High Courts11 Apr 2014Disposed Off
National Insurance Company Limited Vs Nirmala Devi
High Court Of Himachal Pradesh · (2014) 3 ACC 509 : (2014) 2 ShimLC 626
Motor Vehicles Act, 1988 — Section 10, 149, 149(2), 149(2)(a)(ii), 168
COURT ARCHIVE
High Court Of Himachal Pradesh judgments
31,399 judgments · page 804 of 1,570
High Courts11 Apr 2014Allowed
State of Himachal Pradesh Vs Kalpana Chauhan
High Court Of Himachal Pradesh · (2014) 2 ShimLC 896
Civil Procedure Code, 1908 (CPC) — Section 80Medical Termination of Pregnancy Act, 1971 — Section 3
High Courts11 Apr 2014Dismissed
Desh Raj Vs Sarindro Devi
High Court Of Himachal Pradesh · (2014) 2 ShimLC 909
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27
High Courts11 Apr 2014
Bagga Vs Karmi Devi
High Court Of Himachal Pradesh · (2014) CriLJ 4141 : (2014) 2 ShimLC 875
Constitution of India, 1950 — Article 142Criminal Procedure Code, 1973 (CrPC) — Section 125Hindu Adoptions and Maintenance Act, 1956 — Section 18
High Courts11 Apr 2014Dismissed
Sarindro Devi Vs Desh Raj
High Court Of Himachal Pradesh · (2014) 2 ShimLC 869
Civil Procedure Code, 1908 (CPC) — Section 100, 151Evidence Act, 1872 — Section 101, 67, 73
High Courts10 Apr 2014
Amar Singh and Others Vs Kishan Lal and Others
High Court Of Himachal Pradesh · (2014) 04 SHI CK 0087
High Courts10 Apr 2014Dismissed
Yog Raj and Others Vs Himanshu Sharma
High Court Of Himachal Pradesh · (2014) 04 SHI CK 0075
Registration Act, 1908 - Section 17 — Stamp Act, 1899 - Section 35
High Courts10 Apr 2014Dismissed
Himachal Road Transport Corporation Vs Deepa Chauhan and Others
High Court Of Himachal Pradesh · (2014) 04 SHI CK 0074
Motor Vehicles Act, 1988 - Section 173
High Courts10 Apr 2014
State of H.P. and Others Vs Laxmi Chand and Others
High Court Of Himachal Pradesh · (2014) 04 SHI CK 0063
Constitution of India, 1950 — Article 300-ALand Acquisition Act, 1894 — Section 4
High Courts10 Apr 2014Allowed
The Himachal Pradesh State Industrial Development Corporation Limited Vs Azeet International (P.) Ltd.
High Court Of Himachal Pradesh · (2014) 2 ShimLC 614
State Financial Corporations Act, 1951 — Section 29, 31
High Courts10 Apr 2014Dismissed
Brahmi Devi Vs Jagdev Singh and Others
High Court Of Himachal Pradesh · (2014) 04 SHI CK 0032
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, Order 6 Rule 17, 151Constitution of India, 1950 — Article 227
High Courts10 Apr 2014Disposed Off
Munish Kumar Vs State of H.P.
High Court Of Himachal Pradesh · (2014) 2 ShimLC 660
Criminal Procedure Code, 1973 (CrPC) — Section 438Penal Code, 1860 (IPC) — Section 149, 34, 395
High Courts10 Apr 2014Disposed Off
Jeet Singh Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2014) 2 ShimLC 1091 : (2014) 2 ShimLC 658
Criminal Procedure Code, 1973 (CrPC) — Section 438Penal Code, 1860 (IPC) — Section 376, 506
High Courts09 Apr 2014Dismissed
Shanti Devi and Others Vs Ashok Kumar and Others
High Court Of Himachal Pradesh · (2014) 04 SHI CK 0099
Civil Procedure Code, 1908 (CPC) - Order 1 Rule 10, Order 1 Rule 10(2), 151 — Constitution of India, 1950 - Article 12
High Courts09 Apr 2014Disposed Off
Sh. Swaroop Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2014) 04 SHI CK 0031
Criminal Procedure Code, 1973 (CrPC) — Section 438Penal Code, 1860 (IPC) — Section 363, 366
High Courts09 Apr 2014
Virender Singh Vs Anita Rani
High Court Of Himachal Pradesh · (2014) CriLJ 3998
Constitution of India, 1950 — Article 142, 226Criminal Procedure Code, 1973 (CrPC) — Section 173, 320, 482Hindu Marriage Act, 1955 — Section 13(1)(ia)(ib)
High Courts09 Apr 2014Disposed Off
The Principal Secretary (UD) and Others Vs Sh. Ravinder Kumar and Others
High Court Of Himachal Pradesh · (2014) 04 SHI CK 0018
High Courts09 Apr 2014Allowed
Sanjay Kumar and Another Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2014) 04 SHI CK 0017
Criminal Procedure Code, 1973 (CrPC) — Section 154, 161, 164, 313, 340Evidence Act, 1872 — Section 32Penal Code, 1860 (IPC) — Section 120-B, 149, 302, 304-B, 34
High Courts07 Apr 2014Dismissed
Pritam Chand Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2014) 04 SHI CK 0076
Himachal Pradesh Panchayati Raj Act, 1994 - Section 122(1)(c)
High Courts07 Apr 2014Dismissed
Prem Lal Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2014) 2 ShimLC 587
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 120-B, 420, 467, 468, 471