High Courts30 May 2014Allowed

Atma Ram Vs State of Himachal Pradesh

High Court Of Himachal Pradesh · (2014) 05 SHI CK 0144

Criminal Procedure Code, 1973 (CrPC) — Section 313Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20, 55
High Courts30 May 2014Dismissed

State of H.P. Vs Hiru Ram and Another

High Court Of Himachal Pradesh · (2014) 05 SHI CK 0089

Criminal Procedure Code, 1973 (CrPC) — Section 313Forest Act, 1927 — Section 41, 42Penal Code, 1860 (IPC) — Section 120-B, 379, 420, 467, 468
High Courts29 May 2014

Indira Dogra Vs Asha Mayor and Others

High Court Of Himachal Pradesh · (2014) 05 SHI CK 0185

Civil Procedure Code, 1908 (CPC) — Section 100, 100(1)(d)Contract Act, 1872 — Section 62Evidence Act, 1872 — Section 114, 114(g)