High Courts03 Jun 2014Dismissed
Suman Singh Vs Indian Council of Forestry
High Court Of Himachal Pradesh · (2014) 06 SHI CK 0143
COURT ARCHIVE
High Court Of Himachal Pradesh judgments
31,399 judgments · page 790 of 1,570
High Courts03 Jun 2014Disposed Off
Pardeep Kumar Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2014) 06 SHI CK 0142
High Courts03 Jun 2014Allowed
Mehar Singh Vs State of H.P.
High Court Of Himachal Pradesh · (2014) 06 SHI CK 0141
Criminal Procedure Code, 1973 (CrPC) — Section 154, 313Penal Code, 1860 (IPC) — Section 302, 454
High Courts03 Jun 2014Dismissed
Nitin Kumar Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2014) 06 SHI CK 0140
Criminal Procedure Code, 1973 (CrPC) — Section 154, 313Evidence Act, 1872 — Section 27Penal Code, 1860 (IPC) — Section 376, 376(2)(G), 376(g)
High Courts03 Jun 2014Allowed
Hukam Chand Vs State of H.P.
High Court Of Himachal Pradesh · (2014) 06 SHI CK 0139
Criminal Procedure Code, 1973 (CrPC) — Section 161, 313Penal Code, 1860 (IPC) — Section 201, 376Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 — Section 3(xii), 3(xiii)
High Courts03 Jun 2014Disposed Off
Sanjay Kumar Vs State of H.P.
High Court Of Himachal Pradesh · (2014) 06 SHI CK 0138
Penal Code, 1860 (IPC) — Section 304, 304A
High Courts03 Jun 2014Dismissed
Krishan Chand Vs State of H.P.
High Court Of Himachal Pradesh · (2014) LabIC 3561
High Courts03 Jun 2014Dismissed
Dhani Ram Vs State of H.P.
High Court Of Himachal Pradesh · (2014) 06 SHI CK 0094
Himachal Pradesh Panchayati Raj Act, 1994 — Section 121(1)(c), 122, 163
High Courts03 Jun 2014Dismissed
Dulo Ram Vs Mukesh Kumar
High Court Of Himachal Pradesh · (2015) 89 ALLCC 903
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2Criminal Procedure Code, 1973 (CrPC) — Section 145
High Courts03 Jun 2014Disposed Off
Karam Singh Vs State of H.P.
High Court Of Himachal Pradesh · (2014) 06 SHI CK 0089
High Courts03 Jun 2014Dismissed
Jiwan Dass Vs Union of India
High Court Of Himachal Pradesh · (2014) 06 SHI CK 0088
High Courts03 Jun 2014Dismissed
Mohan Lal Vs State of H.P.
High Court Of Himachal Pradesh · (2014) 06 SHI CK 0087
High Courts03 Jun 2014Disposed Off
State of Himachal Pradesh Vs Dhanwanti
High Court Of Himachal Pradesh · (2014) 06 SHI CK 0001
High Courts02 Jun 2014
General Manager Northern Railway Vs Julfi Ram and Others
High Court Of Himachal Pradesh · (2014) 06 SHI CK 0168
Limitation Act, 1963 — Section 5
High Courts02 Jun 2014Allowed
State of Himachal Pradesh Vs Ramesh Chand
High Court Of Himachal Pradesh · (2014) 06 SHI CK 0158
Industrial Disputes Act, 1947 — Section 2(00), 2(oo), 25(F), 25F, 25NPenal Code, 1860 (IPC) — Section 120(B), 201, 392, 420, 467
High Courts02 Jun 2014Disposed Off
Shyam Lal Vs Rajender Pal Dhawan
High Court Of Himachal Pradesh · (2014) 2 RCR(Rent) 531
Himachal Pradesh Urban Rent Control Act, 1987 — Section 14, 5(2)
High Courts02 Jun 2014Dismissed
Madhava Hytech Engineers Pvt. Ltd. Vs N.K. Bahri
High Court Of Himachal Pradesh · (2014) 2 ShimLC 1006
Arbitration and Conciliation Act, 1996 — Section 12, 13, 13(2), 34, 9
High Courts02 Jun 2014Dismissed
State of Himachal Pradesh Vs Kanwar Singh Rawat and Others
High Court Of Himachal Pradesh · (2014) 2 ShimLC 985
Criminal Procedure Code, 1973 (CrPC) — Section 313Evidence Act, 1872 — Section 73Forest Act, 1927 — Section 41, 41, 42, 42
High Courts02 Jun 2014Disposed Off
Himachal Pradesh State Electricity Board Vs Rajan Dhawan
High Court Of Himachal Pradesh · (2014) 06 SHI CK 0137
Electricity Act, 2003 — Section 42, 42(5), 42(6), 57
High Courts02 Jun 2014Dismissed
Ranjeet Singh Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2014) 06 SHI CK 0136