High Courts10 Nov 2025Dismissed

Bhajan Dass Vs State Of Himachal Pradesh

High Court Of Himachal Pradesh · (2025) 11 SHI CK 1864

Indian Penal Code, 1860-Section 201, 279, 337Motor Vehicles Act, 1988-Section 184, 185Code Of Criminal Procedure, 1973-Section 313, 397, 398, 399, 400, 401, 482
High Courts10 Nov 2025Disposed Of

Dilbag Singh Vs State Of H.P.

High Court Of Himachal Pradesh · (2025) 11 SHI CK 1862

Indian Penal Code, 1860-Section 34, 279, 302, 304A, 304AA, 326, 337, 338, 436Code Of Criminal Procedure, 1973-Section 313, 313(1), 313(2), 342, 482Motor Vehicles Act, 1988-Section 185
High Courts07 Nov 2025Dismissed

State Of H.P.Vs Charanjeev

High Court Of Himachal Pradesh · (2025) 11 SHI CK 1858

Indian Penal Code, 1860-Section 279, 337, 338Code Of Criminal Procedure, 1973-Section 313, 378, 437AEvidence Act, 1872-Section 155(3)
High Courts07 Nov 2025Dismissed

Sandhya Devi Vs Rajan Chopra

High Court Of Himachal Pradesh · (2025) 11 SHI CK 1857

Negotiable Instruments Act, 1881-Section 138, 148Code Of Criminal Procedure, 1973-Section 482Bharatiya Nagarik Suraksha Sanhita, 2023-Section 528
High Courts06 Nov 2025Dismissed

Sunil Kumar Vs Surinder Garg

High Court Of Himachal Pradesh · (2025) 11 SHI CK 1854

Negotiable Instruments Act, 1881-Section 118, 118(a), 138, 139, 142, 146, 147Code Of Criminal Procedure, 1973-Section 313, 397, 398, 399, 401, 482Evidence Act, 1872-Section 3, 4, 114
High Courts06 Nov 2025Dismissed

State Of H.P Vs Nitya Devi Sharma And Another

High Court Of Himachal Pradesh · (2025) 11 SHI CK 1852

Indian Penal Code, 1860-Section 34, 325, 504Code Of Criminal Procedure, 1973-Section 313, 378, 437ABharatiya Nagarik Suraksha Sanhita, 2023-Section 481
High Courts06 Nov 2025Allowed

Rakesh Kumar VS State Of H.P

High Court Of Himachal Pradesh · (2025) 11 SHI CK 1850

Essential Commodities Act, 1955- Section 3, 7, 7(1)(a)(ii)Code Of Criminal Procedure, 1973-Section 100, 313, 397, 398, 399, 400, 401, 437A, 482Bharatiya Nagarik Suraksha Sanhita, 2023-Section 481
High Courts04 Nov 2025Dismissed

Rameshwari Thakur Vs Jagtamba Thakur

High Court Of Himachal Pradesh · (2025) 11 SHI CK 1849

Constitution Of India, 1950-Article 227Code Of Civil Procedure, 1908-Order 7 Rule 11Negotiable Instruments Act, 1881-Section 138, 142
High Courts04 Nov 2025Dismissed

State Of H.P Vs Vikash @ Sonu

High Court Of Himachal Pradesh · (2025) 11 SHI CK 1848

Indian Penal Code, 1860-Section 279, 337Motor Vehicles Act, 1988-Section 181, 196Code Of Criminal Procedure, 1973-Section 313, 378, 437A