High Courts16 May 2014Disposed Off
Sh. Raj Mal Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2014) 05 SHI CK 0044
COURT ARCHIVE
High Court Of Himachal Pradesh judgments
31,399 judgments · page 797 of 1,570
High Courts16 May 2014Allowed
Smt. Asha and Others Vs Sh. Moti Ram and Others
High Court Of Himachal Pradesh · (2014) 05 SHI CK 0042
Constitution of India, 1950 — Article 41Motor Vehicles Act, 1988 — Section 149, 149(2), 158, 165, 166
High Courts16 May 2014Dismissed
State of Himachal Pradesh Vs Sushil Kumar
High Court Of Himachal Pradesh · (2014) 05 SHI CK 0026
Criminal Procedure Code, 1973 (CrPC) — Section 154, 313Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 18, 42, 42(1), 42(2)
High Courts16 May 2014Allowed
Pappu Vs State of H.P.
High Court Of Himachal Pradesh · (2014) 05 SHI CK 0025
Criminal Procedure Code, 1973 (CrPC) — Section 173, 313Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20
High Courts15 May 2014Dismissed
State of Himachal Pradesh Vs Vinder Singh alias Sundru
High Court Of Himachal Pradesh · (2014) CriLJ 4992
Criminal Procedure Code, 1973 (CrPC) — Section 164, 313Evidence Act, 1872 — Section 24Penal Code, 1860 (IPC) — Section 201, 302
High Courts15 May 2014Disposed Off
Ratu Devi Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2014) 05 SHI CK 0041
Penal Code, 1860 (IPC) — Section 120, 420, 467, 468, 471
High Courts15 May 2014Dismissed
State of Himachal Pradesh Vs Sanjeev Kumar and Others
High Court Of Himachal Pradesh · (2014) 05 SHI CK 0040
Criminal Procedure Code, 1973 (CrPC) — Section 154, 313Penal Code, 1860 (IPC) — Section 304, 306, 34, 498-A
High Courts14 May 2014Allowed
Jaswant Singh and Others Vs Sant Nirankari Mandal
High Court Of Himachal Pradesh · (2014) 05 SHI CK 0126
Civil Procedure Code, 1908 (CPC) — Section 80Punjab Land Reforms Act, 1972 — Section 3(1), 3(16)Punjab Land Revenue Act, 1967 — Section 44
High Courts14 May 2014Dismissed
Umesh Kumar Sharma Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2014) LabIC 3648
Constitution of India, 1950 — Article 14, 16, 226, 227, 323-A
High Courts14 May 2014Disposed Off
Ved Parkash Vs Kaushal Dutt and Others
High Court Of Himachal Pradesh · (2014) 05 SHI CK 0073
High Courts14 May 2014Dismissed
Lakhbir Kaur and Others Vs Smt. Surinder Kaur
High Court Of Himachal Pradesh · (2014) 05 SHI CK 0068
Evidence Act, 1872 — Section 65
High Courts14 May 2014Allowed
Anita Kumari Vs State of Himachal Pradesh and Another
High Court Of Himachal Pradesh · (2014) 05 SHI CK 0067
High Courts14 May 2014Dismissed
State of Himachal Pradesh Vs Sh. Surinder Kumar and Others
High Court Of Himachal Pradesh · (2014) 05 SHI CK 0039
Criminal Procedure Code, 1973 (CrPC) — Section 313, 378Penal Code, 1860 (IPC) — Section 201, 302, 34, 364
High Courts13 May 2014Dismissed
Vidaya Devi and Others Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2014) 05 SHI CK 0125
High Courts13 May 2014Dismissed
State of Himachal Pradesh Vs Rajesh Kumar alias Bassu
High Court Of Himachal Pradesh · (2014) 05 SHI CK 0123
Criminal Procedure Code, 1973 (CrPC) — Section 161, 313Penal Code, 1860 (IPC) — Section 307
High Courts13 May 2014Dismissed
M/s. E.R. Motors Vs Punjab National Bank and Others
High Court Of Himachal Pradesh · (2014) 05 SHI CK 0120
High Courts13 May 2014Dismissed
Vinod Kumar alias Manoj Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2014) 3 ShimLC 1759
Criminal Procedure Code, 1973 (CrPC) — Section 313Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 18, 18, 19, 20, 20
High Courts13 May 2014Disposed Off
Sarvo Devi and Others Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2014) 05 SHI CK 0057
High Courts13 May 2014Dismissed
Inder Kumar Vs State of H.P.
High Court Of Himachal Pradesh · (2015) 1 ShimLC 84
Criminal Procedure Code, 1973 (CrPC) — Section 313
High Courts13 May 2014Dismissed
Sarvjeet Singh (deceased) through LRs. Vs Punjab and Sind Bank
High Court Of Himachal Pradesh · (2014) 05 SHI CK 0051
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2