High Courts24 Mar 2014
B.K. Sharma Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2014) 03 SHI CK 0087
COURT ARCHIVE
High Court Of Himachal Pradesh judgments
31,399 judgments · page 808 of 1,570
High Courts24 Mar 2014
Varinder Kumar and Others Vs Ramesh Aggarwal and Others
High Court Of Himachal Pradesh · (2014) 03 SHI CK 0084
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 4, Order 22 Rule 9, Order 39 Rule 1, Order 39 Rule 2, Order 47 Rule 1
High Courts24 Mar 2014
Parveen Kumar Vs Sarojni Devi and Others
High Court Of Himachal Pradesh · (2014) 03 SHI CK 0081
Contract Act, 1872 — Section 16Evidence Act, 1872 — Section 3, 91, 92Transfer of Property Act, 1882 — Section 122, 123, 126, 42, 68
High Courts24 Mar 2014Dismissed
Chamaru Ram Vs Pushpa Devi
High Court Of Himachal Pradesh · (2014) 2 ShimLC 636
Protection of Women From Domestic Violence Act, 2005 — Section 12, 18, 20, 23
High Courts24 Mar 2014Dismissed
State of Himachal Pradesh Vs Sant Ram
High Court Of Himachal Pradesh · (2014) 2 ShimLC 633
Criminal Procedure Code, 1973 (CrPC) — Section 154, 313Motor Vehicles Act, 1988 — Section 181Penal Code, 1860 (IPC) — Section 279, 337, 338
High Courts24 Mar 2014Dismissed
Madan Lal Gupta Vs Avinash Partap
High Court Of Himachal Pradesh · (2014) 2 RCR(Rent) 26 : (2014) 2 ShimLC 593
Himachal Pradesh Urban Rent Control Act, 1987 — Section 11(1)(c), 13(3)(a)(ii), 13(3)(a)(iii), 14, 14(3)(a)(i)
High Courts21 Mar 2014
Hari Dass Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2014) 03 SHI CK 0093
Constitution of India, 1950 — Article 12
High Courts21 Mar 2014Dismissed
Neelam Sood Vs Bhanuwati
High Court Of Himachal Pradesh · (2014) 2 ShimLC 638
High Courts21 Mar 2014Disposed Off
Anil Kumar Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2014) 2 ShimLC 611
Penal Code, 1860 (IPC) — Section 342, 363, 376, 506, 511Protection of Children from Sexual Offences Act, 2012 — Section 18
High Courts21 Mar 2014Allowed
Rose Bobi Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2014) 2 ShimLC 569
Civil Procedure Code, 1908 (CPC) — Section 80Forest Act, 1927 — Section 33, 41, 42Penal Code, 1860 (IPC) — Section 379, 447
High Courts21 Mar 2014Allowed
Shri S.M. Katwal Vs Shri Virbhadra Singh and Another
High Court Of Himachal Pradesh · (2014) CriLJ 3036 : (2014) 2 ShimLC 730
Constitution of India, 1950 - Article 19(1)(a) 21Criminal Procedure Code, 1973 (CrPC) - Section 197 197(1) 199 199(1) 202Evidence Act, 1872 - Section 4 81
High Courts21 Mar 2014Dismissed
Ratti Ram Vs Chet Singh and Others
High Court Of Himachal Pradesh · (2014) 2 ShimLC 577
Limitation Act, 1963 - Section 5
High Courts21 Mar 2014
State of H.P. Vs Ram Nath
High Court Of Himachal Pradesh · (2014) 2 ShimLC 760
High Courts21 Mar 2014Disposed Off
National Insurance Company Ltd. Vs Smt. Meena Kumari and Others Raksha Devi Vs National Insurance Company Ltd. and Others
High Court Of Himachal Pradesh · (2014) 4 ACC 924 : (2014) ACJ 2230 : (2014) 2 AnWR 914
Penal Code, 1860 (IPC) - Section 279 304A 337
High Courts21 Mar 2014Allowed
Smt. Chandra Wati Vs Tek Chand and Others
High Court Of Himachal Pradesh · (2014) 4 ACC 654 : (2014) ACJ 1953 : (2015) 1 AnWR 581
Penal Code, 1860 (IPC) - Section 279 337 338
High Courts21 Mar 2014Disposed Off
Lakhjeet Singh Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2014) 03 SHI CK 0003
Criminal Procedure Code, 1973 (CrPC) - Section 438Penal Code, 1860 (IPC) - Section 403 411Prevention of Corruption Act, 1988 - Section 13(2)
High Courts20 Mar 2014
Sushil Kumar and Others Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2014) 03 SHI CK 0107
Constitution of India, 1950 — Article 14, 16
High Courts20 Mar 2014
Baso and Others Vs Lakshmi Devi and Others
High Court Of Himachal Pradesh · (2014) 03 SHI CK 0100
Civil Procedure Code, 1908 (CPC) — Section 80Punjab Land Revenue Act, 1887 — Section 150Punjab Reorganisation Act, 1966 — Section 5
High Courts20 Mar 2014Disposed Off
Sagar Chand Nayyar Vs Manuj Nayyar
High Court Of Himachal Pradesh · (2014) 2 ShimLC 609
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2
High Courts20 Mar 2014Dismissed
National Insurance Company Ltd. Vs Amar Nath and Others
High Court Of Himachal Pradesh · (2014) 2 ShimLC 645