High Courts08 May 2014Allowed
Vijay Kumar Sharma Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2014) 05 SHI CK 0111
Constitution of India, 1950 — Article 41
COURT ARCHIVE
High Court Of Himachal Pradesh judgments
31,399 judgments · page 799 of 1,570
High Courts08 May 2014Dismissed
Executive Engineer, HPPWD and Another Vs Attar Singh
High Court Of Himachal Pradesh · (2014) 05 SHI CK 0110
Constitution of India, 1950 — Article 226, 227Industrial Disputes Act, 1947 — Section 25-F, 25-G, 25-H
High Courts08 May 2014Disposed Off
Dr. Sukesh Kumar Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2014) 05 SHI CK 0109
Criminal Procedure Code, 1973 (CrPC) — Section 173, 482Penal Code, 1860 (IPC) — Section 504, 506
High Courts08 May 2014Allowed
Dr. Rohit Bashist Vs Dr. Y.S. Parmar University of Horticulture and Forestry, Nauni and Others
High Court Of Himachal Pradesh · (2014) 05 SHI CK 0047
High Courts08 May 2014Disposed Off
Rakesh Kumar Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2014) 05 SHI CK 0028
Penal Code, 1860 (IPC) — Section 306, 498-A
High Courts08 May 2014Disposed Off
Santi Vs Sumanu and Others
High Court Of Himachal Pradesh · (2014) 05 SHI CK 0016
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, Order 6 Rule 17
High Courts06 May 2014Dismissed
Gian Chand and Others Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2014) 05 SHI CK 0108
Civil Procedure Code, 1908 (CPC) — Section 100Constitution of India, 1950 — Article 226
High Courts06 May 2014Dismissed
State of Himachal Pradesh Vs Pankaj Kumar and Others
High Court Of Himachal Pradesh · (2014) CriLJ 3916
Criminal Procedure Code, 1973 (CrPC) — Section 154, 313Penal Code, 1860 (IPC) — Section 307, 34
High Courts06 May 2014Dismissed
Om Pal Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2014) CriLJ 4147 : (2015) 2 Crimes 187
Criminal Procedure Code, 1973 (CrPC) — Section 167, 167(2), 293, 439Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 19, 2, 2(iii), 2(xi), 21
High Courts06 May 2014Allowed
Sita Devi Vs Muni Lal and Others
High Court Of Himachal Pradesh · (2014) 05 SHI CK 0061
Civil Procedure Code, 1908 (CPC) — Order 26 Rule 26, Order 6 Rule 17Constitution of India, 1950 — Article 131, 14
High Courts06 May 2014Dismissed
Ashok Kumar and Others Vs Moti Ram Deceased Through His L.Rs.
High Court Of Himachal Pradesh · (2014) 05 SHI CK 0060
Civil Procedure Code, 1908 (CPC) — Order 2 Rule 2
High Courts06 May 2014Dismissed
Arun Kumar Vs Pardeep Kumar and Others
High Court Of Himachal Pradesh · (2014) 05 SHI CK 0058
Motor Vehicles Act, 1988 — Section 166
High Courts06 May 2014Dismissed
Puran Chand Vs Ram Saran and Others
High Court Of Himachal Pradesh · (2014) 05 SHI CK 0054
Civil Procedure Code, 1908 (CPC) — Order 18 Rule 17, 151Evidence Act, 1872 — Section 138Specific Relief Act, 1963 — Section 38
High Courts06 May 2014Dismissed
Khusi Ram Vs Smt. Santosh Suri
High Court Of Himachal Pradesh · (2014) 05 SHI CK 0053
High Courts06 May 2014Dismissed
Govind Singh and Another Vs Tara Singh
High Court Of Himachal Pradesh · (2014) 05 SHI CK 0029
Limitation Act, 1963 — Section 5
High Courts06 May 2014Allowed
Kashmiri Devi Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2014) 05 SHI CK 0019
High Courts06 May 2014Dismissed
Sat Pal and Another Vs Mam Chand and Others
High Court Of Himachal Pradesh · (2014) 05 SHI CK 0015
Civil Procedure Code, 1908 (CPC) — Order 20 Rule 18, Order 26 Rule 13, 151, 97Constitution of India, 1950 — Article 14, 15, 15(3)
High Courts06 May 2014Disposed Off
Naresh Kumar Vs The State of H.P. and Others
High Court Of Himachal Pradesh · (2014) 05 SHI CK 0013
Constitution of India, 1950 — Article 14, 16, 226, 309, 32Police Act, 1861 — Section 17
High Courts06 May 2014Dismissed
Shri Ashok Thakur Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · AIR 2014 HP 30 : (2014) 4 BC 496
Constitution of India, 1950 — Article 226
High Courts06 May 2014Disposed Off
Ramzan Mohammad Vs Prem Singh
High Court Of Himachal Pradesh · (2014) 05 SHI CK 0006
Negotiable Instruments Act, 1881 (NI) — Section 138, 147