High Courts30 Oct 2025Dismissed
Sher Singh And Others Vs Harish Chander And Others
High Court Of Himachal Pradesh · (2025) 10 SHI CK 1319
Code Of Civil Procedure, 1908 - Order 1 Rule 13, Order 6 Rule 17
COURT ARCHIVE
High Court Of Himachal Pradesh judgments
31,415 judgments · page 85 of 1,571
High Courts30 Oct 2025Dismissed
Land Acquisition Collector HPPWD (South Zone) & Other Vs Pratap Singh And Others
High Court Of Himachal Pradesh · (2025) 10 SHI CK 1317
Land Acquisition Act, 1894 - Section 4, 6, 7, 9(3), 9(4), 18, 23(1A), 23(2)
High Courts30 Oct 2025Disposed Of
Santosh Sharma Vs State Of H.P. & Ors
High Court Of Himachal Pradesh · (2025) 10 SHI CK 1316
High Courts30 Oct 2025Disposed Of
Ramesh Kumar Vs State Of H.P. & Others
High Court Of Himachal Pradesh · (2025) 10 SHI CK 1315
High Courts30 Oct 2025Disposed Of
Het Ram & Another Vs State Of H.P. & Others
High Court Of Himachal Pradesh · (2025) 10 SHI CK 1314
High Courts30 Oct 2025Disposed Of
Anjana Devi Sood Vs State Of H.P. And Others
High Court Of Himachal Pradesh · (2025) 10 SHI CK 1313
High Courts30 Oct 2025Disposed Of
Mansha Ram Vs Amar Nath (Since Deceased) Through Lrs. Sh. Ashok Kumar And Others
High Court Of Himachal Pradesh · (2025) 10 SHI CK 1312
Evidence Act, 1872 - Section 40, 41, 65, 65(a), 65(b), 65(c), 66, 74
High Courts30 Oct 2025Disposed Of
Union Of India & Another Vs Kiran Bala & Others
High Court Of Himachal Pradesh · (2025) 10 SHI CK 1311
Himachal Pradesh Motor Vehicles Rules, 1999 - Rule 233(2)Code Of Civil Procedure, 1908 - Order 41 Rule 22, Order 41 Rule 33Motor Vehicle Act, 1988 - Section 166, 173
High Courts30 Oct 2025Dismissed
M/S Ram Hari Motors Pvt. Ltd.& Anr Vs State Bank Of India
High Court Of Himachal Pradesh · (2025) 10 SHI CK 1310
Constitution Of India, 1950 - Article 226Insolvency And Bankruptcy Code, 2016 - Section 14, 14(1), 14(1) (a) , 16(5), 31, 32A, 94, 95, 96, 96(1), 96(b)(i), 96(b)(ii), 97, 98, 99, 100, 101, 102, 103, 104, 105, 106, 107, 108, 109, 110, 111, 112, 113, 114, 115, 116, 117, 118, 119, 238Negotiable Instruments Act, 1881 - Section 138, 141, 141(1), 141(2)
High Courts29 Oct 2025Dismissed
Zulfikar Ali Bhutto And Others Vs State Of H.P. & Others
High Court Of Himachal Pradesh · (2025) 10 SHI CK 1297
Constitution Of India, 1950 - Article 226Indian Penal Code, 1860 - Section 147, 149, 448, 452, 504, 506Code Of Criminal Procedure, 1973 - Section 155(2), 156(1), 227, 482
High Courts29 Oct 2025Disposed Of
Ravi Kant Sharma Vs State Of Himachal Pradesh And Ors
High Court Of Himachal Pradesh · (2025) 10 SHI CK 1296
High Courts29 Oct 2025Dismissed
Rohini Kumari Vs State Of H.P.
High Court Of Himachal Pradesh · (2025) 10 SHI CK 1295
Constitution Of India, 1950 - Article 226Indian Penal Code, 1860 - Section 177, 181, 420Code Of Criminal Procedure, 1973 - Section 155(2), 156(1), 482
High Courts29 Oct 2025Disposed Of
Sansar Chand Vs State Of H.P. And Others
High Court Of Himachal Pradesh · (2025) 10 SHI CK 1294
High Courts29 Oct 2025Dismissed
Rohini Kumari Vs State Of H.P
High Court Of Himachal Pradesh · (2025) 10 SHI CK 1293
Constitution Of India, 1950 - Article 226Indian Penal Code, 1860 - Section 177, 181, 420Code Of Criminal Procedure, 1973 - Section 155(2), 156(1), 482
High Courts29 Oct 2025Dismissed
Kunal Juneja Vs State Of Himachal Pradesh & Another
High Court Of Himachal Pradesh · (2025) 10 SHI CK 1292
Constitution Of India, 1950 - Article 32, 226Indian Penal Code, 1860 - Section 34, 442, 448, 451, 452, 504Code Of Criminal Procedure, 1973 - Section 161, 173, 173(2), 227, 239, 240, 482
High Courts29 Oct 2025Disposed Of
Om Parkash Vs National Highway Authority Of India And Another
High Court Of Himachal Pradesh · (2025) 10 SHI CK 1329
National Highways Act, 1954 - Section 5Arbitration And Conciliation Act, 1996 - Section 23(4), 29A, 29(A)(6)
High Courts29 Oct 2025
Ashok Kumar And Another Vs Himachal Pradesh University
High Court Of Himachal Pradesh · (2025) 10 SHI CK 1328
High Courts29 Oct 2025Dismissed
Rattan Chand Vs Talab Deen
High Court Of Himachal Pradesh · (2025) 10 SHI CK 1327
High Courts29 Oct 2025Dismissed
Managing Director Vs Tanuj Vir Singh Tomar
High Court Of Himachal Pradesh · (2025) 10 SHI CK 1326
High Courts29 Oct 2025Disposed Of
Parshotma Devi Vs Damodar Singh
High Court Of Himachal Pradesh · (2025) 10 SHI CK 1325
Hindu Marriage Act, 1955 - Section 13(1)Code Of Civil Procedure, 1908 - Section 24