High Courts06 May 2014Dismissed
Nain Singh Vs Brikam Singh and Others
High Court Of Himachal Pradesh · (2014) 05 SHI CK 0003
Civil Procedure Code, 1908 (CPC) — Section 151Evidence Act, 1872 — Section 138
COURT ARCHIVE
High Court Of Himachal Pradesh judgments
31,399 judgments · page 800 of 1,570
High Courts05 May 2014Dismissed
Sh. Shiv Parsad Gautam Vs Smt. Santosh Aggarwal and Another
High Court Of Himachal Pradesh · (2014) 05 SHI CK 0119
Civil Procedure Code, 1908 (CPC) — Section 100
High Courts05 May 2014Disposed Off
Ankur Kalia and Another Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2014) 05 SHI CK 0107
Criminal Procedure Code, 1973 (CrPC) — Section 320, 321, 482Penal Code, 1860 (IPC) — Section 323, 34, 452, 504, 506
High Courts05 May 2014Dismissed
H.R.T.C. Vs Smt. Sunaina and Another
High Court Of Himachal Pradesh · (2014) 05 SHI CK 0011
Motor Vehicles Act, 1988 — Section 166, 173Penal Code, 1860 (IPC) — Section 279, 337, 338
High Courts05 May 2014Allowed
Lal Singh Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2014) 05 SHI CK 0007
Constitution of India, 1950 — Article 14, 16
High Courts02 May 2014Disposed Off
Vikram Negi Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2014) 05 SHI CK 0106
Criminal Procedure Code, 1973 (CrPC) — Section 161, 439Penal Code, 1860 (IPC) — Section 202, 302, 34, 376
High Courts02 May 2014Disposed Off
National Insurance Company Ltd. Vs Madan Lal and Others
High Court Of Himachal Pradesh · (2014) 05 SHI CK 0104
High Courts02 May 2014Disposed Off
Smt. Rajo Devi Vs Madan Lal Sharma and Others
High Court Of Himachal Pradesh · (2014) 05 SHI CK 0103
Motor Vehicles Act, 1988 — Section 140, 167
High Courts02 May 2014Dismissed
Ramesh Kumar and Others Vs Khem Singh
High Court Of Himachal Pradesh · (2014) 05 SHI CK 0102
Civil Procedure Code, 1908 (CPC) — Order 20 Rule 5, Order 6 Rule 2, Order 6 Rule 4Contract Act, 1872 — Section 1, 16, 16(2), 17Evidence Act, 1872 — Section 114, 114(g), 115
High Courts02 May 2014Allowed
Soma Devi Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2014) 05 SHI CK 0075
High Courts02 May 2014Disposed Off
Pramod Kumar Vs Naresh Kumar and Others
High Court Of Himachal Pradesh · (2014) 05 SHI CK 0022
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27, Order 41 Rule 27(b)
High Courts02 May 2014Dismissed
Ved Prakash Deceased Through His LRs and Others Vs Satya Bhan and Others
High Court Of Himachal Pradesh · (2014) 05 SHI CK 0021
High Courts02 May 2014Dismissed
Radha Devi Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2014) 05 SHI CK 0018
Constitution of India, 1950 — Article 226
High Courts02 May 2014Allowed
Ved Parkash Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2014) 05 SHI CK 0017
High Courts01 May 2014
State of Himachal Pradesh and Others Vs Nand Lal and Others
High Court Of Himachal Pradesh · (2014) 05 SHI CK 0175
Land Acquisition Act, 1894 — Section 11, 18, 4
High Courts01 May 2014
National Insurance Company Limited Vs Sanjay Kumar Sharma and Others
High Court Of Himachal Pradesh · (2014) 05 SHI CK 0173
High Courts01 May 2014
Om Paul Vs Kanwar Randeep Singh
High Court Of Himachal Pradesh · (2014) 05 SHI CK 0162
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17Constitution of India, 1950 — Article 131, 14Madhya Pradesh Reorganisation Act, 2000 — Section 58(3), 58(4)
High Courts01 May 2014
Garg Dal and Basen Mills Vs The Managing Director and Others
High Court Of Himachal Pradesh · (2014) 05 SHI CK 0161
Arbitration and Conciliation Act, 1996 — Section 11, 11(6), 11(6)(a), 11(6)(c), 11(8)
High Courts01 May 2014
State of Himachal Pradesh and Others Vs Joginder Pal Sehgal and Others
High Court Of Himachal Pradesh · (2014) 05 SHI CK 0158
Limitation Act, 1963 — Section 5Specific Relief Act, 1963 — Section 34, 38
High Courts30 Apr 2014
Bakshi and Others Vs Nazar Beg and Others
High Court Of Himachal Pradesh · (2014) 04 SHI CK 0084
Civil Procedure Code, 1908 (CPC) — Section 100Himachal Pradesh Land Revenue Act, 1954 — Section 45