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High Court Of Himachal Pradesh judgments

31,399 judgments · page 794 of 1,570

High Courts27 May 2014Allowed

Inder Singh Vs State of H.P.

High Court Of Himachal Pradesh · (2014) 05 SHI CK 0086

Criminal Procedure Code, 1973 (CrPC) — Section 154, 162, 164, 288, 313Evidence Act, 1872 — Section 145, 155, 157, 27, 3Penal Code, 1860 (IPC) — Section 201, 279, 302, 304A, 337
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High Courts26 May 2014

State of Himachal Pradesh Vs Suresh Kumar

High Court Of Himachal Pradesh · (2014) 05 SHI CK 0184

Criminal Procedure Code, 1973 (CrPC) — Section 313, 378Prevention of Corruption Act, 1988 — Section 13(1)(d)(i)(ii), 13(2), 13(i)(d), 20, 7
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High Courts26 May 2014Allowed

Bishan Vs State of H.P.

High Court Of Himachal Pradesh · (2014) 05 SHI CK 0079

Criminal Procedure Code, 1973 (CrPC) — Section 313Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20, 41(1), 41(2), 41(3), 42
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High Courts26 May 2014Dismissed

State of Himachal Pradesh Vs Tulshi Ram

High Court Of Himachal Pradesh · (2014) 05 SHI CK 0037

Criminal Procedure Code, 1973 (CrPC) — Section 161, 313, 378Evidence Act, 1872 — Section 53, 54Penal Code, 1860 (IPC) — Section 341, 376, 511
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High Courts24 May 2014

Labho Devi Vs State of H.P. and Others

High Court Of Himachal Pradesh · (2014) 05 SHI CK 0176

Civil Procedure Code, 1908 (CPC) — Section 9Himachal Pradesh Public Premises and Land (Eviction and Rent Recovery) Act, 1971 — Section 15, 4(1)
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