High Courts31 Mar 2014Dismissed
Union of India Vs Gorkhia
High Court Of Himachal Pradesh · (2014) 2 ShimLC 815
Civil Procedure Code, 1908 (CPC) — Section 100Land Acquisition Act, 1894 — Section 17(1)
COURT ARCHIVE
High Court Of Himachal Pradesh judgments
31,399 judgments · page 806 of 1,570
High Courts31 Mar 2014Allowed
Vidya Devi Vs Devi Singh
High Court Of Himachal Pradesh · (2014) 2 ShimLC 813
High Courts29 Mar 2014
Bharat Sanchar Nigam Ltd. Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2014) 03 SHI CK 0089
High Courts29 Mar 2014Disposed Off
R.K. Khanoria Vs Central Bureau of Investigation
High Court Of Himachal Pradesh · (2014) 2 ShimLC 604
Penal Code, 1860 (IPC) — Section 120B, 220, 409, 420, 467Prevention of Corruption Act, 1988 — Section 13(1) (d), 13(1)(d), 13(2)
High Courts29 Mar 2014Dismissed
Murat Ram Vs Bhadar Singh
High Court Of Himachal Pradesh · AIR 2014 HP 36 : (2014) 2 ShimLC 944
Contract Act, 1872 — Section 16, 17Evidence Act, 1872 — Section 115Registration Act, 1908 — Section 60, 60(2), 62
High Courts29 Mar 2014Dismissed
Gian Chand Vs Shiv Dei
High Court Of Himachal Pradesh · AIR 2014 HP 54 : (2014) 2 ShimLC 667
Evidence Act, 1872 — Section 63, 67, 68Succession Act, 1925 — Section 63, 63(1)(c), 63(c)Transfer of Property Act, 1882 — Section 3
High Courts29 Mar 2014
Rajesh Verma Vs Harbhajan Singh
High Court Of Himachal Pradesh · (2014) 2 ShimLC 712
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 15Contract Act, 1872 — Section 55
High Courts28 Mar 2014
The New India Assurance Company Ltd. Vs Bandana Devi and Others
High Court Of Himachal Pradesh · (2014) 03 SHI CK 0094
Criminal Procedure Code, 1973 (CrPC) — Section 173Motor Vehicles Act, 1988 — Section 166
High Courts28 Mar 2014
United India Insurance Co. Ltd. Vs Kulwant Kaur and Others
High Court Of Himachal Pradesh · (2015) 2 ACC 820 : (2015) ACJ 531 : (2015) 2 AnWR 862
Civil Procedure Code, 1908 (CPC) — Section 107Motor Vehicles Act, 1988 — Section 147, 149, 149(2), 149(2)(a)(ii), 158
High Courts28 Mar 2014Disposed Off
Nanak Chand Vs Fullerton India Credit Company Ltd.
High Court Of Himachal Pradesh · (2014) 2 ShimLC 681
Criminal Procedure Code, 1973 (CrPC) — Section 401Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts28 Mar 2014Disposed Off
Ram Prakash Sharma Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2014) 2 ShimLC 648
Constitution of India, 1950 — Article 142(1), 21, 226, 32Criminal Procedure Code, 1973 (CrPC) — Section 156(3), 170, 173, 173(1), 173(8)Penal Code, 1860 (IPC) — Section 120-B, 201, 323, 324, 34
High Courts28 Mar 2014
Subhash Chand Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2014) CriLJ 4957
Criminal Procedure Code, 1973 (CrPC) — Section 164Evidence Act, 1872 — Section 32, 60Penal Code, 1860 (IPC) — Section 302, 307, 34, 376, 498A
High Courts28 Mar 2014Allowed
Shyam Lal Sodha Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2015) 2 RCR(Criminal) 74 : (2014) 2 ShimLC 698
Criminal Procedure Code, 1973 (CrPC) — Section 162, 313Evidence Act, 1872 — Section 106Penal Code, 1860 (IPC) — Section 161
High Courts28 Mar 2014Dismissed
Dhani Ram Vs Ramesh Kumar
High Court Of Himachal Pradesh · (2014) 2 ShimLC 828
Civil Procedure Code, 1908 (CPC) — Section 100
High Courts28 Mar 2014Allowed
Deepak Parkash Vs Sunil Kumar
High Court Of Himachal Pradesh · (2014) 2 ShimLC 822
High Courts28 Mar 2014Allowed
Samar Singh Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2014) 2 ShimLC 750
Criminal Procedure Code, 1973 (CrPC) — Section 439Penal Code, 1860 (IPC) — Section 120B, 201, 409, 420, 467
High Courts27 Mar 2014
Ram Lal Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2014) 03 SHI CK 0095
Criminal Procedure Code, 1973 (CrPC) — Section 439Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 2, 21, 22, 29, 37
High Courts27 Mar 2014
Santosh Kumari and Others Vs Krishna Devi and Others
High Court Of Himachal Pradesh · (2014) 03 SHI CK 0086
Civil Procedure Code, 1908 (CPC) — Section 100
High Courts27 Mar 2014
State of Himachal Pradesh Vs Shakti Chand
High Court Of Himachal Pradesh · (2014) 03 SHI CK 0082
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 302
High Courts27 Mar 2014Disposed Off
Kuldeep Singh Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2014) 2 ShimLC 682
Criminal Procedure Code, 1973 (CrPC) — Section 154, 313Prevention of Corruption Act, 1988 — Section 13(2), 7