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High Court Of Himachal Pradesh judgments

31,415 judgments · page 84 of 1,571

High Courts04 Nov 2025Dismissed

Sanjeev Kumar Vs State Of Himachal Pradesh

High Court Of Himachal Pradesh · (2025) 11 SHI CK 1843

Indian Penal Code, 1860-Section 279, 337Code Of Criminal Procedure, 1973-Section 313, 397, 398, 399, 400, 401, 482Evidence Act, 1872-Section 155(3)
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High Courts03 Nov 2025Dismissed

Virender Singh Vs State of Himachal Pradesh

High Court Of Himachal Pradesh · (2025) 11 SHI CK 1839

Constitution Of India, 1950 - Article 21Bharatiya Nyaya Sanhita, 2023 - Section 65(1), 137(2)Protection Of Children From Sexual Offences Act, 2012 - Section 4
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High Courts03 Nov 2025Dismissed

State Of H.P Vs Sunil Bharti Rana

High Court Of Himachal Pradesh · (2025) 11 SHI CK 1838

Punjab Excise Act, 1914 - Section 61(1)(a)Motor Vehicles Act, 1988 - Section 181Code Of Criminal Procedure, 1973 - Section 313, 378
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High Courts03 Nov 2025Dismissed

Amit Luthra Vs State Of Himachal Pradesh

High Court Of Himachal Pradesh · (2025) 11 SHI CK 1837

Constitution Of India, 1950 - Article 21Narcotic Drugs And Psychotropic Substances Act, 1985 - Section 21, 29, 37Motor Vehicles Act, 1988 - Section 196
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High Courts31 Oct 2025Dismissed

Meena Kumari Vs Kalpana Kumari

High Court Of Himachal Pradesh · (2025) 10 SHI CK 1307

Indian Penal Code, 1860 - Section 500Code Of Criminal Procedure, 1973 - Section 313, 378, 437ABharatiya Nagarik Suraksha Sanhita, 2023 - Section 481
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High Courts31 Oct 2025Dismissed

Vijay Sandhu Vs State Of H.P. & Ors

High Court Of Himachal Pradesh · (2025) 10 SHI CK 1305

Bharatiya Nagarik Suraksha Sanhita, 2023 - Section 528Code Of Criminal Procedure, 1973 - Section 154Indian Penal Code, 1860 - Section 34, 306
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High Courts31 Oct 2025Allowed

M/S Gee ESS Trading Company Vs MS Prabha Bhagra & Anr

High Court Of Himachal Pradesh · (2025) 10 SHI CK 1304

Negotiable Instruments Act, 1881 - Section 138Code Of Criminal Procedure, 1973 - Section 311, 313, 313(1), 313(2), 342, 378, 386, 386(b), 391, 391(1)Code Of Criminal Procedure, 1898 - Section 342(1)
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High Courts31 Oct 2025Disposed Of

Dyal Negi @ Hardyal Vs Anil Kumar

High Court Of Himachal Pradesh · (2025) 10 SHI CK 1301

Negotiable Instruments Act, 1881 - Section 118, 118(a), 138, 138(c), 142, 142(b),Code Of Criminal Procedure, 1973 - Section 2(d), 313, 397, 398, 399, 400, 401, 437A, 482Bharatiya Nagarik Suraksha Sanhita, 2023 - Section 481
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High Courts30 Oct 2025Dismissed

Ajay Sharma Vs Sunita Thakur

High Court Of Himachal Pradesh · (2025) 10 SHI CK 1320

Limitation Act, 1963, - Article 137Negotiable Instruments Act, 1881 - Section 138Code Of Criminal Procedure, 1973 - Section 82, 145(4), 145(6), 146, 202, 397(1), 397(2), 397(3), 401, 406, 482
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