High Courts22 Apr 2014
Shakti Chand Dogra Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2014) 04 SHI CK 0089
Constitution of India, 1950 — Article 14, 16
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High Court Of Himachal Pradesh judgments
31,399 judgments · page 803 of 1,570
High Courts22 Apr 2014
Hem Raj Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2015) 1 ShimLC 90
Criminal Procedure Code, 1973 (CrPC) — Section 151, 154, 161, 173, 313Penal Code, 1860 (IPC) — Section 302, 34
High Courts22 Apr 2014
Lok Raj Saini Vs H.P. Housing and Urban Development Authority and Others
High Court Of Himachal Pradesh · (2014) 04 SHI CK 0060
Arbitration and Conciliation Act, 1996 — Section 11, 11(6), 11(6)(a), 11(6)(c), 11(8)
High Courts22 Apr 2014
Ramesh Chand Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2014) 04 SHI CK 0059
Constitution of India, 1950 — Article 14, 309
High Courts22 Apr 2014
Tulsa Devi Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2014) 04 SHI CK 0058
High Courts22 Apr 2014
Lal Chand Prasad Vs The Himachal Pradesh State Co-operative Milk Producers'' Federation and Others
High Court Of Himachal Pradesh · (2014) 04 SHI CK 0057
High Courts22 Apr 2014
Shiv Kumar Yadav Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2014) 04 SHI CK 0056
Criminal Procedure Code, 1973 (CrPC) — Section 154, 313Penal Code, 1860 (IPC) — Section 302, 458
High Courts22 Apr 2014
Himachal Pradesh Khadi and Village Industries Board Vs Bhagat Chand Katoch
High Court Of Himachal Pradesh · (2014) 04 SHI CK 0055
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27, 100
High Courts22 Apr 2014Dismissed
Tikkam Ram Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2014) CriLJ 2758
Criminal Procedure Code, 1973 (CrPC) — Section 313Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20
High Courts21 Apr 2014
Trust Prabhdyal Shah Moti Ram Shah Vs Roshan Lal and Others
High Court Of Himachal Pradesh · (2014) 04 SHI CK 0090
Himachal Pradesh Land Revenue Act, 1954 — Section 14
High Courts21 Apr 2014
Adarsh Food Products (Pvt.) Ltd. Vs The Managing Director, H.P. State Civil Supplies Corporation Ltd. and Others
High Court Of Himachal Pradesh · (2014) 04 SHI CK 0088
Arbitration and Conciliation Act, 1996 — Section 11, 11(6), 11(6)(a), 11(6)(c), 11(8)
High Courts21 Apr 2014
Amar Nath Dubey Vs State of H.P.
High Court Of Himachal Pradesh · (2014) 04 SHI CK 0061
Criminal Procedure Code, 1973 (CrPC) — Section 313Prevention of Corruption Act, 1988 — Section 13(2), 7
High Courts17 Apr 2014
Om Dutt Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2014) 04 SHI CK 0062
Constitution of India, 1950 — Article 226, 227, 323-A
High Courts17 Apr 2014
V.K. Mangla and Others Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2014) 04 SHI CK 0052
High Courts16 Apr 2014
Oriental Insurance Company Ltd. Vs Pooja and Others
High Court Of Himachal Pradesh · (2014) 04 SHI CK 0066
Civil Procedure Code, 1908 (CPC) — Section 47Limitation Act, 1963 — Section 5
High Courts16 Apr 2014
Kalu Ram and Others Vs Pritam Chand
High Court Of Himachal Pradesh · (2014) 04 SHI CK 0065
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, Order 39 Rule 1, Order 39 Rule 2, 151
High Courts16 Apr 2014
State of Himachal Pradesh Vs Milkhi Ram and Others
High Court Of Himachal Pradesh · (2014) 04 SHI CK 0064
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 34, 498-A
High Courts16 Apr 2014
Rajesh Sharma Vs Rakesh Prabhakar
High Court Of Himachal Pradesh · (2014) 04 SHI CK 0053
Bombay Rents, Hotel and Lodging House Rates Control Act, 1947 — Section 15Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11, 151Contract Act, 1872 — Section 13(1)(e), 23
High Courts11 Apr 2014
Girish Thakur Vs Abdul Gani
High Court Of Himachal Pradesh · (2014) 04 SHI CK 0086
Criminal Procedure Code, 1973 (CrPC) — Section 313Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts11 Apr 2014Disposed Off
P.C. Sethi (Parkash Chand Sethi) Vs Parshotam Lal
High Court Of Himachal Pradesh · (2014) 2 ShimLC 664
Criminal Procedure Code, 1973 (CrPC) — Section 313Negotiable Instruments Act, 1881 (NI) — Section 138, 138, 139, 140, 141