High Courts30 Apr 2014
Thakur Dass and Others Vs Amrit Lal
High Court Of Himachal Pradesh · (2014) 04 SHI CK 0071
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 3ALimitation Act, 1963 — Section 5
COURT ARCHIVE
High Court Of Himachal Pradesh judgments
31,399 judgments · page 801 of 1,570
High Courts30 Apr 2014
Banku Ram Vs H.P. State Forest Development Corporation Limited and Others
High Court Of Himachal Pradesh · (2014) 04 SHI CK 0070
Constitution of India, 1950 — Article 226
High Courts30 Apr 2014
Collector Land Acquisition Vs Surat Ram and Others
High Court Of Himachal Pradesh · (2014) 04 SHI CK 0069
Land Acquisition Act, 1894 — Section 11, 18, 4, 6, 7
High Courts30 Apr 2014
Kewal Krishan Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2014) 04 SHI CK 0049
Arms Act, 1959 — Section 25, 27, 27, 28, 29Criminal Procedure Code, 1973 (CrPC) — Section 154, 313Penal Code, 1860 (IPC) — Section 302
High Courts30 Apr 2014
Ritu Sethi Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2014) 04 SHI CK 0048
High Courts30 Apr 2014
Mansa Ram Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2014) 04 SHI CK 0045
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 302
High Courts30 Apr 2014Dismissed
Hari Dass Sharma Vs Surinder Kaur
High Court Of Himachal Pradesh · (2014) 2 RCR(Rent) 11
Himachal Pradesh Urban Rent Control Act, 1987 — Section 14
High Courts29 Apr 2014
Jai Prakash Sharma Vs Sushil Kumar Sharma
High Court Of Himachal Pradesh · (2014) 04 SHI CK 0085
High Courts29 Apr 2014
Suresh Bhardwaj Vs Subhadra Devi
High Court Of Himachal Pradesh · (2014) 04 SHI CK 0083
Bombay Hindu Divorce Act, 1947 — Section 3(1)Criminal Procedure Code, 1973 (CrPC) — Section 125Hindu Marriage Act, 1955 — Section 10, 10(1), 10(1)(a), 13, 13(1)(i-a)
High Courts29 Apr 2014
Devi Singh Vs The Executive Engineer, H.P.P.W.D.
High Court Of Himachal Pradesh · (2014) 04 SHI CK 0082
Constitution of India, 1950 — Article 226, 227Industrial Disputes Act, 1947 — Section 25-G
High Courts29 Apr 2014
M/s. Subhash and Company Vs The Associated Cement Companies Ltd. and Others
High Court Of Himachal Pradesh · (2014) 04 SHI CK 0030
Limitation Act, 1963 — Section 18
High Courts29 Apr 2014Allowed
Sumesh Kapila Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2014) 04 SHI CK 0008
Criminal Procedure Code, 1973 (CrPC) — Section 154, 164, 438Penal Code, 1860 (IPC) — Section 120-B, 376
High Courts28 Apr 2014
Nand Lal and Others Vs Puran Chand and Others
High Court Of Himachal Pradesh · (2014) 04 SHI CK 0081
Civil Procedure Code, 1908 (CPC) — Order 8 Rule 1, Order 8 Rule 6, Order 8 Rule 9, 148, 151Constitution of India, 1950 — Article 227
High Courts28 Apr 2014
Bhagat Ram Vs Shyam Chand and Others
High Court Of Himachal Pradesh · (2014) 04 SHI CK 0068
Civil Procedure Code, 1908 (CPC) — Order 18 Rule 17, Order 18 Rule 17A, Order 41 Rule 27, Order 7 Rule 14(3), 100Criminal Procedure Code, 1973 (CrPC) — Section 125Evidence Act, 1872 — Section 45, 73
High Courts28 Apr 2014
Ajay Sharma Vs Dr. Y.S. Parmar University of Horticulture & Forestry and Others
High Court Of Himachal Pradesh · (2014) 04 SHI CK 0046
Constitution of India, 1950 — Article 226, 309, 32
High Courts28 Apr 2014Disposed Off
Uma Ram Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2014) 04 SHI CK 0029
High Courts28 Apr 2014Allowed
Bhuteshwar Vs Indru and Others
High Court Of Himachal Pradesh · (2014) 04 SHI CK 0023
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, Order 22 Rule 1, Order 22 Rule 10, Order 22 Rule 4, Order 22 Rule 9Contract Act, 1872 — Section 62Hindu Succession Act, 1956 — Section 3(f), 8
High Courts28 Apr 2014Dismissed
Oriental Insurance Company Ltd. Vs Birma Devi and Others
High Court Of Himachal Pradesh · (2014) 04 SHI CK 0020
Civil Procedure Code, 1908 (CPC) — Section 47Limitation Act, 1963 — Section 5
High Courts28 Apr 2014Dismissed
Mansukh Lal and Others Vs Nirmala Devi and Others
High Court Of Himachal Pradesh · (2014) 04 SHI CK 0003
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17, 11, 151
High Courts28 Apr 2014Disposed Off
Ajay Singh and Others Vs Subordinate Services Selection Board Kiran Kumari and Another Vs State of H.P. and Another Neel Kamal and Others Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2014) 04 SHI CK 0002