High Courts27 Mar 2014Allowed
Desh Raj Vs Joginder Singh
High Court Of Himachal Pradesh · (2014) 2 ShimLC 835
Civil Procedure Code, 1908 (CPC) — Section 100
COURT ARCHIVE
High Court Of Himachal Pradesh judgments
31,399 judgments · page 807 of 1,570
High Courts27 Mar 2014Dismissed
Namit Gupta Vs State of H.P.
High Court Of Himachal Pradesh · AIR 2014 HP 49 : (2015) 1 BC 190
High Courts26 Mar 2014
Ram Krishan Vs Naresh Kumar and Others
High Court Of Himachal Pradesh · (2014) 03 SHI CK 0090
High Courts26 Mar 2014Dismissed
Oriental Insurance Company Ltd. Vs Nirmala Devi
High Court Of Himachal Pradesh · (2014) 2 ShimLC 696
Penal Code, 1860 (IPC) — Section 279, 304A, 337
High Courts26 Mar 2014Dismissed
Sartaz Singh Vs Surinder Singh
High Court Of Himachal Pradesh · (2014) 2 ShimLC 575
Civil Procedure Code, 1908 (CPC) — Section 100
High Courts26 Mar 2014
Shalini Sood Vs Arti Sharma
High Court Of Himachal Pradesh · (2014) 2 ShimLC 726
Criminal Procedure Code, 1973 (CrPC) — Section 156(3), 173(2), 200, 228, 397Penal Code, 1860 (IPC) — Section 323, 506
High Courts26 Mar 2014Dismissed
Ghanotu Ram Vs Lachhami Singh
High Court Of Himachal Pradesh · (2014) 2 ShimLC 787
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 1Evidence Act, 1872 — Section 114, 114(e), 114(g)Himachal Pradesh Land Revenue Act, 1954 — Section 45
High Courts26 Mar 2014Allowed
Shashi Khanna Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2014) 2 ShimLC 784
Criminal Procedure Code, 1973 (CrPC) — Section 439Forest Act, 1927 — Section 41, 42Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20, 29
High Courts26 Mar 2014Dismissed
Jagdish Chand Vs Ambika Devi
High Court Of Himachal Pradesh · (2014) 2 ShimLC 774
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27, Order 41 Rule 27(1)(b), 80
High Courts26 Mar 2014Allowed
M/s. Pro-Bono Publico Health Care Ltd. and Another Vs M/s. Reliance Bulk Drugs and Formulations Ltd. and Another
High Court Of Himachal Pradesh · (2014) 03 SHI CK 0020
Civil Procedure Code, 1908 (CPC) - Order 39 Rule 1, Order 39 Rule 2, Order 39 Rule 3, Order 5 Rule 12, Order 5 Rule 15Limitation Act, 1963 - Section 5
High Courts26 Mar 2014Allowed
Union of India Vs Sh. Parmod Sood
High Court Of Himachal Pradesh · (2014) 2 ShimLC 820
High Courts26 Mar 2014Disposed Off
Ramesh Chand Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2014) 2 ShimLC 811
Criminal Procedure Code, 1973 (CrPC) — Section 438Penal Code, 1860 (IPC) — Section 379, 411
High Courts26 Mar 2014Dismissed
Sanjeev Kumar Sharma Vs Lachhu Ram
High Court Of Himachal Pradesh · (2014) 2 ShimLC 753
Himachal Pradesh Land Revenue Act, 1954 — Section 2, 45Punjab Tenancy Act, 1887 — Section 4
High Courts25 Mar 2014
Beero Devi Vs Bihari Lal and Others
High Court Of Himachal Pradesh · (2014) 03 SHI CK 0085
Civil Procedure Code, 1908 (CPC) — Order 16 Rule 1, Order 16 Rule 1(2)
High Courts25 Mar 2014
Het Ram Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2014) 03 SHI CK 0083
Constitution of India, 1950 — Article 226
High Courts25 Mar 2014Dismissed
Susham Lata Vs Jugal Kishore
High Court Of Himachal Pradesh · (2014) 2 ShimLC 607
Penal Code, 1860 (IPC) — Section 288, 417
High Courts25 Mar 2014Dismissed
Smt. Sarla Devi Vs Ram Pal and Others
High Court Of Himachal Pradesh · (2014) 03 SHI CK 0040
Criminal Procedure Code, 1973 (CrPC) - Section 313Penal Code, 1860 (IPC) - Section 323 34 354 451 506
High Courts24 Mar 2014
Brij Mohan Sood Vs Parshotam Singh and Others
High Court Of Himachal Pradesh · (2014) 03 SHI CK 0096
Civil Procedure Code, 1908 (CPC) — Order 26 Rule 9
High Courts24 Mar 2014
Jagat Ram Chauhan Vs Avinash Partap and Others
High Court Of Himachal Pradesh · (2014) 03 SHI CK 0092
Himachal Pradesh Urban Rent Control Act, 1987 — Section 11(1)(c), 13(3)(a)(ii), 13(3)(a)(iii), 14, 14(3)(a)(i)
High Courts24 Mar 2014
Mohinder Singh and Others Vs Shyam Singh and Others
High Court Of Himachal Pradesh · (2014) 03 SHI CK 0091
Limitation Act, 1963 — Section 5