High Courts13 May 2014Dismissed
Anuradha Pandit Vs CSK H.P. K.V.V. Palampur and Another
High Court Of Himachal Pradesh · (2014) 05 SHI CK 0048
COURT ARCHIVE
High Court Of Himachal Pradesh judgments
31,399 judgments · page 798 of 1,570
High Courts12 May 2014Disposed Off
Mangat Ram Vs State of H.P.
High Court Of Himachal Pradesh · (2014) 05 SHI CK 0124
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 2, 21, 22, 37Penal Code, 1860 (IPC) — Section 306
High Courts12 May 2014Disposed Off
Tek Chand Vs State of H.P. and Another
High Court Of Himachal Pradesh · (2014) 05 SHI CK 0117
Penal Code, 1860 (IPC) — Section 307, 325, 34, 392
High Courts12 May 2014Allowed
Kuldeep Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2014) 05 SHI CK 0116
Criminal Procedure Code, 1973 (CrPC) — Section 439Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 22, 61
High Courts12 May 2014Dismissed
Kishori Lal Vs Mahima Devi
High Court Of Himachal Pradesh · (2014) 05 SHI CK 0065
Criminal Procedure Code, 1973 (CrPC) — Section 125
High Courts12 May 2014Partly Allowed
Shakina Begum and Others Vs Virender Kumar Walia and Others
High Court Of Himachal Pradesh · (2014) 05 SHI CK 0045
High Courts12 May 2014Dismissed
Karam Chand and Another Vs State of H.P. and Another
High Court Of Himachal Pradesh · (2014) 05 SHI CK 0027
Land Acquisition Act, 1894 — Section 11, 18, 28A, 54
High Courts12 May 2014Dismissed
Hakam Chand and Others Vs M/s. Torrent Pharmaceuticals Limited
High Court Of Himachal Pradesh · (2014) 05 SHI CK 0002
High Courts09 May 2014Dismissed
National Insurance Company Limited Vs Smt. Sarla Devi and Others
High Court Of Himachal Pradesh · (2014) 05 SHI CK 0122
Motor Vehicles Act, 1988 — Section 167Penal Code, 1860 (IPC) — Section 279, 304-A, 337
High Courts09 May 2014Dismissed
National Insurance Company Ltd. Vs Mahmooda Akhtar and Others
High Court Of Himachal Pradesh · (2014) 05 SHI CK 0118
High Courts09 May 2014Disposed Off
Union of India and Others Vs Sangat Ram
High Court Of Himachal Pradesh · (2014) 05 SHI CK 0115
Constitution of India, 1950 — Article 226, 227
High Courts09 May 2014Disposed Off
Union of India and Others Vs R.K. Thakur
High Court Of Himachal Pradesh · (2014) 05 SHI CK 0114
Constitution of India, 1950 — Article 226, 227
High Courts09 May 2014Dismissed
United India Insurance Company Limited Vs Balwinder and Others
High Court Of Himachal Pradesh · (2015) 2 ACC 404 : (2015) ACJ 670 : (2015) 2 AnWR 204
High Courts09 May 2014Allowed
Mohan Lal and Another Vs Balbir Sanjhta and Others
High Court Of Himachal Pradesh · (2014) 05 SHI CK 0074
Motor Vehicles Act, 1988 — Section 173Penal Code, 1860 (IPC) — Section 279, 304-A, 337
High Courts09 May 2014Dismissed
Shri Ranjeet Khanna Vs Shri Chiragu Deen and Another
High Court Of Himachal Pradesh · (2014) 05 SHI CK 0070
Civil Procedure Code, 1908 (CPC) — Order 26 Rule 10, Order 26 Rule 10(2), Order 26 Rule 9, Order 41 Rule 27, Order 41 Rule 27(1)(b)Easements Act, 1882 — Section 60
High Courts09 May 2014
Karam Chand Vs United India Insurance Company and Others National Insurance Company Ltd. Vs Smt. Sumna Devi and Others
High Court Of Himachal Pradesh · (2015) 4 ACC 729 : (2015) ACJ 2376
Motor Vehicles Act, 1988 — Section 149(2), 2(17)
High Courts09 May 2014Allowed
Rishi Vs Himachal Road Transport Corporation and Others
High Court Of Himachal Pradesh · (2014) 05 SHI CK 0020
High Courts09 May 2014Disposed Off
Sh. Ghindro Ram Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2014) 05 SHI CK 0010
Criminal Procedure Code, 1973 (CrPC) — Section 438Penal Code, 1860 (IPC) — Section 120-B, 420, 467, 468, 471
High Courts08 May 2014
Som Parkash and Others Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2014) 05 SHI CK 0174
High Courts08 May 2014Allowed
Geeta Nand and Others Vs Tulsi Ram and Branch Manager
High Court Of Himachal Pradesh · (2014) 05 SHI CK 0112
Motor Vehicles Act, 1988 — Section 140, 149, 149(2), 149(2)(a)(ii), 163A