himachal Pradesh · (2026) 01 SHI CK 1440
Constitution Of India, 1950-Article 10, 10(1), 14, 14(4), 15, 15(4), 16, 16(4), 39, 39A, 136
High Courts01 Jan 2026Dismissed
Pali Diwan Vs Central Bureau Of Investigations
High Court Of Himachal Pradesh · (2026) 01 SHI CK 1439
Code Of Criminal Procedure, 1973-Section 227, 232, 311AIndian Penal Code, 1860-Section 120A
High Courts24 Dec 2025Disposed Of
Kulbhushan Rehalia Vs State Of H.P. And Anr
High Court Of Himachal Pradesh · (2025) 12 SHI CK 1890
High Courts24 Dec 2025Dismissed
Ram Lal Vs Radha Swami Satsang Beas
High Court Of Himachal Pradesh · (2025) 12 SHI CK 1889
Code Of Civil Procedure, 1908-Section, Order 6 Rule 14, Order 18 Rule 3, Order 29 Rule 1, Order 41 Rule 27(I)(b)
High Courts24 Dec 2025Disposed Of
Hazari Lal VS State Of Himachal Pradesh And Others
High Court Of Himachal Pradesh · (2025) 12 SHI CK 1888
High Courts24 Dec 2025Disposed Of
Bhan Chand Vs State Of Himachal Pradesh And Others
High Court Of Himachal Pradesh · (2025) 12 SHI CK 1887
High Courts24 Dec 2025Allowed
ABC Vs State Of H.P
High Court Of Himachal Pradesh · (2025) 12 SHI CK 1886
Juvenile Justice (Care And Protection Of Children) Act, 2015-Section 3, 12, 12(1), 18, 101, 102Code Of Criminal Procedure, 1973-Section 154, 173(2)Indian Penal Code, 1860-Section 34, 201, 302, 364
High Courts24 Dec 2025Disposed Of
Nand Lal Vs H.P. State Co-Operative Agriculture & Rural Development Bank Ltd.
High Court Of Himachal Pradesh · (2025) 12 SHI CK 1885
Bharatiya Nagarik Suraksha Sanhita, 2023-Section 438, 442Negotiable Instruments Act, 1881-Section 138, 147Code Of Criminal Procedure, 1973-Section 320, 320(1), 320(9)
High Courts24 Dec 2025Disposed Of
Harikesh Meena Vs Central Bureau Of Investigation
High Court Of Himachal Pradesh · (2025) 12 SHI CK 1884
Bharatiya Nyaya Sanhita, 2023-Section 3(5), 108Bharatiya Nagarik Suraksha Sanhita, 2023-Section 35(3), 180, 482Indian Penal Code, 1860-Section 306
High Courts24 Dec 2025Disposed Of
Akhil Sharma Vs State Of H.P
High Court Of Himachal Pradesh · (2025) 12 SHI CK 1883
Bharatiya Nagarik Suraksha Sanhita, 2023-Section 483Indian Penal Code, 1860-Section 34, 109, 147, 148, 149, 201, 302, 307, 323, 326, 354, 354B, 440Arms Act, 1959-Section 24
High Courts23 Dec 2025Allowed
Deepak & Others Vs State Of Himachal Pradesh & Others
High Court Of Himachal Pradesh · (2025) 12 SHI CK 1896
Bharatiya Nagarik Suraksha Sanhita, 2023-Section 528Indian Penal Code, 1860-Section 34, 323, 324, 427