High Courts21 May 2014
Nand Lal and Others Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2014) 05 SHI CK 0171
Constitution of India, 1950 — Article 226
COURT ARCHIVE
High Court Of Himachal Pradesh judgments
31,399 judgments · page 796 of 1,570
High Courts21 May 2014
Om Parkash and Others Vs Gian Chand and Others
High Court Of Himachal Pradesh · (2014) 05 SHI CK 0169
Civil Procedure Code, 1908 (CPC) — Section 35-A
High Courts20 May 2014Allowed
Nand Kumar Vs Gajinder Singh and Others
High Court Of Himachal Pradesh · (2014) 05 SHI CK 0128
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 1, Order 23 Rule 1(1), Order 23 Rule 1(2), Order 23 Rule 1(2)(a), Order 23 Rule 1(3)
High Courts20 May 2014Allowed
Nan Ram Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2014) 05 SHI CK 0055
Criminal Procedure Code, 1973 (CrPC) — Section 173, 313Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20
High Courts20 May 2014Dismissed
Dogaru and Another Vs State of H.P.
High Court Of Himachal Pradesh · (2014) 05 SHI CK 0049
Criminal Procedure Code, 1973 (CrPC) — Section 161, 173, 313Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20(c), 50
High Courts20 May 2014Dismissed
Naresh Kumar Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2014) 05 SHI CK 0009
Criminal Procedure Code, 1973 (CrPC) — Section 313Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20
High Courts19 May 2014Dismissed
Om Parkash Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2014) CriLJ 4091 : (2015) 1 Crimes 693
Constitution of India, 1950 — Article 38(1)Criminal Procedure Code, 1973 (CrPC) — Section 313Evidence Act, 1872 — Section 118, 157, 6, 8
High Courts19 May 2014Disposed Off
Guna Nand Pandey Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2014) 05 SHI CK 0085
High Courts19 May 2014Dismissed
Atma Ram Vs State of H.P.
High Court Of Himachal Pradesh · (2014) LabIC 2958
Constitution of India, 1950 — Article 21A, 21-A, 226, 309, 32
High Courts19 May 2014Allowed
State of Himachal Pradesh Vs Giana and Another
High Court Of Himachal Pradesh · (2014) 05 SHI CK 0062
Criminal Procedure Code, 1973 (CrPC) — Section 313, 378Penal Code, 1860 (IPC) — Section 34, 341, 376, 506, 511
High Courts19 May 2014Disposed Off
Pushap Raj Alias Sanju and Others Vs State of H.P.
High Court Of Himachal Pradesh · (2014) 05 SHI CK 0056
Criminal Procedure Code, 1973 (CrPC) — Section 389Penal Code, 1860 (IPC) — Section 307, 323, 34, 341, 506
High Courts19 May 2014
Surinder Kumar Vs State of H.P.
High Court Of Himachal Pradesh · (2014) LabIC 3665
Constitution of India, 1950 — Article 21 A, 21A, 226, 309, 32Right of Children to Free and Compulsory Education Act, 2009 — Section 2, 23
High Courts17 May 2014Disposed Off
Mitter Dev Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2014) 05 SHI CK 0131
Juvenile Justice (Care and Protection of Children) Act, 2000 — Section 23, 26Penal Code, 1860 (IPC) — Section 420, 467, 468, 471Protection of Children from Sexual Offences Act, 2012 — Section 11(i)
High Courts17 May 2014Disposed Off
Ajay Kumar @ Sonu Vs State of H.P. and Another
High Court Of Himachal Pradesh · (2014) 05 SHI CK 0130
Criminal Procedure Code, 1973 (CrPC) — Section 154, 173, 439Penal Code, 1860 (IPC) — Section 307, 325, 326, 34, 341
High Courts17 May 2014Disposed Off
Private Technical Institution''s Association Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2014) 05 SHI CK 0129
High Courts17 May 2014Dismissed
Bachiter Singh Vs State of Himachal Pradesh and Others Prakash Chand Vs State of Himachal Pradesh and Another
High Court Of Himachal Pradesh · (2014) 05 SHI CK 0069
Constitution of India, 1950 — Article 309
High Courts17 May 2014
Shanti Swaroop Gupta Vs State of H.P.
High Court Of Himachal Pradesh · (2014) LabIC 3330
Constitution of India, 1950 — Article 14, 16
High Courts17 May 2014Disposed Off
Dhani Ram Vs State of H.P.
High Court Of Himachal Pradesh · (2014) 05 SHI CK 0043
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 18, 2(xvii), 2(xviii)
High Courts16 May 2014Dismissed
The Superintending Engineer and Others Vs Tilak Raj
High Court Of Himachal Pradesh · (2014) 05 SHI CK 0133
High Courts16 May 2014Allowed
Smt. Asha Devi and Others Vs H.R.T.C. and Others
High Court Of Himachal Pradesh · (2015) 3 ACC 176 : (2015) ACJ 883
Motor Vehicles Act, 1988 — Section 141, 142, 143, 144, 145Penal Code, 1860 (IPC) — Section 304A