High Courts06 Jun 2014
Oriental Insurance Company Ltd. Vs Prakash Bahadur
High Court Of Himachal Pradesh · (2014) 4 ACC 308
Motor Vehicles Act, 1988 — Section 147, 149, 173
COURT ARCHIVE
High Court Of Himachal Pradesh judgments
31,399 judgments · page 788 of 1,570
High Courts06 Jun 2014Dismissed
Ses Ram Vs Amar Singh
High Court Of Himachal Pradesh · (2014) 06 SHI CK 0112
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 4(4), Order 22 Rule 6Himachal Pradesh Land Revenue Act, 1954 — Section 134
High Courts06 Jun 2014Dismissed
Parkash Chand Vs Parma Ram
High Court Of Himachal Pradesh · (2014) 2 ShimLC 970
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 39
High Courts06 Jun 2014Disposed Off
Kashmir Singh Vs State of H.P.
High Court Of Himachal Pradesh · (2014) 06 SHI CK 0106
High Courts06 Jun 2014Dismissed
Deluxe Enterprises Vs H.P.S.E.B.
High Court Of Himachal Pradesh · (2014) 06 SHI CK 0105
High Courts06 Jun 2014Allowed
Indira Devi Vs Ranjeet Singh
High Court Of Himachal Pradesh · (2014) 06 SHI CK 0073
High Courts06 Jun 2014Dismissed
Oriental Insurance Company Ltd. Vs Parkash Bahadur
High Court Of Himachal Pradesh · (2014) 06 SHI CK 0067
Motor Vehicles Act, 1988 — Section 147, 149, 173
High Courts06 Jun 2014Dismissed
The New India Assurance Company Vs Shri Anit Shankta
High Court Of Himachal Pradesh · (2014) 06 SHI CK 0066
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 11, Order 22 Rule 22, 141, 2(11), 2(2)
High Courts06 Jun 2014Disposed Off
Shri Dalip Kumar Vs New India Assurance Company Ltd.
High Court Of Himachal Pradesh · (2014) 06 SHI CK 0064
Motor Vehicles Act, 1988 — Section 140, 2(21)
High Courts06 Jun 2014
National Insurance Company Ltd. Vs Dhanwati
High Court Of Himachal Pradesh · (2014) 06 SHI CK 0061
High Courts06 Jun 2014Disposed Off
Jaswant Vs State of Himachal Pradesh State of Himachal Pradesh Vs Sadeek Khan
High Court Of Himachal Pradesh · (2014) 06 SHI CK 0015
Criminal Procedure Code, 1973 (CrPC) — Section 154, 313Evidence Act, 1872 — Section 27, 8Penal Code, 1860 (IPC) — Section 302, 323, 34, 341
High Courts06 Jun 2014Partly Allowed
State of Himachal Pradesh Vs Gian Singh
High Court Of Himachal Pradesh · (2014) 06 SHI CK 0014
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 8, 80Limitation Act, 1963 — Section 14Punjab Reorganisation Act, 1966 — Section 5
High Courts06 Jun 2014Dismissed
Jyoti Swarup Vs State of H.P.
High Court Of Himachal Pradesh · (2014) 06 SHI CK 0007
Criminal Procedure Code, 1973 (CrPC) — Section 313Evidence Act, 1872 — Section 101, 105, 3, 4, 84Penal Code, 1860 (IPC) — Section 302, 307, 325, 335, 452
High Courts05 Jun 2014Dismissed
State of Himachal Pradesh Vs Amar Dogra
High Court Of Himachal Pradesh · (2014) 06 SHI CK 0155
High Courts05 Jun 2014Allowed
P.C. Rana Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2014) 06 SHI CK 0154
High Courts05 Jun 2014Disposed Off
Chetan Chauhan Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2014) 06 SHI CK 0144
Criminal Procedure Code, 1973 (CrPC) — Section 438Penal Code, 1860 (IPC) — Section 147, 148, 149, 307, 323
High Courts05 Jun 2014Dismissed
Kaushalaya Devi Vs Kaushalaya Devi
High Court Of Himachal Pradesh · (2014) 06 SHI CK 0111
Civil Procedure Code, 1908 (CPC) — Section 100, 109Constitution of India, 1950 — Article 133(1)(a)
High Courts05 Jun 2014Allowed
K.C. Verma Vs State of H.P.
High Court Of Himachal Pradesh · (2014) 06 SHI CK 0074
High Courts05 Jun 2014Dismissed
Rajnish Awasthi Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2014) 2 ShimLC 1060
Criminal Procedure Code, 1973 (CrPC) — Section 154, 313, 374Evidence Act, 1872 — Section 118, 157, 6, 8Penal Code, 1860 (IPC) — Section 307, 323, 342, 376
High Courts05 Jun 2014Allowed
S.K. Arora Vs State of H.P.
High Court Of Himachal Pradesh · (2014) 06 SHI CK 0068
Criminal Procedure Code, 1973 (CrPC) — Section 320, 482Penal Code, 1860 (IPC) — Section 307, 34, 406, 420